High Courts10 Oct 2014
R. Sudhakar Reddy Vs J. Govinda Reddy
Andhra Pradesh High Court · (2015) 2 ALD 531
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 101, 102, 13
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 231 of 1,763
High Courts10 Oct 2014
Aamoda Broadcasting Company Private Limited Vs The Union of India
Andhra Pradesh High Court · (2015) 1 ALT 117
Cable Television Networks (Regulation) Act, 1995 — Section 19, 5, 6Constitution of India, 1950 — Article 19(1)(a), 226
High Courts10 Oct 2014
The Poorna Pictures Private Limited Vs Karimunnisa Begum
Andhra Pradesh High Court · (2015) 3 ALD 2 : (2015) 3 ALT 82
Contract Act, 1872 — Section 56, 63
High Courts10 Oct 2014
Commissioner of Income Tax-II Vs Premier Explosive Ltd.
Andhra Pradesh High Court · (2015) 273 CTR 441 : (2015) 373 ITR 177
Income Tax Act, 1961 — Section 10, 260A, 5, 80AB, 80B(5)
High Courts09 Oct 2014
K.S. Sanjeeva Rao Vs The District Tribal Welfare Officer
Andhra Pradesh High Court · (2015) 6 ALD 88 : (2015) 6 ALT 737
High Courts09 Oct 2014
Nallajerla Murali Krishna Vs The State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 428
Constitution of India, 1950 — Article 20, 245, 245, 246, 246Criminal Law (Amendment) Act, 2013 — Section 24(c)Criminal Procedure Code, 1973 (CrPC) — Section 190, 193, 209, 320, 320(2)
High Courts09 Oct 2014
The New India Assurance Company Limited Vs Nellakoti Kanthamma
Andhra Pradesh High Court · (2015) 1 ACC 290 : (2015) ACJ 2739 : (2015) 3 ALT 285
Motor Vehicles Act, 1988 — Section 163A, 163A
High Courts09 Oct 2014
Basam Dattatreya Vs Indian Oil Corporation Limited
Andhra Pradesh High Court · (2015) 1 ALD 166 : (2014) 6 ALT 495
High Courts08 Oct 2014
Commissioner of Income Tax Vs G. Venkata Laxmi
Andhra Pradesh High Court · (2015) 373 ITR 572 : (2015) 233 TAXMAN 207
Income Tax Act, 1961 - Section 54, 54F
High Courts08 Oct 2014
Commissioner of Cus. and C. Ex. Vs Deccan Granites Ltd.
Andhra Pradesh High Court · (2015) 320 ELT 93
Central Excises and Salt Act, 1944 - Section 3, 35, 35H(1)
High Courts08 Oct 2014
H.C. Choksi and Others Vs Collector-Customs
Andhra Pradesh High Court · (2014) 10 AP CK 0133
Customs Act, 1962 — Section 112, 129(A)(1), 130, 130(1), 130(3)
High Courts08 Oct 2014
The Commissioner of Central Excise Vs Cairn Energy India Pvt. Limited
Andhra Pradesh High Court · (2015) 5 ALT 292 : (2015) 316 ELT 612 : (2015) 49 GST 395
Arbitration and Conciliation Act, 1996 — Section 33, 34Central Excises and Salt Act, 1944 — Section 35, 35(1), 35B, 35B(3), 35EELimitation Act, 1963 — Section 10, 11, 12, 13, 14, 14
High Courts08 Oct 2014
P. Saraiah Vs The State of Telangana
Andhra Pradesh High Court · (2015) 3 ALD 87
High Courts08 Oct 2014
B. Venkateshwar Rao Vs B. Seshagiri Rao
Andhra Pradesh High Court · (2015) 2 ALD 472
High Courts08 Oct 2014
Y. Rajaiah Naidu Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD 606
Andhra Pradesh Excise Act, 1968 — Section 10, 12, 15, 17, 20Constitution of India, 1950 — Article 19(1)(g)
High Courts08 Oct 2014
S.R. Kailash Vs The Settlement Commissioner (IT and WT)
Andhra Pradesh High Court · (2014) 10 AP CK 0061
Income Tax Act, 1961 — Section 132(5), 154, 234A, 234B, 245C
High Courts07 Oct 2014
The National Insurance Company Ltd. Vs Ellandula Yelisa and Others
Andhra Pradesh High Court · (2014) 10 AP CK 0124
Motor Vehicles Act, 1988 — Section 147, 147(1), 149, 166
High Courts07 Oct 2014
G. Arunakar Rao Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 89
Essential Commodities Act, 1955 — Section 6A
High Courts07 Oct 2014
S. Babjan Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 659
High Courts07 Oct 2014
M. Ramabrahmam Vs The Director
Andhra Pradesh High Court · (2015) 2 ALD 363 : (2015) LabIC 1
Industrial Disputes Act, 1947 — Section 11A, 2A(2)