High Courts27 Oct 2014
National insurance Company Limited Vs Kadiri Viswanatha Reddy and Others
Andhra Pradesh High Court · (2014) 10 AP CK 0109
Motor Vehicles Act, 1988 — Section 2, 2(21), 2(44)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 227 of 1,763
High Courts27 Oct 2014
B. Issan Hower Vs D. Ch. Kataiah
Andhra Pradesh High Court · (2014) 10 AP CK 0102
High Courts27 Oct 2014
Natco Pharma Limited Vs S.M.S. Pharmaceuticals Limited
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 422 : (2015) CriLJ 2008
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 246, 482Penal Code, 1860 (IPC) — Section 403, 406, 408, 418, 420
High Courts27 Oct 2014
Bobbala Ramchandra Reddy Vs Dasoju Rama Linga Chary
Andhra Pradesh High Court · (2015) 1 ALD 474 : (2015) 3 ALT 78
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115, 152
High Courts24 Oct 2014
The Commissioner of Income Tax Vs Ramdas Motor Transport Ltd.
Andhra Pradesh High Court · (2014) 10 AP CK 0129
Income Tax Act, 1961 — Section 132, 132(4), 158BC, 256(1)
High Courts24 Oct 2014
Naredla Jayasri Vs N. Ravi Kumar
Andhra Pradesh High Court · (2015) 1 ALD 538 : (2015) 3 ALT 65
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 10
High Courts24 Oct 2014
Sahebzadi Amina Marzia Vs Shaheen Aga
Andhra Pradesh High Court · (2015) 1 ALD 131 : (2015) 3 ALT 277
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts24 Oct 2014
A.P.S.R.T.C. Vs N. Sudhakar Reddy
Andhra Pradesh High Court · (2014) 10 AP CK 0033
Industrial Disputes Act, 1947 — Section 11A, 2A(2)
High Courts24 Oct 2014
Germina Peter Vs Chief of Naval Staff
Andhra Pradesh High Court · (2015) 3 ALD 539 : (2015) 4 ALT 487
Administrative Tribunals Act, 1985 — Section 14, 17, 2(ra)Constitution of India, 1950 — Article 14, 16Navy Act, 1957 — Section 184
High Courts21 Oct 2014
APSRTC Vs Mottukondu Thirupathi Reddy
Andhra Pradesh High Court · (2014) 10 AP CK 0134
High Courts21 Oct 2014
The National Insurance Company Limited and Others Vs T. Vikram and Others
Andhra Pradesh High Court · (2014) 10 AP CK 0130
High Courts21 Oct 2014
Y.M. Brahmananda Reddy Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 171
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 7(1), 8(1)
High Courts21 Oct 2014
Muchu Siva Kumari Vs The State Election Commission
Andhra Pradesh High Court · (2015) 1 ALD 492 : (2015) 2 ALT 637
Andhra Pradesh Panchayat Raj Act, 1994 — Section 149, 153, 153A, 153AConstitution of India, 1950 — Article 226
High Courts21 Oct 2014
Dasari Laxmi Vs Bejjenki Sathi Reddy
Andhra Pradesh High Court · (2015) 3 ALD 372 : (2015) 1 ALT 209
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, 115, 151Constitution of India, 1950 — Article 226, 227Government of India Act, 1915 — Section 107
High Courts21 Oct 2014
The Commissioner of Income Tax Vs Chennupati Tyre and Rubber Products
Andhra Pradesh High Court · (2014) 10 AP CK 0063
Income Tax Act, 1961 — Section 143(1)(a), 143(2), 154, 260A, 271
High Courts21 Oct 2014
Rayipalli Bharati Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 310 : (2015) 2 ALT 788
Andhra Pradesh Panchayat Raj Act, 1994 — Section 153, 153A, 153AConstitution of India, 1950 — Article 226
High Courts21 Oct 2014
J. Bujji Vs Government of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 892 : (2014) 6 ALT 421
Andhra Pradesh of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 — Section 11, 11(2), 2(a), 2(g), 3(1)
High Courts21 Oct 2014
A.P.S.R.T.C. and Others Vs Muttukonda Tirupati Reddy and Others
Andhra Pradesh High Court · (2014) 10 AP CK 0019