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Andhra Pradesh High Court judgments

35,249 judgments · page 280 of 1,763

High Courts19 Mar 2014Allowed

S. Apsara Vs The State of Andhra Pradesh The State of Andhra Pradesh Vs S. Apsara

Andhra Pradesh High Court · (2014) 6 ALD 528 : (2014) 6 ALD(Cri) 528 : (2014) 5 ALT 596

Andhra Pradesh Education Act, 1982 — Section 46, 46(2)Constitution of India, 1950 — Article 14, 21-A, 226, 45

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High Courts19 Mar 2014Allowed

L. Shivashankar Reddy Vs The Government of Andhra Pradesh and 59 Others

Andhra Pradesh High Court · (2014) 4 ALD 674 : (2014) 6 ALT 505

Andhra Pradesh Co-operative Societies Act, 1964 — Section 123, 21(1-A)(d), 21A, 25(1-A)(d), 31(3)(a)Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127(1)

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High Courts19 Mar 2014Allowed

Obulalppagari Narasimha Raju @ Raju Vs State of A.P.

Andhra Pradesh High Court · (2014) 03 AP CK 0082

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307

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High Courts19 Mar 2014Dismissed

Rasheed Vs The Managing Director

Andhra Pradesh High Court · (2014) 6 ALD 94 : (2014) 4 ALT 663 : (2014) LabIC 4523

Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 11-A, 2-ARoad Transport Corporations Act, 1950 — Section 16, 45(1)

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High Courts19 Mar 2014Allowed

Chenna Kanakaraju @ Kanaka @ Raju @ Sottodu Vs The State of A.P.

Andhra Pradesh High Court · (2014) 03 AP CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 302

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High Courts19 Mar 2014Allowed

Syed Chand Pasha Vs The State of A.P. and Another

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 722 : (2014) 2 ALT(Cri) 226

Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 120-B 201 302

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High Courts19 Mar 2014Partly Allowed

Muddangula Ganesh Vs The State of A.P.

Andhra Pradesh High Court · (2014) 03 AP CK 0041

Penal Code, 1860 (IPC) — Section 302, 304

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High Courts19 Mar 2014

Chunchu Lakshmi Narayana Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 03 AP CK 0034

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302

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High Courts19 Mar 2014Allowed

Dakarapu Lakshmana Swamy Vs Maddula Narasimha Rao and Others

Andhra Pradesh High Court · (2014) 5 ALD 577

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 22 Rule 10, Order 41 Rule 22, Order 41 Rule 24, Order 41 Rule 33Evidence Act, 1872 - Section 17 3Limitation Act, 1963 - Section 27

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High Courts19 Mar 2014Partly Allowed

Poola Ramesh Babu Vs The State of A.P.

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 79 : (2015) 1 ALT(Cri) 207 : (2014) CriLJ 4887 : (2015) 3 Crimes 21

Penal Code, 1860 (IPC) — Section 302, 304, 498A

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High Courts18 Mar 2014

Gujarat Ambuja Cement Ltd. Vs A.P. Industrial Infrastructure Corporation Ltd. and Others

Andhra Pradesh High Court · (2014) 6 ALD 709

Constitution of India, 1950 — Article 12, 226

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High Courts18 Mar 2014Dismissed

B. Vittalaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 776

Prevention of Corruption Act, 1988 - Section 11 13(1)(d) 13(2) 2(c) 20

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High Courts18 Mar 2014

Gandi Bujji Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 03 AP CK 0121

Penal Code, 1860 (IPC) — Section 120B, 120-B, 201, 302, 34

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High Courts18 Mar 2014Allowed

Kummari Keshavulu Vs State of A.P.

Andhra Pradesh High Court · (2014) 03 AP CK 0081

Penal Code, 1860 (IPC) — Section 302

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High Courts18 Mar 2014Dismissed

N. Phani Kumar Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · AIR 2014 AP 132 : (2014) 3 ALD 565 : (2015) 2 ALT 308

Companies Act, 1956 - Section 3Transfer of Property Act, 1882 - Section 13 2 4 4(1) 5

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High Courts18 Mar 2014Dismissed

The Air Force Officers Co-operative Housing Society Limited and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2014) 4 ALD 241 : (2015) 1 ALT 546 : (2015) ALT(Rev) 97

Andhra Pradesh Urban Areas (Development) Act, 1975 - Section 10 12 12(3) 3(f)(vi) 58

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High Courts18 Mar 2014Dismissed

Gujrat Ambuja Cement Limited Vs Andhra Pradesh Industrial Infrastructure Corporation Ltd. and Others

Andhra Pradesh High Court · (2014) 6 ALD(Cri) 709

Constitution of India, 1950 - Article 12 226

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High Courts18 Mar 2014Dismissed

B. Omprakash Vs M. Gangadhar

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 129 : (2015) 1 ALT(Cri) 202

Criminal Procedure Code, 1973 (CrPC) — Section 315, 378(4), 468, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 418, 420

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High Courts14 Mar 2014Partly Allowed

Peetha Srinivasa Rao Vs State

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 823

Criminal Procedure Code, 1973 (CrPC) - Section 161 — Penal Code, 1860 (IPC) - Section 302, 304

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High Courts14 Mar 2014

Katru John Kannady Vs Subbavarapu Lakshmi

Andhra Pradesh High Court · (2014) 3 ACC 654 : (2015) ACJ 1055 : (2014) 5 ALT 186 : (2014) 2 AnWR 839

Evidence Act, 1872 — Section 40, 40, 41, 41, 42, 42Motor Vehicles Act, 1988 — Section 10(2), 12, 13, 13(2), 140

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