COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 253 of 1,763

High Courts15 Jul 2014

K.N. Reddy Vs Defence Personnel Co-op Housing Building Society Ltd.

Andhra Pradesh High Court · (2014) 6 ALD 218

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 3, 6E

Read judgment

High Courts15 Jul 2014

William Scott Pinckney Vs State of A.P.

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 590 : (2015) 2 ALT(Cri) 213 : (2014) 4 Crimes 34

Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(2)Passports Act, 1967 — Section 10, 10A, 10B, 22, 6Penal Code, 1860 (IPC) — Section 120B, 385, 420

Read judgment

High Courts15 Jul 2014Dismissed

V. Chandramohan Vs J. Venkata Gopal

Andhra Pradesh High Court · (2015) 1 ALD 648 : (2015) 5 ALT 147

Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 55

Read judgment

High Courts15 Jul 2014Disposed Off

Vijaya Bank,Colaba Branch Vs Joint Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 3 ITR 441

Read judgment

High Courts15 Jul 2014Allowed

S. Thenmai and Others Vs APSRTC

Andhra Pradesh High Court · (2015) 3 ALT 653

Read judgment

High Courts15 Jul 2014Allowed

Sajidunnissa Vs Sukur Ali

Andhra Pradesh High Court · (2015) 4 ALD 452

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9 151

Read judgment

High Courts15 Jul 2014Dismissed

S. Harshavardhan Reddy Vs Vemula Ram Reddy

Andhra Pradesh High Court · (2014) 6 ALD 114 : (2015) 1 ALT 306

Evidence Act, 1872 — Section 45

Read judgment

High Courts14 Jul 2014Allowed

S. Muralikrishnan Vs R.S. Siva Kumar

Andhra Pradesh High Court · (2015) 2 AnWR 66

Read judgment

High Courts14 Jul 2014Disposed Off

GMR Hyderabad International Airport Limited Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 6 ALD 572 : (2014) 6 ALD(Cri) 572

Aircraft Act, 1934 — Section 2, 2(2), 5, 5-AAirports Authority of India Act, 1994 — Section 1(3), 14, 2(b), 2(e), 3Banking Services Commission Act, 1975 — Section 3

Read judgment

High Courts14 Jul 2014Allowed

K. Kavitha Vs Shiva Shankar

Andhra Pradesh High Court · (2014) 6 ALD 552 : (2014) 6 ALD(Cri) 552 : (2014) 6 ALT 162

Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 145Family Courts Act, 1984 — Section 19, 19(1)

Read judgment

High Courts14 Jul 2014Allowed

Durga Pujari Suri Babu Vs The Indian Oil Corporation Limited

Andhra Pradesh High Court · (2014) 6 ALD 166 : (2014) 5 ALT 405

Constitution of India, 1950 — Article 14, 226

Read judgment

High Courts14 Jul 2014Allowed

The State of A.P. Vs Kollam Gangi Reddy

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 684 : (2015) 1 ALT(Cri) 105 : (2015) 3 Crimes 270

Criminal Procedure Code, 1973 (CrPC) — Section 437, 439(2)Forest Act, 1927 — Section 10, 20(1)(3), 29(1)(2)(b)Passports Act, 1967 — Section 12(1)(b), 22, 6, 6(2)(f)

Read judgment

High Courts14 Jul 2014Partly Allowed