High Courts18 Feb 2014
S. Ramu Vs The A.P. Cooperative Tribunal, Visakhapatnam and Four Others
Andhra Pradesh High Court · (2014) 5 ALD 471 : (2015) 1 ALT 742
Andhra Pradesh Co-operative Societies Act, 1964 — Section 121, 51, 52, 52(1), 55(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 290 of 1,763
High Courts18 Feb 2014Dismissed
Government of Andhra Pradesh and Others Vs B. Prabhakar and Others
Andhra Pradesh High Court · (2015) 3 ALD 226 : (2015) 2 ALT 379
Administrative Tribunals Act, 1985 - Section 19Constitution of India, 1950 - Article 15(3) 16(1) 16(4) 309
High Courts18 Feb 2014
Power Media Pvt. Ltd. Vs Commr. of Cus. and C. Ex.
Andhra Pradesh High Court · (2014) 310 ELT 684 : (2015) 37 STR 224
High Courts17 Feb 2014Dismissed
First Flight Couriers (P) Ltd. Vs Assistant Commissioner of Labour-III
Andhra Pradesh High Court · (2014) 5 ALD 252 : (2014) 4 ALT 559 : (2014) 2 LLJ 691
Andhra Pradesh Shops and Establishments Act, 1988 — Section 2(5), 2(8), 47, 48, 48(1)Constitution of India, 1950 — Article 226, 227, 32
High Courts17 Feb 2014Allowed
Bandiviramam Srinivasarao Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 02 AP CK 0103
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts17 Feb 2014Partly Allowed
Aruna Bai Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 2 ALD(Cri) 1
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 323, 406, 498-A
High Courts17 Feb 2014Dismissed
Vedde Jaripati Mallikarjuna Vs The State of A.P.
Andhra Pradesh High Court · (2014) 02 AP CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 498A
High Courts14 Feb 2014
Sree Radha Krishna Alloys (P) Limited Vs Assistant Commissioner (CT)
Andhra Pradesh High Court · (2014) 58 APSTJ 61
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts14 Feb 2014Disposed Off
Koratala Leela Satya Sai Vs Ghanta Dharma Rao
Andhra Pradesh High Court · (2014) 5 ALD 248 : (2014) 4 ALT 157
Transfer of Property Act, 1882 — Section 106, 106(2)
High Courts14 Feb 2014Dismissed
G. Sreenivasulu Setty Vs State of A.P.
Andhra Pradesh High Court · (2014) 02 AP CK 0128
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts14 Feb 2014Partly Allowed
G.A. Lakshmi Vs Md. Abdul Quadar and Another
Andhra Pradesh High Court · (2014) 02 AP CK 0127
Motor Vehicles Act, 1988 — Section 147(2)(B), 166
High Courts14 Feb 2014
P. Karunakar Rao Vs Kakatiya University
Andhra Pradesh High Court · (2014) 3 ALD 73 : (2014) 2 ALT 513
Constitution of India, 1950 — Article 226
High Courts14 Feb 2014
Kota Sivarama Prasada Rao Vs Shaik Mastanvali
Andhra Pradesh High Court · (2015) 4 ALD 609 : (2014) 3 ALT 602
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37Provincial Insolvency Act, 1920 — Section 10, 10(1), 24, 24(1)(a), 25
High Courts14 Feb 2014Partly Allowed
Puram Viswanath Vs Tirun Sivakumar
Andhra Pradesh High Court · (2014) 02 AP CK 0115
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304-A, 337, 338
High Courts14 Feb 2014
Oriental Insurance Co. Ltd. Vs Tadi Lova Raju
Andhra Pradesh High Court · (2014) 3 ALD 601 : (2014) 5 ALT 707 : (2014) 2 AnWR 970
Motor Vehicles Act, 1988 — Section 147, 149, 166Penal Code, 1860 (IPC) — Section 337, 338
High Courts14 Feb 2014
B. Sathi Reddy Vs Gangumalla Mangamma Gangumalla Mangamma Vs B. Sathi Reddy
Andhra Pradesh High Court · (2014) 4 ALD 669 : (2015) 1 ALT 774 : (2015) ALT(Rev) 105
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 5, 5-A, 5-A(1), 8(2), 9Constitution of India, 1950 — Article 226Succession Act, 1925 — Section 2(h)
High Courts14 Feb 2014Dismissed
Bollam Sambasivaiah Vs Bachu Siva Prasad
Andhra Pradesh High Court · (2014) 02 AP CK 0085
Civil Procedure Code, 1908 (CPC) — Section 100, 118
High Courts14 Feb 2014Allowed
N. Ram Reddy Vs Union of India and Another
Andhra Pradesh High Court · (2014) 6 ALD 350 : (2015) 2 ALT 402
Constitution of India, 1950 — Article 226, 309
High Courts14 Feb 2014Allowed
Darla Jogiraju Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 02 AP CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 498A
High Courts14 Feb 2014
Ibrahim Bin Abdullah Masquati Vs A.P. State Wakf Board and Others
Andhra Pradesh High Court · (2014) 2 ALD 751 : (2014) 2 ALT 209
Andhra Pradesh Education Act, 1982 — Section 24Constitution of India, 1950 — Article 226Waqf Act, 1995 — Section 32(o), 42