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Andhra Pradesh High Court judgments

35,249 judgments · page 255 of 1,763

High Courts09 Jul 2014Allowed

V. Suryanarayana Vs The State

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 617 : (2015) 1 ALT(Cri) 13 : (2015) 3 Crimes 107

Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 482Penal Code, 1860 (IPC) — Section 120B, 406, 409Prevention of Corruption Act, 1988 — Section 13, 13(1)(c), 13(1)(d), 13(2), 17
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High Courts09 Jul 2014Dismissed

Kolli Buchi Kotaiah Vs The State of A.P.

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 940 : (2016) 1 ALT(Cri) 116

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 155(1), 155(2), 155(4), 156Partnership Act, 1932 — Section 70
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High Courts08 Jul 2014

K. Mallesh Vs B. Narasimha Reddy

Andhra Pradesh High Court · (2014) 6 ALD 10

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227Contract Act, 1872 — Section 73
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