High Courts23 Jul 2014
B. Nagamani Vs United India Insurance Company Ltd.
Andhra Pradesh High Court · (2014) 6 ALD 47
Civil Procedure Code, 1908 (CPC) — Section 34
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 251 of 1,763
High Courts23 Jul 2014
Chakiri Ashok Kumar Vs The Income Tax Officer
Andhra Pradesh High Court · (2014) 07 AP CK 0106
Income Tax Act, 1961 — Section 45(5), 54, 54H, 54HLand Acquisition Act, 1894 — Section 18Multimodal Transportation of Goods Act, 1993 — Section 18
High Courts23 Jul 2014Allowed
Vallabharayeswara Swamy Temple Vs Bellamkonda Venkata Subrahmanya Sarma
Andhra Pradesh High Court · (2015) 3 ALD 264 : (2014) 5 ALT 801
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 15, 15, 16, 16, 17, 17
High Courts23 Jul 2014Disposed Off
R. Bhadragiri Rao Vs The Nalgonda District Co-operative Central Bank Ltd.
Andhra Pradesh High Court · (2014) 6 ALD 514 : (2014) 6 ALD(Cri) 514 : (2015) 2 ALT 248
Andhra Pradesh Shops and Establishments Act, 1988 — Section 42Constitution of India, 1950 — Article 12, 14, 21, 226, 226(1-A)General Clauses Act, 1897 — Section 16(1)
High Courts22 Jul 2014
Lumbini Filling Station Vs Indian Oil Corporation Ltd.
Andhra Pradesh High Court · (2015) 2 ALD 367
High Courts22 Jul 2014
Commissioner of Income Tax Vs Ampro Products Ltd.
Andhra Pradesh High Court · (2014) 368 ITR 449
Income Tax Act, 1961 — Section 256(1), 41, 41(1)
High Courts22 Jul 2014
Kamalabai Loya Vs Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 3 ITR 429
Income Tax Act, 1961 — Section 154, 234-A, 254(2), 260-A
High Courts22 Jul 2014Dismissed
Kethireddy Jagan Mohan Reddy Vs The State of Telangana
Andhra Pradesh High Court · (2015) 1 ALD 88 : (2015) 3 ALT 326
Andhra Pradesh Co-operative Societies Act, 1964 — Section 32(7), 32(7)(1), 32(7)(a), 32(7)(b), 37(2)(a)Andhra Pradesh Reorganisation Act, 2014 — Section 32(7)(1), 75, 79Constitution of India, 1950 — Article 14
High Courts22 Jul 2014
The Andhra Pradesh State Financial Corporation Vs The Deputy Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 372 ITR 315
Income Tax Act, 1961 — Section 260-A, 35A, 37, 37(1), 80GState Financial Corporations Act, 1951 — Section 4, 7
High Courts21 Jul 2014
C. Prabhakar Vs A.N. Ragha Venkatramana and Others
Andhra Pradesh High Court · (2014) 07 AP CK 0168
High Courts21 Jul 2014Disposed Off
Katta Sumitra Vs Vijaya Travels
Andhra Pradesh High Court · (2015) 1 AnWR 96
High Courts21 Jul 2014
Rupreddy Srinivas Reddy Vs Rupreddy Krishna Reddy
Andhra Pradesh High Court · (2015) 3 ALD 128
Evidence Act, 1872 — Section 32
High Courts21 Jul 2014Allowed
Andhra Pradesh State Electricity Board Vs Industrial Tribunal-cum-Labour Court
Andhra Pradesh High Court · (2015) 6 ALD 147 : (2015) 6 ALT 744 : (2014) 143 FLR 1049 : (2014) 4 LLN 66
Constitution of India, 1950 — Article 226
High Courts21 Jul 2014Dismissed
K. R. Chandra Paul Vs The State of A.P.
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 723 : (2014) 4 Crimes 148
Criminal Procedure Code, 1973 (CrPC) — Section 465Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 20, 7
High Courts18 Jul 2014Dismissed
K. Narasa Raju Vs Union of India
Andhra Pradesh High Court · (2015) 2 ALD 65
Constitution of India, 1950 — Article 14, 15, 15(3), 15(4), 15(5)
High Courts18 Jul 2014Partly Allowed
Vithanala Yagnesh Vs Bharat Petroleum Corporation Limited
Andhra Pradesh High Court · (2014) 6 ALD 491 : (2014) 6 ALD(Cri) 491 : (2014) 5 ALT 334
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(4)
High Courts18 Jul 2014
G.S. Prakash Vs Polasa Hanumanlu
Andhra Pradesh High Court · (2015) 1 ALD 270 : (2015) 2 ALT 594
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts18 Jul 2014Dismissed
G. Shravan Kumar Vs D. Srinivas
Andhra Pradesh High Court · (2014) 6 ALD 220 : (2015) 1 ALT 497
Transfer of Property Act, 1882 — Section 55
High Courts18 Jul 2014
The General Manager (Planning) Vs R. Sunandan Reddy
Andhra Pradesh High Court · (2014) 6 ALD 16 : (2015) 1 ALT 535 : (2015) ALT(Rev) 102
Land Acquisition Act, 1894 — Section 11, 18, 3(b), 4(1), 6Urban Land (Ceiling and Regulation) Act, 1976 — Section 26, 6
High Courts18 Jul 2014Dismissed
Kanchan India Limited Vs State of A.P. Commissionerate of Women Development
Andhra Pradesh High Court · (2014) 6 ALD 186 : (2014) 5 ALT 246
Constitution of India, 1950 — Article 14, 21, 226