COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 291 of 1,763

High Courts14 Feb 2014Allowed

The Regional Provident Fund Commissioner and Another Vs Battula Veeraswamy and Others

Andhra Pradesh High Court · (2014) 4 ALD 16 : (2014) 6 ALT 33

Constitution of India, 1950 - Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 17 17(1)(c) 6A

High Courts14 Feb 2014Dismissed

B. Subba Reddy Vs V.N. Sunanda Reddy and Others

Andhra Pradesh High Court · (2014) 02 AP CK 0013

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 4, Order 47 Rule 1 11Companies Act, 1956 - Section 397 398Income Tax Act, 1961 - Section 254

High Courts13 Feb 2014

Asian Natural Resources India Limited Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (2014) 58 APSTJ 134

High Courts13 Feb 2014

Byagari Mallesh Vs The State

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 745 : (2014) 2 ALT(Cri) 223 : (2014) 2 Crimes 354

Criminal Procedure Code, 1973 (CrPC) - Section 167(2) 167(2)(a) 167(2)(a)(i) 167(2)(a)(ii)Penal Code, 1860 (IPC) - Section 342 366 498 506

High Courts13 Feb 2014

Ch. K. Durga Rao Vs Delta Paper Mills Limited

Andhra Pradesh High Court · (2014) 4 ALD 246 : (2014) 3 ALT 401 : (2014) LabIC 3090 : (2014) 2 LLJ 227 : (2014) 2 LLN 386

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 25T

High Courts13 Feb 2014Disposed Off

Puligundla Sreen Vs Stale of A.P.

Andhra Pradesh High Court · (2014) 2 ALT(Cri) 195

Penal Code, 1860 (IPC) — Section 201, 302

High Courts13 Feb 2014

Radha Vinyl Pvt. Ltd. Vs The Commissioner of Income Tax and Another

Andhra Pradesh High Court · (2014) 310 ELT 490 : (2014) 364 ITR 199

Finance (No. 2) Act, 1998 — Section 88, 89

High Courts13 Feb 2014Allowed

Kalal Mallesh @ Mallesh Goud Vs State of Andhra

Andhra Pradesh High Court · (2014) 2 ALD(Cri) 274

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 509

High Courts13 Feb 2014Allowed

Ashok Ramji Roy Vs State of A.P.

Andhra Pradesh High Court · (2014) 2 ALT(Cri) 177

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307

High Courts13 Feb 2014

Government of Andhra Pradesh Vs The Nizam Sugars Limited (Government Company)

Andhra Pradesh High Court · (2014) 4 ALD 231 : (2014) 4 ALT 337

High Courts13 Feb 2014Allowed

Kalvacherla Prabhakar Vs State of A.P.

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 1000

Penal Code, 1860 (IPC) — Section 302, 498-A

High Courts13 Feb 2014Allowed

P. Sreenu and Another Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 996

Penal Code, 1860 (IPC) — Section 201, 302

High Courts12 Feb 2014

Deccan Cements Limited Vs Assistant Commissioner (CT) (LTU)

Andhra Pradesh High Court · (2014) 58 APSTJ 52

High Courts12 Feb 2014Disposed Off

The New India Assurance Company Limited Vs Karre Thirupathamma

Andhra Pradesh High Court · (2015) 1 ALLMR 33 : (2015) 2 ALT 228 : (2014) 6 ALT 423 : (2015) 1 AnWR 1

Motor Vehicles Act, 1988 — Section 158, 158(6), 166, 168

High Courts12 Feb 2014Dismissed

Smt. K. Leelavathi and Another Vs Debts Recovery Tribunal and Others

Andhra Pradesh High Court · (2014) 4 ALD 208 : (2014) 6 ALT 356

Constitution of India, 1950 - Article 226DELHI RENT ACT, 1995 - Section 20 29 31(3)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 13(1) 19 20 25 28

High Courts12 Feb 2014

K. Nagaraja Rao Vs The Authorised Officer, Land Reforms, Collectorate, Ananthapur and Another

Andhra Pradesh High Court · (2014) 3 ALD 329 : (2014) 3 ALT 645 : (2014) ALT(Rev) 285

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) (Amendment) Act, 1977 — Section 7, 7(1), 7(5)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 10(1), 10(3), 11, 14Land Acquisition Act, 1894 — Section 4

High Courts12 Feb 2014Allowed

Kathi Venkanna, Bandari Veeranna and Palsa Ramesh Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 02 AP CK 0083

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 120-B, 34, 342, 364-A, 387

High Courts12 Feb 2014

Konda Ashok, Gattagalla Chandra Kala and Konda Manemma Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 1 ALD(Cri) 760 : (2014) CriLJ 4634

Penal Code, 1860 (IPC) — Section 201, 302, 304-B

High Courts12 Feb 2014Allowed

Gandla Rajender, Gandla Radha and Neeradi Anjaneyulu@ Hanmandlu Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 02 AP CK 0051

Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)

High Courts12 Feb 2014

Bandla Chandra Sekhar Vs State of A.P.

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 132

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 304-II, 34, 376, 380