High Courts26 Jun 2014Allowed
K. Sangameshwar Vs Chand Pasha
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 193
Criminal Procedure Code, 1973 (CrPC) - Section 258 378(4)Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 258 of 1,763
High Courts26 Jun 2014
TGV Projects and Investments P. Ltd. Vs Asstt. Commr. of C. Ex.
Andhra Pradesh High Court · (2014) 36 STR 723
Central Excises and Salt Act, 1944 — Section 35F
High Courts26 Jun 2014Disposed Off
Lime Kilns and Saw Mills Workers Union Vs The State of A.P.
Andhra Pradesh High Court · (2014) 6 ALD 165 : (2015) 1 ALT 453 : (2014) LabIC 4409
Industrial Disputes Act, 1947 — Section 25(O)
High Courts25 Jun 2014Allowed
Rajkumar Bharatlal Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 2014 AP 31 : (2014) 5 ALD 106 : (2014) 4 ALT 645
Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 — Section 12, 7
High Courts25 Jun 2014Dismissed
T. Anila Kiran Vs Union of India
Andhra Pradesh High Court · (2014) 5 ALD 17 : (2014) 5 ALT 1 : (2014) LabIC 4359
Constitution of India, 1950 — Article 226
High Courts25 Jun 2014Allowed
P. Malathi Vs The States of Telangana and Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 924 : (2014) 2 ALT(Cri) 284 : (2014) 4 Crimes 273
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 228(1)(a), 397, 397(2)Penal Code, 1860 (IPC) — Section 201, 304A, 316
High Courts25 Jun 2014
Tirumala Tirupati Devastnanam Vs Ch. Vasudeva Sarma
Andhra Pradesh High Court · (2014) 06 AP CK 0080
High Courts25 Jun 2014Dismissed
Pabba Vishalaxmi Vs Sree Ramana Process Pvt. Ltd.
Andhra Pradesh High Court · (2014) 6 ALD 23 : (2014) 187 CompCas 261
Companies Act, 1956 — Section 433
High Courts25 Jun 2014
Prefab Gratings Ltd. Vs The Assistant Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 366 ITR 550
Income Tax Act, 1961 — Section 10, 12, 146, 147, 154
High Courts25 Jun 2014
Trustees of HEH the Nizam''s Wedding Gifts Trust Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 147
Income Tax Act, 1961 — Section 164(1), 45, 64(1)Wealth Tax Act, 1957 — Section 21, 21(1), 21(4)
High Courts25 Jun 2014
S. Prasad Reddy Vs Commissioner of Income-tax
Andhra Pradesh High Court · (2014) 368 ITR 430 : (2014) 226 TAXMAN 265
Income Tax Act, 1961 — Section 234A, 234B, 234C, 264, 271(1)(c)
High Courts24 Jun 2014
Arjumdas Vs CGT
Andhra Pradesh High Court · (2014) 06 AP CK 0205
Gift Tax Act, 1958 - Section 2(xii), 26(1), 4 — Transfer of Property Act, 1882 - Section 122
High Courts24 Jun 2014
C.D.S. Prakasa Rao Vs The Commissioner of Wealth Tax
Andhra Pradesh High Court · (2014) 06 AP CK 0185
Income Tax Act, 1961 — Section 254(2), 256Wealth Tax Act, 1957 — Section 2(e), 24, 27, 27(1), 27(2)
High Courts24 Jun 2014
Shri Arjundas Vs Commissioner of Gift Tax
Andhra Pradesh High Court · (2014) 367 ITR 137
Gift Tax Act, 1958 — Section 2(xii), 26(1), 4Transfer of Property Act, 1882 — Section 122
High Courts24 Jun 2014
Tirumala Cabs Vs The Office of the Commissioner of Customs
Andhra Pradesh High Court · (2014) 4 ALT 625 : (2014) 47 GST 704 : (2015) 37 STR 930 : (2014) 73 VST 433
Finance Act, 1994 — Section 87
High Courts24 Jun 2014
Commissioner of Central Excise Vs Aruna Straw Boards Pvt. Ltd.
Andhra Pradesh High Court · (2015) 325 ELT 316 : (2014) 29 GSTR 347
Central Excises and Salt Act, 1944 — Section 35-G, 5-A
High Courts24 Jun 2014
Rajkumar Vs The Commissioner of Gift Tax
Andhra Pradesh High Court · (2014) 06 AP CK 0133
Gift Tax Act, 1958 — Section 2(xii), 26 (1), 26(1), 4Transfer of Property Act, 1882 — Section 122
High Courts24 Jun 2014
T. Leela Krishna Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 6 ALD 680 : (2014) 6 ALD(Cri) 680 : (2014) 6 ALT 737
Constitution of India, 1950 — Article 141, 21
High Courts24 Jun 2014
Ex-Rect Najeer Baig Vs Union of India
Andhra Pradesh High Court · (2014) 5 ALT 329
Constitution of India, 1950 — Article 14, 16, 21
High Courts24 Jun 2014
Commissioner of Income Tax Vs Janapriya Engineers Syndicate
Andhra Pradesh High Court · (2015) 274 CTR 71 : (2015) 371 ITR 439