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Andhra Pradesh High Court judgments

35,249 judgments · page 261 of 1,763

High Courts16 Jun 2014

S. Purnachandra Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 674 : (2015) 1 ALT(Cri) 49 : (2014) 4 Crimes 214

Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 156, 156(3), 190Penal Code, 1860 (IPC) — Section 120(B), 120B, 120B, 504, 506Representation of the People Act, 1951 — Section 31
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High Courts16 Jun 2014

S. Pumachandra Rao Vs State of A.P.

Andhra Pradesh High Court · (2014) 06 AP CK 0075

Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(2), 156, 156(3), 190Penal Code, 1860 (IPC) — Section 120(B), 120B, 120-B, 504, 506Representation of the People Act, 1951 — Section 31
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High Courts16 Jun 2014Allowed

Kukkala Siva Krishna Vs Chodem. Kalyani

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 543

Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 482Penal Code, 1860 (IPC) — Section 120B, 302, 323, 376, 417
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High Courts16 Jun 2014

Dr. M.S.N. Reddy Vs State of A.P.

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 897 : (2014) 3 ALT(Cri) 78 : (2015) CriLJ 633

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1)(a), 192, 2(d)
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High Courts13 Jun 2014Dismissed

DDR and Company Vs Govt. of A.P.

Andhra Pradesh High Court · AIR 2015 AP 77 : (2014) 5 ALD 161 : (2014) 4 ALT 661 : (2015) 2 BC 686

Civil Procedure Code, 1908 (CPC) — Section 144, 2, 2(2), 2(9), 47
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High Courts13 Jun 2014Allowed

Pathan Sabirabi Vs Shaik Rasool

Andhra Pradesh High Court · (2014) 6 ALD 695 : (2014) 6 ALD(Cri) 695 : (2015) 1 ALT 119

Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 3
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