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Andhra Pradesh High Court judgments

35,249 judgments · page 250 of 1,763

High Courts25 Jul 2014Allowed

Edara Baldev Vs Tatineni Mayuri

Andhra Pradesh High Court · (2014) 6 ALD 1 : (2015) 2 ALT 105

Family Courts Act, 1984 — Section 19Guardians and Wards Act, 1890 — Section 10, 25Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia), 25, 26
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High Courts25 Jul 2014

The APSRTC Vs B. Sailoo

Andhra Pradesh High Court · (2014) 6 ALD 112 : (2015) 1 ALT 379 : (2015) 145 FLR 276

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
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High Courts24 Jul 2014

Syed Moin Pasha Vs Madhavi Ramesh

Andhra Pradesh High Court · (2015) 1 ALD 397 : (2015) 3 ALT 161

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)(i), 10(3)(b)(iii), 22, 8(5)Transfer of Property Act, 1882 — Section 105, 5
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High Courts23 Jul 2014Allowed

Bondi Janaki Vs State of A.P.

Andhra Pradesh High Court · (2015) 1 ALT(Cri) 293 : (2015) CriLJ 320

Constitution of India, 1950 — Article 19, 21, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 156(3), 173, 173(2)Penal Code, 1860 (IPC) — Section 193, 198, 199, 209, 34
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