High Courts13 Jun 2014Dismissed
The Branch Manager Vs Arekatike
Andhra Pradesh High Court · (2014) 06 AP CK 0040
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 262 of 1,763
High Courts13 Jun 2014Dismissed
Avaula Surendra Babu Vs Movva Bhikshavathi
Andhra Pradesh High Court · (2014) 5 ALD 759 : (2015) 1 ALT 544
Civil Procedure Code, 1908 (CPC) — Section 151Stamp Act, 1899 — Section 2(5), 2(5)(b)Transfer of Property Act, 1882 — Section 2(5)(b), 3
High Courts12 Jun 2014
Nuthakki Venkata Purnachandra Rao Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD 527 : (2015) 4 ALT 175 : (2015) ALT(Rev) 263
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 5(2)
High Courts12 Jun 2014Dismissed
Pothireddy Kannam Reddy Vs The District Collector
Andhra Pradesh High Court · (2014) 5 ALD 246 : (2014) 4 ALT 653
Constitution of India, 1950 — Article 21, 300A, 31A(1)
High Courts12 Jun 2014Allowed
M. Jannamma Vs Union of India
Andhra Pradesh High Court · (2014) 6 ALD 374 : (2015) 1 ALT 201
Constitution of India, 1950 — Article 14, 226
High Courts12 Jun 2014Allowed
M. Subba Rao Vs B. Vasanth
Andhra Pradesh High Court · AIR 2015 AP 68 : (2014) 5 ALD 234 : (2014) 4 ALT 298
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14
High Courts12 Jun 2014
The Commissioner of Income Tax Vs Coromandel Fertilizers Ltd.
Andhra Pradesh High Court · (2014) 367 ITR 132
Income Tax Act, 1961 — Section 256(1)
High Courts12 Jun 2014Allowed
Mathangi Devasahayam Vs Jetty Manikyamma
Andhra Pradesh High Court · (2014) 5 ALD 741 : (2014) 6 ALT 81
Evidence Act, 1872 — Section 45, 68, 69
High Courts12 Jun 2014
Patel Engineering Ltd. Vs Commr. of C. Ex., C. and S.T.
Andhra Pradesh High Court · (2015) 39 STR 420
High Courts12 Jun 2014
Gannoji Balakistaiah Vs T. Karunakar Reddy
Andhra Pradesh High Court · (2014) 06 AP CK 0052
Motor Vehicles Act, 1988 — Section 158
High Courts12 Jun 2014
The Commissioner of Income Tax Vs Priyadarshini Spinning Mills Ltd.
Andhra Pradesh High Court · (2014) 366 ITR 563
Income Tax Act, 1961 — Section 11, 2, 2(11), 256(1), 32
High Courts12 Jun 2014
Sri Laxmi Satyanarayana Oil Mill Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 200
Income Tax Act, 1961 — Section 154, 260(1), 40, 40A, 40A(3)
High Courts12 Jun 2014Partly Allowed
Tammisetti Nageswara Rao Vs Darsi Radhakrishna Murthy
Andhra Pradesh High Court · (2015) 1 ALD 203 : (2015) 3 ALT 673
High Courts11 Jun 2014Allowed
The Sub-Inspector of Police Vs A.V. Santosh Kumar
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 697 : (2014) 4 ALT 682
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 200
High Courts11 Jun 2014Disposed Off
Puligolu Praveen Vs The Deputy Superintendent of Police
Andhra Pradesh High Court · (2015) 1 ALD 393
Andhra Pradesh Prohibition Act, 1995 — Section 12, 13, 7, 8
High Courts11 Jun 2014
R.B. Naik Vs Vice Chairman and M.D.,APSRTC
Andhra Pradesh High Court · (2014) 4 ALT 696 : (2015) 144 FLR 61
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 3, 47
High Courts11 Jun 2014
Attal Plastics Vs Commercial Tax Officer
Andhra Pradesh High Court · (2014) 58 APSTJ 286
Constitution of India, 1950 — Article 226
High Courts10 Jun 2014
Commissioner of Income Tax Vs State Bank of Hyderabad
Andhra Pradesh High Court · (2014) 367 ITR 128
Income Tax Act, 1961 — Section 2(7), 256(1)Interest Tax Act, 1974 — Section 2, 2(7), 4, 6Negotiable Instruments Act, 1881 (NI) — Section 32
High Courts10 Jun 2014
Vinod Bhargava Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 367 ITR 122
Income Tax Act, 1922 — Section 10Income Tax Act, 1961 — Section 256(1), 271, 271(1)(c), 32, 32(1)