High Courts18 Jul 2014Partly Allowed
Burra Narsaiah Vs Mova Venkateswar Rao
Andhra Pradesh High Court · (2014) 07 AP CK 0061
Civil Procedure Code, 1908 (CPC) — Section 2(11)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 252 of 1,763
High Courts18 Jul 2014Dismissed
The Andhra Pradesh LPG (Cooking Gas) Dealers Association Vs Bharat Petroleum Corporation Limited
Andhra Pradesh High Court · (2014) 6 ALD 305 : (2014) 5 ALT 379
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226, 32
High Courts18 Jul 2014
Gavara Chintalamma Vs S. Sathaiah
Andhra Pradesh High Court · (2014) 6 ALD 348
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A, 338
High Courts18 Jul 2014
The Editor, Andhra Prabha Daily Vs Additional Industrial Tribunal cum Additional Labour Court
Andhra Pradesh High Court · (2015) 3 ALD 592 : (2015) 3 LLN 706
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A, 17B, 2A(2)
High Courts18 Jul 2014Disposed Off
Society for Training and Employment Promotion (Step) Vs A. Shakar
Andhra Pradesh High Court · (2014) 07 AP CK 0007
High Courts17 Jul 2014Allowed
A.R.K. Raju Vs A.V.S. Raju
Andhra Pradesh High Court · (2014) 6 ALD 20 : (2015) 1 ALT 509
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17
High Courts17 Jul 2014Dismissed
B. Bhyrava Murthy Vs The Dy. General Manager (Disciplinary Authority),Indian Overseas Bank
Andhra Pradesh High Court · (2015) 6 ALD 525 : (2014) LabIC 3954
Prevention of Corruption Act, 1988 — Section 6(1)(c)
High Courts17 Jul 2014Allowed
J.M. Johnson and Others Vs Y.S. Thomas Reddy and Others
Andhra Pradesh High Court · (2015) 4 ALT 656
Constitution of India, 1950 - Article 14 19(1)(f) 31 31(2)
High Courts17 Jul 2014Allowed
Delta Car Pvt. Ltd. Vs Sanjiv Shah and Others
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 216
Advocates Act, 1961 - Section 35Constitution of India, 1950 - Article 20 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 173(2) 2(w) 200 224
High Courts17 Jul 2014Dismissed
The New India Assurance Co. Ltd Vs Anela Sathyamma
Andhra Pradesh High Court · (2015) ACJ 1352 : (2014) 6 ALT 772
Motor Vehicles Act, 1988 — Section 163-A, 166, 2(30)
High Courts17 Jul 2014Disposed Off
Elite Hair Studio (Pvt.) Ltd. Vs The State of A.P.
Andhra Pradesh High Court · (2014) 6 ALD 145 : (2014) 5 ALT 306 : (2014) ALT(Rev) 375
Land Acquisition Act, 1894 — Section 10, 18, 23, 3(b), 5A
High Courts16 Jul 2014
Commissioner of Income Tax Vs Srinivasa Hatcheries (P.) Ltd.
Andhra Pradesh High Court · (2015) 372 ITR 378
Income Tax Act, 1961 — Section 260A, 263
High Courts16 Jul 2014
A.P.S.R.T.C. Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 368 ITR 461
Income Tax Act, 1961 — Section 11, 11(4A), 11(4A)(b), 115J, 5Road Transport Corporations Act, 1950 — Section 30
High Courts16 Jul 2014
The Commissioner of Income Tax Vs Jaihind Cycle Company
Andhra Pradesh High Court · (2014) 3 ITR 421
High Courts16 Jul 2014Dismissed
Shakeel Ahmed Vs Pioneer Overseas Corporation of India
Andhra Pradesh High Court · (2014) 6 ALD 595 : (2014) 6 ALD(Cri) 595
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts16 Jul 2014Allowed
B. Janga Reddy Vs Govt. of A.P.
Andhra Pradesh High Court · (2014) 6 ALD 475 : (2014) 6 ALD(Cri) 475 : (2014) 5 ALT 431
General Clauses Act, 1897 — Section 21Partnership Act, 1932 — Section 59, 63Penal Code, 1860 (IPC) — Section 109, 34, 420, 468, 471
High Courts15 Jul 2014
Peddiraju Venkata Subba Rao Vs The State of A.P. and Others
Andhra Pradesh High Court · (2014) 07 AP CK 0164
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 10(b), 11, 11(a), 13, 13(a)
High Courts15 Jul 2014
Andhra Pradesh State Road Transport Corporation Vs N. Sudhakar
Andhra Pradesh High Court · (2015) 1 ALT 123
High Courts15 Jul 2014Dismissed
M. Rajamannar Vs B. Fakruddin
Andhra Pradesh High Court · (2015) 1 ALD 669 : (2014) 6 ALT 802
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts15 Jul 2014Dismissed
Varaha Lakshmi Narasimha Swamy Vari Devasthanam Vs Matta Satya Rao
Andhra Pradesh High Court · (2015) 2 ALD 4 : (2014) 6 ALT 711
Specific Relief Act, 1963 — Section 31, 34, 38