High Courts20 Oct 2014
B. Jaisoorya Vs D. Ramakrishna Reddy
Andhra Pradesh High Court · (2015) 3 ACC 651 : (2015) ACJ 2332 : (2015) 2 ALT 121
Motor Vehicles Act, 1988 — Section 122, 126, 166Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 228 of 1,763
High Courts20 Oct 2014
The Depot Manager, APSRTC Vs K. Venkata Satyanarayana
Andhra Pradesh High Court · (2016) 2 ALD 146 : (2015) LabIC 1470
Industrial Disputes Act, 1947 — Section 2A(2)Probation of Offenders Act, 1958 — Section 12
High Courts20 Oct 2014
Ramakrishna Rao Vs State
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 788
Chartered Accountants Act, 1949 — Section 2(b), 2(g), 20, 20(1)(d), 4Penal Code, 1860 (IPC) — Section 120B, 420, 471
High Courts20 Oct 2014
Battala Sneha Vs Osmania University
Andhra Pradesh High Court · (2015) 2 ALD 94 : (2015) 1 ALT 190
High Courts20 Oct 2014
Madapuram Maddileti Naidu Vs The State of A.P.
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 253
Advocates Act, 1961 — Section 16, 36Arms Act, 1959 — Section 25(1)(b), 27Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 317, 319, 407
High Courts19 Oct 2014
Anandi Bai Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 92
Constitution of India, 1950 — Article 14, 300ALand Acquisition Act, 1894 — Section 11(2), 17(4), 4(1), 5A, 6
High Courts18 Oct 2014
Muthe Rajesham and Others Vs Bakam Lingaiah and Others
Andhra Pradesh High Court · (2015) 1 ALD 448
Civil Procedure Code, 1908 (CPC) — Section 24, 25
High Courts18 Oct 2014
Kakunuti Venkata Subbamma and Others Vs The Official Receiver and Others
Andhra Pradesh High Court · (2015) 2 ALD 481
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12), 9Court Fees Act, 1870 — Section 6, 7Provincial Insolvency Act, 1920 — Section 24(a), 4, 68, 7(iv)(c), 7(vi)(c)
High Courts17 Oct 2014
B. Iddaiah Vs APSRTC
Andhra Pradesh High Court · (2015) 2 ALD 154 : (2015) LabIC 1846
Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts17 Oct 2014
The Divisional Manager Vs Nomula Uma Rani
Andhra Pradesh High Court · (2015) 1 ACC 331 : (2015) 2 ALT 451
High Courts17 Oct 2014
Bajaj Allianz General Insurance Company Limited Vs Gande Manohar
Andhra Pradesh High Court · (2015) 1 ALT 637
Evidence Act, 1872 — Section 3General Insurance Business (Nationalisation) Act, 1972 — Section 9Motor Vehicles Act, 1988 — Section 140, 140, 140(1), 140(2), 140(3)
High Courts17 Oct 2014
Medicamen Bio-tech Limited Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 411 : (2015) CriLJ 520 : (2015) 2 RCR(Criminal) 172
Criminal Procedure Code, 1973 (CrPC) — Section 2, 2(w), 2(x), 251, 252Drugs and Cosmetics Act, 1940 — Section 18(a)(i), 27(d), 33I, 33I(1)(b), 36A
High Courts16 Oct 2014Dismissed
S. Kalahasti and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALD 449
High Courts16 Oct 2014Disposed off
Ramesh Reddy and Others Vs Kakatiya University, Warangal and Others
Andhra Pradesh High Court · (2015) 3 ALD 705
High Courts16 Oct 2014Disposed off
P. Karunakar Rao and Others Vs Kakatiya University and Others
Andhra Pradesh High Court · (2015) 3 ALD 453
High Courts16 Oct 2014
I Choice Retail Private Limited Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (2014) 10 AP CK 0118
Andhra Pradesh Value Added Tax Act, 2005 — Section 33, 76(2), 79, 79(1)
High Courts16 Oct 2014
N. Venkateswara Rao Vs The State of A.P.
Andhra Pradesh High Court · (2014) 10 AP CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 300General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 409, 420, 465, 467, 468
High Courts16 Oct 2014
Akula Venkata Chaitanya Vs The Chaitanya Bharathi Institute of Technology (Autonomous)
Andhra Pradesh High Court · (2015) 3 ALD 43
High Courts16 Oct 2014
Mohammed Ahmed Ali Vs The State of Telangana
Andhra Pradesh High Court · (2015) 3 ALD 35 : (2014) 6 ALT 427
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 13(1)Hyderabad Municipal Corporation Act, 1955 — Section 146, 147