High Courts12 Mar 2014Disposed off
Tangudu Vani and Others Vs Tangudu Rajesh and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 991 : (2015) 3 ALT(Cri) 402
Criminal Procedure Code, 1973 (CrPC) - Section 482
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 282 of 1,763
High Courts12 Mar 2014
Rajesh Binding Works, Vijayawada Vs Authorised Officer, State Bank of India and Others
Andhra Pradesh High Court · (2015) 2 ALD 369 : (2015) 5 ALT 797 : (2015) 3 BC 76
Civil Procedure Code, 1908 (CPC) — Section 60(1)Constitution of India, 1950 — Article 226, 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17, 17(1)
High Courts12 Mar 2014
Scalemaster Adlam Pvt. Ltd. Vs Commr. of Cus. & C. Ex., Hyderabad-I
Andhra Pradesh High Court · (2015) 315 ELT 390
Central Excises and Salt Act, 1944 — Section 2(f), 5
High Courts12 Mar 2014
Victory Transformers and Switchgears Limited Vs Commercial Tax Officer
Andhra Pradesh High Court · (2014) 58 APSTJ 102
Central Sales Tax Act, 1956 — Section 8(1), 8(1)(b)Constitution of India, 1950 — Article 226
High Courts12 Mar 2014Allowed
Nagosha Pochha Vs The Special Deputy Collector
Andhra Pradesh High Court · (2014) 3 ALD 544 : (2015) 1 ALT 790 : (2015) ALT(Rev) 113
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 12(2), 18, 18(2), 23(1)
High Courts12 Mar 2014
Gandumenu Siva and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 547
Penal Code, 1860 (IPC) — Section 120-B, 489-B, 489-C, 489-D
High Courts12 Mar 2014Allowed
Devendar Gupta and Another Vs National Investigation Agency
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 251 : (2014) 2 ALT(Cri) 208 : (2014) 2 Crimes 177 : (2014) 2 Crimes 106
Criminal Procedure Code, 1973 (CrPC) - Section 164 173 173(8) 437 438Explosive Substances Act, 1908 - Section 3 5National Investigation Agency Act, 2008 - Section 21
High Courts12 Mar 2014Dismissed
Bejjanki Peddiraj Vs M/s. Lavanya Chit Fund Pvt. Limited, Warangal and Others
Andhra Pradesh High Court · (2014) 4 ALD 433 : (2014) 4 ALT 163
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, 115
High Courts12 Mar 2014Dismissed
Girelli Laxmaiah Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 58
Criminal Procedure Code, 1973 (CrPC) - Section 174
High Courts12 Mar 2014Allowed
Yamsani Ravinder Vs State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 153
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Evidence Act, 1872 — Section 106
High Courts12 Mar 2014Allowed
Velaga Narayana and Others Vs Bommakanti Srinivas and Others
Andhra Pradesh High Court · (2014) 3 ALD 605 : (2014) 4 ALT 152
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 26, 145Constitution of India, 1950 — Article 227
High Courts12 Mar 2014
Chinnu Bai Vs The Land Acquisition Officer cum Revenue Divisional Officer Land Acquisition Officer cum Revenue Divisional Officer Vs Bantu Chinan Veeramma
Andhra Pradesh High Court · (2014) 5 ALD 243 : (2014) 6 ALT 715 : (2015) ALT(Rev) 79
Land Acquisition Act, 1894 — Section 18, 4(1), 6
High Courts12 Mar 2014
State of Andhra Pradesh Vs Ramakrishna Pharmaceuticals
Andhra Pradesh High Court · (2014) 58 APSTJ 167
High Courts12 Mar 2014
Gerdau Steel India Limited Vs Deputy Commissioner (CT)
Andhra Pradesh High Court · (2014) 58 APSTJ 169
Andhra Pradesh Value Added Tax Act, 2005 — Section 32
High Courts12 Mar 2014
Thoparapu Laxmi Narsaiah Vs Narsaiah
Andhra Pradesh High Court · (2014) 03 AP CK 0106
Motor Vehicles Act, 1988 — Section 147, 163-A, 166, 167Penal Code, 1860 (IPC) — Section 304-AWorkmens Compensation Act, 1923 — Section 12, 2(n)
High Courts12 Mar 2014
Koyeda Sanjeev Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302, 380, 454
High Courts12 Mar 2014Dismissed
Chandrapati Khasim Bi Vs Vinukonda Municipality
Andhra Pradesh High Court · (2014) 3 ALT 311
Andhra Pradesh Municipalities Act, 1965 — Section 11, 11(1), 2(32-a), 22, 23
High Courts12 Mar 2014
Polumuri Ravi Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0038
Penal Code, 1860 (IPC) — Section 201, 302, 34, 363, 364
High Courts11 Mar 2014
Prova Bhattacharjee Vs Commr. of C. Ex.
Andhra Pradesh High Court · (2015) 317 ELT 191
High Courts11 Mar 2014
Lanka Sarala Devi Vs Kadiala Subbaiah
Andhra Pradesh High Court · (2014) 03 AP CK 0196
Motor Vehicles Act, 1988 — Section 140, 140(3), 140(4), 141, 149