High Courts24 Feb 2014
Trust for Social Justice Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 5 ALD 58 : (2014) 3 ALT 226
Constitution of India, 1950 — Article 21Hyderabad Municipal Corporation Act, 1955 — Section 420, 421
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 288 of 1,763
High Courts24 Feb 2014Dismissed
E. Bapanaiah Vs Minoo R. Shroff Regional Director Vs Minoo R. Shroff
Andhra Pradesh High Court · (2014) 3 ALT(Cri) 260
Companies Act, 1956 — Section 10, 58(10), 58A, 58-A, 58A(10)Contempt of Courts Act, 1971 — Section 12Criminal Procedure Code, 1973 (CrPC) — Section 216, 244, 245, 245(1), 245(2)
High Courts24 Feb 2014
MVS Ramu Vs The State of A.P. and Others
Andhra Pradesh High Court · (2014) 02 AP CK 0011
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 362 482Penal Code, 1860 (IPC) - Section 34 406 420
High Courts21 Feb 2014
Bhanu Enterprises Vs Commercial Tax Officer
Andhra Pradesh High Court · (2014) 58 APSTJ 54
Andhra Pradesh Value Added Tax Act, 2005 — Section 31Constitution of India, 1950 — Article 226
High Courts21 Feb 2014
The New India Assurance Company Limited Vs Nagidi Sugunamma
Andhra Pradesh High Court · (2014) 6 ALD 735 : (2014) 6 ALD(Cri) 735 : (2015) 1 AnWR 266
Constitution of India, 1950 — Article 136, 142Motor Vehicles Act, 1988 — Section 10, 147, 149, 149(2), 149(2)(a)
High Courts21 Feb 2014
Thummathuka Venkataramana Vs K. Madhusudhana Reddy
Andhra Pradesh High Court · (2014) 02 AP CK 0165
High Courts21 Feb 2014Dismissed
The Oriental Insurance Company Limited Vs Shaik Alia Bakash
Andhra Pradesh High Court · (2015) 2 ALLMR 89
Motor Vehicles Act, 1988 — Section 149(2)
High Courts21 Feb 2014Dismissed
Pervaram Ramulu Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 4 ALD 169 : (2014) 6 ALT 405
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 16Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10, Order 7 Rule 11 151Constitution of India, 1950 - Article 226 227
High Courts21 Feb 2014Dismissed
Pasupuleti Rangamma Vs Pasupuleti Ranganayakulu
Andhra Pradesh High Court · AIR 2014 AP 98 : (2014) 4 ALD 496 : (2014) 4 ALT 749
Specific Relief Act, 1963 — Section 2, 21, 22, 22(2)
High Courts21 Feb 2014
P. Srinivasa Rao Vs State of A.P.
Andhra Pradesh High Court · (2014) 1 ALD(Cri) 733 : (2014) 2 ALT(Cri) 62
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts21 Feb 2014
Gamidi Rajani Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2014) 3 ALD 80 : (2014) 2 ALT 419
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 83, 84
High Courts21 Feb 2014Dismissed
Emam Jagan Mohan Reddy Vs Keesari Padma
Andhra Pradesh High Court · (2014) 3 ALT 217
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Feb 2014Allowed
Managing Committee Masjid-e-Chanwer Peeran Vs A.P. State Wakf Board
Andhra Pradesh High Court · (2014) 4 ALD 25 : (2014) 2 ALT 450
Waqf Act, 1995 — Section 65
High Courts21 Feb 2014
K. Varalaxmi Vs United India Insurance Company Limited
Andhra Pradesh High Court · (2015) 4 ACC 708 : (2015) ACJ 2232
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21Forest Act, 1927 — Section 10Motor Vehicles Act, 1988 — Section 10(2), 173
High Courts21 Feb 2014
Mogli Shobha Rani Vs Varalaxmi
Andhra Pradesh High Court · (2015) 5 ALD 320
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21Forest Act, 1927 — Section 10Motor Vehicles Act, 1988 — Section 10(2), 173
High Courts21 Feb 2014
Panuganti Satyanarayana Vs Ashikulla Khan
Andhra Pradesh High Court · (2014) 02 AP CK 0087
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 14(1), Order 41 Rule 14(4), Order 41 Rule 22, Order 6 Rule 17Forest Act, 1927 — Section 10, 10(2)Motor Vehicles Act, 1988 — Section 173
High Courts21 Feb 2014Disposed Off
Godaarthy Venkateswarlu Vs Yellanki Ravi Shankar and Yellanki Balakrishna Rao
Andhra Pradesh High Court · (2014) 3 ALD 732 : (2014) 5 ALT 727
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 68, Order 21 Rule 89(1)(a), Order 21 Rule 90, Order 21 Rule 98
High Courts21 Feb 2014Partly Allowed
M. Raghuramaiah and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 02 AP CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts21 Feb 2014Dismissed
Moraboina Venkatesu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 297 : (2015) 2 ALT(Cri) 31
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2), 173(3), 190Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts21 Feb 2014
Setti China Venkata Rao Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 4 : (2015) 1 ALT(Cri) 4
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 340Penal Code, 1860 (IPC) — Section 172, 173, 174, 175, 176