High Courts06 Jun 2014
Aurobindo Pharma Limited Vs The Assistant Commissioner
Andhra Pradesh High Court · (2014) 4 ALT 730 : (2014) 308 ELT 450 : (2014) 28 GSTR 55
Customs Act, 1962 — Section 11A, 28, 28(1)(a)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 264 of 1,763
High Courts06 Jun 2014Partly Allowed
Janapareddy Nagayya Vs R. Mallikarjuna Rao
Andhra Pradesh High Court · (2015) 3 ACC 169 : (2015) 1 ALD 109 : (2015) 3 ALT 55
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts06 Jun 2014Partly Allowed
Munagala Srinivasulu Reddy Vs S. Jayarami Reddy
Andhra Pradesh High Court · (2014) 06 AP CK 0116
Motor Vehicles Act, 1988 — Section 158, 163-A, 166
High Courts06 Jun 2014Dismissed
V. Venkatramana Reddy Vs V. Mangamma
Andhra Pradesh High Court · (2015) 1 ALD 658 : (2015) 2 DMC 161
High Courts06 Jun 2014
Muzaffar Mohd. Khan Salman Vs Kakatiya University
Andhra Pradesh High Court · (2015) 1 ALD 170 : (2015) 3 ALT 513
High Courts06 Jun 2014Dismissed
Vidya Sagar Vs Ram Kishan Singh
Andhra Pradesh High Court · (2014) 6 ALD 27 : (2015) 1 ALT 318
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2Succession Act, 1925 — Section 266, 268, 269, 269(2), 276
High Courts06 Jun 2014Dismissed
Amarsingh Vs Vidya Sagar
Andhra Pradesh High Court · (2014) 5 ALD 140 : (2014) 4 ALT 723
Evidence Act, 1872 — Section 63Succession Act, 1925 — Section 276
High Courts06 Jun 2014Dismissed
The New India Assurance Company Limited Vs Mudam Kistaiah
Andhra Pradesh High Court · (2015) 2 ALD 53
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts06 Jun 2014
Appollo Tyres Ltd. Vs H.M. Tyres
Andhra Pradesh High Court · (2014) 06 AP CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 207, 251, 313, 357, 421Evidence Act, 1872 — Section 118, 4Negotiable Instruments Act, 1881 (NI) — Section 118, 118(a), 138, 138, 138
High Courts06 Jun 2014Allowed
K. Mangamma Vs Government of A.P.
Andhra Pradesh High Court · (2014) 5 ALD 523 : (2014) 6 ALT 605
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts06 Jun 2014
K. Shanker Rao Vs M.D. Ravikanth
Andhra Pradesh High Court · (2014) 06 AP CK 0002
Motor Vehicles Act, 1988 — Section 140, 158, 163A, 166
High Courts05 Jun 2014
Shaik Saleema Vs APSRTC
Andhra Pradesh High Court · (2014) 5 ALT 441
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts05 Jun 2014Dismissed
The Managing Director Vs R. Sandhya Rani
Andhra Pradesh High Court · (2014) 06 AP CK 0150
High Courts05 Jun 2014Dismissed
National Insurance Company Limited Vs Leguntapati Sri Venkateswara Rao
Andhra Pradesh High Court · (2014) 5 ALD 617
High Courts05 Jun 2014Dismissed
Oriental Insurance Company Limited Vs M. Andalu
Andhra Pradesh High Court · (2014) 06 AP CK 0148
High Courts05 Jun 2014Partly Allowed
C.H. Prabhakar Vs The APSRTC
Andhra Pradesh High Court · (2014) 06 AP CK 0102
Motor Vehicles Act, 1988 — Section 163A
High Courts05 Jun 2014Allowed
G. Ramanath Reddy Vs The State
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 256
Criminal Procedure Code, 1973 (CrPC) — Section 226, 227, 228, 357, 437Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120B, 307, 34, 353, 379
High Courts05 Jun 2014Allowed
Desam Venkateswara Reddy Vs The Special Deputy Collector and Competent Authority
Andhra Pradesh High Court · (2014) 5 ALD 94 : (2014) 6 ALT 543
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 10(2)Limitation Act, 1963 — Section 10, 10, 10, 11, 11, 11
High Courts05 Jun 2014Disposed Off
The Government of Andhra Pradesh Vs Arun Prakash
Andhra Pradesh High Court · (2015) 2 ALD 29 : (2014) 6 ALT 279
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 — Section 7
High Courts05 Jun 2014Disposed Off
K. Srinivasa Rao Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2014) 4 ALT 714