High Courts07 Jul 2014
The A.P State Civil Supplies Corpn Ltd. Vs J. Papaiah
Andhra Pradesh High Court · (2014) 07 AP CK 0060
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 256 of 1,763
High Courts07 Jul 2014
Bandameedi Suvarna Vs A. Jairuddin
Andhra Pradesh High Court · (2014) 07 AP CK 0052
High Courts07 Jul 2014Allowed
J. Mohammed Ghouse Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 113 : (2015) 3 ALT 350 : (2015) ALT(Rev) 223
Land Acquisition Act, 1894 — Section 10, 4, 4(1), 5(A), 5A
High Courts07 Jul 2014Dismissed
A.P. State Civil Supplies Corporation Limited Vs J. Papaiah J. Papaiah Vs A.P. State Civil Supplies Corporation Limited
Andhra Pradesh High Court · (2014) 07 AP CK 0013
High Courts04 Jul 2014
M.V. Seshachary Vs The Chairman
Andhra Pradesh High Court · (2015) 5 ALD 280 : (2014) 143 FLR 218 : (2014) 3 LLJ 446 : (2015) 1 LLN 440
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11-A, 2-A(2)Penal Code, 1860 (IPC) — Section 420
High Courts04 Jul 2014Allowed
Yadla Sesharatnam Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 4 ALT 575
Constitution of India, 1950 — Article 226
High Courts04 Jul 2014Allowed
K. Sanjeeva Rao Vs The Government of India
Andhra Pradesh High Court · (2014) 07 AP CK 0090
High Courts04 Jul 2014Dismissed
Y. Rajeev Reddy Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 07 AP CK 0069
Industrial Disputes Act, 1947 — Section 2(s), 34
High Courts04 Jul 2014Allowed
G.S. Ashok Vs Dhirajlal Maganlal Shah
Andhra Pradesh High Court · (2014) 5 ALD 763 : (2014) 6 ALT 685
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22, 4
High Courts04 Jul 2014
Y. Rajeev Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 263
Industrial Disputes Act, 1947 — Section 2(s), 34
High Courts04 Jul 2014Dismissed
Kalicheti Gopala Reddy Vs State
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 189 : (2016) 1 ALT(Cri) 217
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Prevention of Corruption Act, 1988 — Section 12, 13(1)(d), 13(2), 20, 7
High Courts03 Jul 2014Allowed
N. Sobha Rani Vs The Material Management and Appointing Authority
Andhra Pradesh High Court · (2014) 07 AP CK 0138
High Courts03 Jul 2014Dismissed
Kompella Venkata Satya Subbaraya Sastry Vs The Executive Officer
Andhra Pradesh High Court · (2014) 6 ALD 482 : (2014) 6 ALD(Cri) 482 : (2014) 5 ALT 578 : (2014) LabIC 3609
High Courts03 Jul 2014Dismissed
Shaik Amanullah Vs Bharat Sanchar Nigam Ltd.
Andhra Pradesh High Court · (2015) 1 ALD 162
Constitution of India, 1950 — Article 16(2)
High Courts03 Jul 2014Allowed
M.S. Vohra Vs The Andhra Bank
Andhra Pradesh High Court · (2015) 6 ALD 529
Marine Products Export Development Authority Act, 1972 — Section 33
High Courts02 Jul 2014
The Commissioner of Income Tax Vs Vimal Chand Jain
Andhra Pradesh High Court · (2014) 367 ITR 290
Income Tax Act, 1961 — Section 158BH, 260-A
High Courts02 Jul 2014
CIT Vs The Andhra Sugars Limited
Andhra Pradesh High Court · (2014) 367 ITR 195
Income Tax Act, 1922 — Section 10(2)(xv)Income Tax Act, 1961 — Section 256(1), 28, 36, 43B, 43B(d)
High Courts02 Jul 2014
Commissioner of Income Tax Vs Kamakshi Food Products (P) Ltd
Andhra Pradesh High Court · (2014) 367 ITR 184
Income Tax Act, 1961 — Section 260A, 271, 271(1) (c), 271(1)(c), 41
High Courts02 Jul 2014Dismissed
Siddiquinissa Begum Vs Shamsunnissa Begum
Andhra Pradesh High Court · (2015) 1 ALD 374 : (2015) 2 ALT 285
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(vi)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Evidence Act, 1872 — Section 90