High Courts11 Jul 2014Dismissed
Kancha Beeraiah Vs The Area Age Determination Committee
Andhra Pradesh High Court · (2015) 4 ALD 114 : (2015) LabIC 1321
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 254 of 1,763
High Courts11 Jul 2014Partly Allowed
Wali Mohammed Vs Neelam Bajaj
Andhra Pradesh High Court · (2014) 07 AP CK 0097
High Courts11 Jul 2014Dismissed
Kamal Ashok Futnani Vs G. Nalini Rao
Andhra Pradesh High Court · (2014) 6 ALD 37 : (2015) 1 ALT 334
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2, Order 2 Rule 3, Order 6 Rule 17, 151
High Courts11 Jul 2014
Fenoplast Ltd. Vs Assistant Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 761
Income Tax Act, 1961 — Section 158BA, 158BB, 158BH, 2(45), 22(1)
High Courts11 Jul 2014
Coromandel Cements Ltd Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 144
Income Tax Act, 1961 — Section 256(1)
High Courts11 Jul 2014Dismissed
Sivangala Thandi Deepak Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 894 : (2015) 3 ALT(Cri) 226
Criminal Procedure Code, 1973 (CrPC) — Section 177, 177, 178, 178, 179Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts11 Jul 2014
Aurobindo Pharma Limited Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 370 ITR 216
Income Tax Act, 1961 — Section 256(1), 28, 80HHC, 80HHC(4C)
High Courts11 Jul 2014Dismissed
Parsam Homes Vs Anil Sahai
Andhra Pradesh High Court · (2014) 5 ALD 424 : (2014) 5 ALT 225 : (2015) 1 ARBLR 97
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 2, 44, 45Civil Procedure Code, 1908 (CPC) — Section 20
High Courts11 Jul 2014Allowed
T. Ushasri Vs R.J. Lakshmi Devi
Andhra Pradesh High Court · (2015) 1 ALD 626 : (2015) 5 ALT 133
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18
High Courts10 Jul 2014
National Insurance Company Limited Vs Gunji Balakrishna and Others
Andhra Pradesh High Court · (2015) 2 AnWR 538
Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 166, 173
High Courts10 Jul 2014
The Registrar,General Manager Vs Boddu Rattaiah
Andhra Pradesh High Court · (2014) 6 ALD 539 : (2014) 6 ALD(Cri) 539 : (2014) 6 ALT 121 : (2014) LabIC 3678
High Courts10 Jul 2014
Bommadevu Subbalakshmi Vs Gundubilli Subbarao
Andhra Pradesh High Court · (2014) 6 ALD 116 : (2015) 1 ALT 263
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts10 Jul 2014Allowed
Ahmed Muqayyer Shah Khan Vs The Government of A.P.
Andhra Pradesh High Court · (2014) 6 ALD 364 : (2014) 5 ALT 424
High Courts10 Jul 2014Allowed
Naram Bhoomi Reddy Vs Naram Venkat Reddy
Andhra Pradesh High Court · (2014) 6 ALD 63 : (2014) 5 ALT 270
Succession Act, 1925 — Section 213, 213(1), 213(2), 57
High Courts10 Jul 2014Disposed Off
Greeeda Sudhasini J Vs Government of Telangana
Andhra Pradesh High Court · (2014) 5 ALD 429
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 2(h), 3, 3(1), 4Andhra Pradesh Reorganisation Act, 2014 — Section 78Motor Vehicles Act, 1988 — Section 177, 3, 33, 39, 40
High Courts10 Jul 2014Disposed Off
Greeda Sudhasini J. Vs Government of Telangana
Andhra Pradesh High Court · (2014) 5 ALT 417
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 2(h), 3, 3(1)Andhra Pradesh Reorganisation Act, 2014 — Section 78Motor Vehicles Act, 1988 — Section 177, 33, 39, 4, 40
High Courts09 Jul 2014Disposed Off
Dubbaka Narsimha Reddy Vs Election Commission of India
Andhra Pradesh High Court · (2014) 6 ALD 569 : (2014) 6 ALD(Cri) 569 : (2014) 5 ALT 238
Representation of the People Act, 1951 — Section 125A, 33, 33A
High Courts09 Jul 2014
Challagulla Ratna Manikyam Vs Boppana Seetharama Raju
Andhra Pradesh High Court · (2015) 3 ALD 142
Civil Procedure Code, 1908 (CPC) — Section 96Limitation Act, 1963 — Section 5
High Courts09 Jul 2014Dismissed
The New India Assurance Co. Ltd. Vs Chinthala Laxmi
Andhra Pradesh High Court · (2014) 4 ACC 373
High Courts09 Jul 2014
East India Petroleum Limited Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 293
Income Tax Act, 1961 — Section 143(1)(a), 234B, 264(3)