High Courts02 Jul 2014
Commissioner of Income Tax Vs N.K. Leasing and Construction (P) Limited
Andhra Pradesh High Court · (2014) 367 ITR 720
Interest Tax Act, 1974 — Section 8(3)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 257 of 1,763
High Courts02 Jul 2014Dismissed
Dodda Praveen Reddy Vs The Government of Telangana
Andhra Pradesh High Court · (2014) 6 ALD 484 : (2014) 6 ALD(Cri) 484 : (2014) 5 ALT 570
Andhra Pradesh Reorganisation Act, 2014 — Section 101, 102, 95, 97Constitution of India, 1950 — Article 371-D, 371-D(1)General Clauses Act, 1897 — Section 24
High Courts01 Jul 2014Dismissed
Ballapur Industries Limited Vs Andhra Pradesh Micro and Small Enterprises Facilitation Council and Others
Andhra Pradesh High Court · (2015) 2 ARBLR 203
Arbitration and Conciliation Act, 1996 - Section 16, 2, 34, 65, 66 — Constitution of India, 1950 - Article 226 — Micro, Small and Medium Enterprises Development Act, 2006 - Section 12, 13, 16, 17, 18
High Courts01 Jul 2014Allowed
Jasti Jayalaxmi Vs State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 682 : (2015) 1 ALT(Cri) 99
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts01 Jul 2014
Commissioner of Income Tax Vs Orient Longman Limited
Andhra Pradesh High Court · (2014) 366 ITR 559
Income Tax Act, 1961 — Section 80HHC, 80Q
High Courts01 Jul 2014
The Commissioner of Income Tax Vs Surjeet Kaur
Andhra Pradesh High Court · (2014) 07 AP CK 0054
Income Tax Act, 1961 — Section 2(14), 2(14)(iii)(a), 260A, 45
High Courts01 Jul 2014
The Commissioner of Income Tax Vs Hotel Krishna
Andhra Pradesh High Court · (2014) 368 ITR 445
Income Tax Act, 1961 — Section 154, 32, 36, 36(iii)
High Courts01 Jul 2014
Commissioner of Income Tax Vs Tharmandal Builders (P) Ltd.
Andhra Pradesh High Court · (2015) 370 ITR 209
High Courts01 Jul 2014Allowed
V. Venkat Reddy Vs The Chief Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 07 AP CK 0032
Income Tax Act, 1961 — Section 10, 10(10C)
High Courts01 Jul 2014Dismissed
Ballarpur Industries Limited Vs Andhra Pradesh Micro,Small Enterprises Facilitation Council
Andhra Pradesh High Court · (2014) 6 ALD 266 : (2014) 5 ALT 502
Arbitration and Conciliation Act, 1996 — Section 12, 13, 16, 2, 34Constitution of India, 1950 — Article 226Micro, Small and Medium Enterprises Development Act, 2006 — Section 17, 18, 19, 7
High Courts30 Jun 2014Allowed
A.P. State Road Transport Corporation Vs B. Gopalakrishna
Andhra Pradesh High Court · (2014) 06 AP CK 0106
Motor Vehicles Act, 1988 — Section 149(2)
High Courts30 Jun 2014
ABB India Limited Vs Commercial Tax Officer
Andhra Pradesh High Court · (2014) 59 APSTJ 4
Central Sales Tax Act, 1956 — Section 8(1)
High Courts27 Jun 2014Allowed
T. Jai Singh Vs Pyaro Kaur
Andhra Pradesh High Court · AIR 2014 AP 19 : (2014) 5 ALD 755 : (2014) 6 ALT 704
Civil Procedure Code, 1908 (CPC) — Section 151Registration Act, 1908 — Section 49, 77Stamp Act, 1899 — Section 35
High Courts27 Jun 2014
Raziuddin Vs K. Zainulabuddin
Andhra Pradesh High Court · (2014) 06 AP CK 0163
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)(a)(a), Order 41 Rule 27(1)(b), Order 41 Rule 27(1)(b), Order 6 Rule 1Evidence Act, 1872 — Section 145, 155(3), 157, 3, 32Registration Act, 1908 — Section 17, 49
High Courts27 Jun 2014Partly Allowed
The State Bank of India Vs T.V.S. Brahmachary
Andhra Pradesh High Court · (2014) 06 AP CK 0131
High Courts27 Jun 2014Disposed Off
K. Dwali Vs Jagru Naik The National Insurance Company Limited Vs K. Dwali
Andhra Pradesh High Court · (2015) 3 ACC 219 : (2015) ACJ 742 : (2014) 6 ALT 62 : (2015) 1 AnWR 24
High Courts27 Jun 2014
Kurapati Bangaraiah Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 5 ALD 622 : (2015) 6 ALT 573
Andhra Pradesh Municipalities Act, 1965 — Section 2, 2(22), 2(22a), 2(42a), 2AAndhra Pradesh Panchayat Raj Act, 1994 — Section 11, 14, 14(1), 143, 143(1)Constitution of India, 1950 — Article 125, 14, 141, 21, 226
High Courts26 Jun 2014Dismissed
Potru Nageswara Rao Vs The Special Cadre Deputy Registrar
Andhra Pradesh High Court · (2014) 6 ALD 466 : (2014) 6 ALD(Cri) 466 : (2015) 1 ALT 308
Andhra Pradesh Co-operative Societies Act, 1964 — Section 71 (1), 71(2), 76Civil Procedure Code, 1908 (CPC) — Order 21 Rule 69(2)Constitution of India, 1950 — Article 226, 227
High Courts26 Jun 2014Disposed Off
Shriram Fuel Injection Industries Vs The Hon''ble Industrial Tribunal-II
Andhra Pradesh High Court · (2014) 6 ALD 618 : (2014) 6 ALD(Cri) 618 : (2015) 144 FLR 467 : (2014) LabIC 4342
Constitution of India, 1950 — Article 14
High Courts26 Jun 2014Allowed
A.P. Transco Vs Shiv Shankar
Andhra Pradesh High Court · (2014) 06 AP CK 0100