High Courts14 Oct 2014
Triveni Textiles Vs Income Tax Officer
Andhra Pradesh High Court · (2014) 10 AP CK 0044
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 230 of 1,763
High Courts14 Oct 2014
Johnson and Johnson Ltd. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 457
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17, 18, 21, 22, 23
High Courts14 Oct 2014
Bommisetty Varchala Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 705 : (2015) 3 ALT(Cri) 455
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 200, 201, 202
High Courts14 Oct 2014
D.V. Ramanamma Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 683
High Courts14 Oct 2014
The Commissioner of Customs and Central Excise Vs Balaji Steel Corporation Limited
Andhra Pradesh High Court · (2015) 316 ELT 7 : (2015) 34 GSTR 290
Central Excises and Salt Act, 1944 — Section 35(H)(1), 35E, 35H
High Courts13 Oct 2014
Commissioner of Cus. and C. Ex. Vs Rakshak Farm Aids Pvt. Ltd.
Andhra Pradesh High Court · (2015) 320 ELT 546
Central Excises and Salt Act, 1944 - Section 11A, 35G
High Courts13 Oct 2014
Kasukhela Satya Srinivas Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 160 : (2014) 3 ALT(Cri) 276 : (2015) 2 Crimes 205
Criminal Procedure Code, 1973 (CrPC) — Section 389, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts13 Oct 2014
Meka Seetharatnam Vs The District Collector
Andhra Pradesh High Court · (2015) 2 ALD 747 : (2015) 3 ALT 279
Constitution of India, 1950 — Article 14, 226, 300ALand Acquisition Act, 1894 — Section 10, 4(1), 5A, 9(3)
High Courts13 Oct 2014
L.N. Peta Primary Agricultural Cooperative Society Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 253 : (2015) 2 ALT 485
Andhra Pradesh Co-operative Societies Act, 1964 — Section 51, 52, 60Constitution of India, 1950 — Article 226
High Courts13 Oct 2014
B. Venkata Ramana Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 897 : (2015) CriLJ 395
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 10, 11, 12, 13, 14Constitution of India, 1950 — Article 22, 22(4), 22(5), 246
High Courts13 Oct 2014
Commr. of Cus. and C. Ex. Vs Rakshak Farm Aids Pvt. Ltd.
Andhra Pradesh High Court · (2015) 322 ELT 34
Central Excises and Salt Act, 1944 - Section 11A 35G
High Courts13 Oct 2014
P. Bala Raja Reddy Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 404 : (2015) LabIC 994
Andhra Pradesh Education Act, 1982 — Section 79(1)Penal Code, 1860 (IPC) — Section 448, 477A, 506, 509
High Courts13 Oct 2014
Velivela Sivanand Vs The Deputy Registrar of Co-Operative Societies
Andhra Pradesh High Court · (2015) 3 ALD 76
Andhra Pradesh Co-operative Societies Act, 1964 — Section 34(1)
High Courts10 Oct 2014Allowed
New India Assurance Company Limited Vs Thotapalle Dasaratha and Others
Andhra Pradesh High Court · (2015) 3 ACC 23 : (2015) 3 ALT 69
Motor Vehicles Act, 1988 - Section 166, 173
High Courts10 Oct 2014
P. Siddappa Vs The Chairman
Andhra Pradesh High Court · (2015) 4 ALD 221 : (2015) LabIC 3228 : (2015) 4 LLN 690
High Courts10 Oct 2014
Escube Enterprises Vs The State of Telangana
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 168 : (2015) 1 ALT(Cri) 233
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 377, 378, 378(1)(iv), 385, 385(1)(iv)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Oct 2014
Boya Sanjanna Vs The District Collector, Kurnool
Andhra Pradesh High Court · (2015) 2 ALT 60 : (2015) ALT(Rev) 141
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 10(3), 14, 17, 28Constitution of India, 1950 — Article 14, 21, 300A, 300A
High Courts10 Oct 2014
J.B. Satyanarayana Vs The Chairman and Managing Director
Andhra Pradesh High Court · (2015) 4 ALD 305
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts10 Oct 2014
Guniganti Ravinder Rao Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 816 : (2016) 1 ALT(Cri) 235
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 2(d), 239, 240Foreign Exchange Management Act, 1999 — Section 36Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Oct 2014
Vootla Krishna Prasad Vs The A.P. Eastern Power Distribution Company Limited
Andhra Pradesh High Court · (2015) 3 ALD 588