High Courts07 Mar 2014Disposed Off
Shiramsetty Saidulu Vs Dantala Praveen
Andhra Pradesh High Court · (2014) 4 ALD 200 : (2014) 6 ALT 304 : (2014) 4 ALT 320 : (2014) CriLJ 3830
Contempt of Courts Act, 1971 — Section 12(1), 2(b)
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Andhra Pradesh High Court judgments
35,249 judgments · page 284 of 1,763
High Courts07 Mar 2014
The Management of Deccan Enterprises Private Limited Vs The Hon''ble Addl. Industrial Tribunal cum Addl. Labour Court
Andhra Pradesh High Court · (2014) 4 ALD 462 : (2014) 6 ALT 199 : (2014) 142 FLR 1062 : (2014) 4 LLJ 761
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 11, 17B, 17-B, 2-A(2)
High Courts07 Mar 2014Partly Allowed
Ponthati Siva Rami Reddy and 3 Others Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0151
Penal Code, 1860 (IPC) — Section 302, 304, 34
High Courts07 Mar 2014
Aleti Chandraiah Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Penal Code, 1860 (IPC) — Section 302, 309, 498-A
High Courts07 Mar 2014Dismissed
Katta Subba Rao Vs Katta Venkata Lakshmi Katta Venkata Lakshmi Vs Katta Subba Rao
Andhra Pradesh High Court · (2014) 5 ALD 11 : (2014) 6 ALT 587
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1
High Courts07 Mar 2014Allowed
Bhajarang Guptha Vs The State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Penal Code, 1860 (IPC) — Section 302, 307
High Courts07 Mar 2014Dismissed
Malireddy Satyanrayana Murthy Vs Malireddy Jagannadha Rao
Andhra Pradesh High Court · (2014) 4 ALD 234 : (2014) 4 ALT 241
Succession Act, 1925 — Section 387
High Courts06 Mar 2014
M. Srikantha Chary Vs K.R. Fero Alloys India Pvt. Ltd.
Andhra Pradesh High Court · (2015) 5 ALD 511 : (2014) 3 ALT 439
High Courts06 Mar 2014
Y.V. Chander Vs Union of India and Another
Andhra Pradesh High Court · (2014) 364 ITR 190
Income Tax Act, 1961 - Section 143(3) 264 95(i)(c)
High Courts06 Mar 2014Disposed Off
Voonna Bangaraju Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 3 ALD 443 : (2014) 4 ALT 238 : (2014) ALT(Rev) 332
Andhra Pradesh Land Encroachment Act, 1905 - Section 2 2(1)
High Courts06 Mar 2014Dismissed
P. Chenga Reddy Vs Kuppala Bala Subramanya and Others
Andhra Pradesh High Court · (2014) 4 ALD 260 : (2014) 4 ALT 168
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 41, 11, 96Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 107, 108
High Courts06 Mar 2014Dismissed
Madagala Koti (A.1), Visakhapatnam Vs State of A.P.
Andhra Pradesh High Court · (2014) 03 AP CK 0152
Penal Code, 1860 (IPC) — Section 114, 302, 307, 498A
High Courts06 Mar 2014Allowed
Beerjepally Venkatesh Babu Vs State of A.P.
Andhra Pradesh High Court · (2014) 3 ALT 264
High Courts06 Mar 2014Allowed
Pradekar Sahebu @ Bau Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 03 AP CK 0126
Penal Code, 1860 (IPC) — Section 302
High Courts06 Mar 2014
P. Sarojamma Vs The Depot Manager The Depot Manager Vs P. Prabhakar
Andhra Pradesh High Court · (2015) 1 ALD 116 : (2014) 6 ALT 791
Industrial Disputes Act, 1947 — Section 10, 10(1)(c), 11A, 2A
High Courts06 Mar 2014Dismissed
Bollam Vasantha Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 20
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts06 Mar 2014Dismissed
Harbin Power Engineering Co. Ltd. Vs State Bank of India
Andhra Pradesh High Court · (2014) 4 ALD 159 : (2014) 3 ALT 151
Constitution of India, 1950 — Article 12, 14, 226
High Courts06 Mar 2014
M. Mohan Reddy Vs D. Rajamallu
Andhra Pradesh High Court · (2015) 1 ALD 447 : (2014) 3 ALT 459
Andhra Pradesh Civil Courts Act, 1972 — Section 17, 17(1)(ii)(a)Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 49
High Courts06 Mar 2014Dismissed
M/s. Daulatram Industries Vs Union of India and Others
Andhra Pradesh High Court · (2014) 4 ALD 50 : (2014) 3 ALT 432
Constitution of India, 1950 — Article 14, 226
High Courts06 Mar 2014Allowed
Gandham Ravi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 248
Penal Code, 1860 (IPC) — Section 201, 302