High Courts31 Jul 2014
M. Ravi Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 6 ALD 79
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 249 of 1,763
High Courts30 Jul 2014
K. Amaravani Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 1 ALT(Cri) 1
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 4, 5, 8Penal Code, 1860 (IPC) — Section 427, 447, 506
High Courts30 Jul 2014Dismissed
Dandamudi Sai Krishna Sekhar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 07 AP CK 0115
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 406, 498-A
High Courts30 Jul 2014Dismissed
Jahangir Vs State of M.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 249
Child Marriage Restraint Act, 1929 — Section 9Criminal Law Amendment Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 34(a), 4, 467
High Courts30 Jul 2014Dismissed
T. Namahsivaya Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 114 : (2015) 3 ALT(Cri) 418
Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 420, 498-A
High Courts30 Jul 2014
N. Deva Mandadi Vs State of A.P. V.V. Naga Malleswara Rao Vs The Govt. of A.P.
Andhra Pradesh High Court · (2015) 3 ALD 291 : (2015) 2 ALT 200
Administrative Tribunals Act, 1985 — Section 20, 21Constitution of India, 1950 — Article 14, 16, 21
High Courts30 Jul 2014
The Commissioner of Income Tax Vs Y. Ramachandra Reddy
Andhra Pradesh High Court · (2015) 372 ITR 77
Income Tax Act, 1961 — Section 10A, 10AA, 10B, 10BA, 144Limited Liability Partnership Act, 2008 — Section 2
High Courts30 Jul 2014
The New India Assurance Company Limited Vs Chodavarapu Kanaka Durga Rao and Others
Andhra Pradesh High Court · (2014) 07 AP CK 0011
Motor Vehicles Act, 1988 — Section 166
High Courts30 Jul 2014
Benjaram Sreenivasa Reddy Vs Registrar of Companies
Andhra Pradesh High Court · (2014) 123 CLA 358 : (2014) 186 CompCas 426 : (2015) 130 SCL 75
Companies Act, 1956 — Section 162(1), 621A
High Courts28 Jul 2014
V. Rekha Vs Commercial Tax Officer (Audit) Charminar Division Hyderabad and Others
Andhra Pradesh High Court · (2014) 59 APSTJ 55
High Courts28 Jul 2014
D. Koti Reddy Vs Auriferous Aqua Farms Ltd.
Andhra Pradesh High Court · (2015) 189 CompCas 139
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 5
High Courts28 Jul 2014
Telugu Akademi Vs P. Raghava Reddy
Andhra Pradesh High Court · (2015) 1 ALD 425 : (2014) 6 ALT 769
High Courts25 Jul 2014Allowed
G.V. Prakash Babu Vs State of A.P.
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 38
Penal Code, 1860 (IPC) - Section 342, 376, 420
High Courts25 Jul 2014
Nand Kishore Gandhi Vs R.A. Ramakrishnan
Andhra Pradesh High Court · (2015) 1 ALT 274
High Courts25 Jul 2014
The Divisional Manager, New India Assurance Co. Ltd. Vs Acchigari Prasad
Andhra Pradesh High Court · (2015) 2 ACC 840 : (2015) 1 ALD 75 : (2015) 3 ALT 238
Motor Vehicles Act, 1988 — Section 149, 166, 173, 3, 4
High Courts25 Jul 2014
Gail India Limited Vs The Municipal Corporation of Rajahmundry
Andhra Pradesh High Court · AIR 2015 AP 29 : (2015) 2 ALD 125
High Courts25 Jul 2014Allowed
Nand Kishore Gandhi Vs R.A. Ramakirshnan
Andhra Pradesh High Court · (2014) 6 ALD 362
High Courts25 Jul 2014Dismissed
Amoda Broadcasting Company Private Limited Vs The Union of India
Andhra Pradesh High Court · (2014) 07 AP CK 0123
Cable Television Networks (Regulation) Act, 1995 — Section 11, 16, 19, 2(a), 20Constitution of India, 1950 — Article 14, 19(1)(a), 19(2), 38(2)
High Courts25 Jul 2014
Rajaram Eshwardas Wadhawa Vs Janaki Bai
Andhra Pradesh High Court · (2014) 5 ALD 750 : (2014) 6 ALT 613