High Courts23 Jun 2014
Union of India Vs Tech Mahindra Ltd.
Andhra Pradesh High Court · (2015) 124 CLA 65
Companies Act, 1956 — Section 10F, 162, 220(1), 220(3), 274(1)(d)Criminal Procedure Code, 1973 (CrPC) — Section 357
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Andhra Pradesh High Court judgments
35,249 judgments · page 259 of 1,763
High Courts23 Jun 2014
Andhra Pradesh State Road Transport Corporation Vs K. Rama Rao
Andhra Pradesh High Court · (2014) 06 AP CK 0183
High Courts23 Jun 2014Dismissed
Union of India Vs Tech. Mahindra Limited
Andhra Pradesh High Court · (2014) 186 CompCas 501
Companies Act, 1956 — Section 10-F, 162, 220, 220(1), 220(3)Criminal Procedure Code, 1973 (CrPC) — Section 357
High Courts23 Jun 2014
The Reliance General Insurance Company Limited Vs Gundela Damodar
Andhra Pradesh High Court · (2014) 06 AP CK 0118
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 166, 166(c)
High Courts23 Jun 2014Dismissed
National Insurance Company Limited Vs Zuleka Begum
Andhra Pradesh High Court · (2015) 3 ACC 765 : (2015) 1 ALT 162
High Courts23 Jun 2014
Kondamudi Chandrasekhara Rao Vs State Bank of India
Andhra Pradesh High Court · (2014) 06 AP CK 0079
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 136, 14, 141, 16, 21Industrial Disputes Act, 1947 — Section 10(1)(d), 12(3), 18(1), 18(3)(d), 2(p)
High Courts23 Jun 2014
T. Ramesh Vs The State
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 654 : (2014) CriLJ 4385
Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Penal Code, 1860 (IPC) — Section 120B, 384Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts23 Jun 2014
APSRTC, Hyderabad Vs K. Rama Rao
Andhra Pradesh High Court · (2014) 6 ALD 612 : (2014) 6 ALD(Cri) 612
High Courts23 Jun 2014
Jilukara Sailu Vs The State
Andhra Pradesh High Court · (2014) 06 AP CK 0053
Penal Code, 1860 (IPC) — Section 304A, 304A, 81
High Courts23 Jun 2014Allowed
A. Bhagwan Vs The Registrar A.P Horticultural University
Andhra Pradesh High Court · (2014) 6 ALD 271 : (2015) 1 ALT 152
High Courts23 Jun 2014
Mohammad Sadat Ali Vs Syed Ather Ali
Andhra Pradesh High Court · (2014) 6 ALD 56
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, Order 37 Rule 4
High Courts23 Jun 2014
State of Andhra Pradesh Vs The KCP Limited
Andhra Pradesh High Court · (2014) 59 APSTJ 6
Central Sales Tax Act, 1956 — Section 10, 7, 8(1), 8(3)(b)
High Courts20 Jun 2014Allowed
C. Mallesh Rao Vs The Special Dy. Collector/Land Acquisition Officer
Andhra Pradesh High Court · (2015) 1 ALD 127 : (2015) 4 ALT 163
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18
High Courts20 Jun 2014Allowed
Andhra Pradesh State Road Transport Corporation Vs K. Rama Rao
Andhra Pradesh High Court · (2014) 5 ALT 762 : (2014) LabIC 4336
High Courts20 Jun 2014Allowed
The Yemmiganur Weavers Cooperative Production and Sales Society Ltd. Vs The Second Appellant Authority Under A.P. Shops and Establishments Act,1988
Andhra Pradesh High Court · (2014) 6 ALD 616 : (2014) 6 ALD(Cri) 616 : (2015) LabIC 1110
Andhra Pradesh Shops and Establishments Act, 1988 — Section 2(8), 48, 73, 73(1)(A)
High Courts20 Jun 2014Disposed Off
Ambari Mohini Vs Peddireddy Bhagyamma
Andhra Pradesh High Court · (2014) 6 ALD 229 : (2015) 1 ALT 476
Constitution of India, 1950 — Article 227
High Courts20 Jun 2014
A.P. State Road Transport Corporation Vs M. Narsing Rao
Andhra Pradesh High Court · (2014) 06 AP CK 0095
High Courts20 Jun 2014
Devana Muttabai Vs Golden Multi Services Club Ltd.
Andhra Pradesh High Court · (2014) 6 ALD 54 : (2015) 1 ALT 479
Constitution of India, 1950 — Article 21, 226Consumer Protection Act, 1986 — Section 24ACriminal Procedure Code, 1973 (CrPC) — Section 174
High Courts20 Jun 2014
Nakireddi Veerraju Vs Parepalli Apparao
Andhra Pradesh High Court · (2015) 2 ALD 219 : (2015) 6 ALT 91
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts20 Jun 2014Dismissed
Rolla Sathaiah Vs The Singareni Collieries Company Ltd.
Andhra Pradesh High Court · (2014) 6 ALD 666 : (2014) 6 ALD(Cri) 666 : (2014) 6 ALT 78 : (2015) LabIC 583