COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 229 of 1,763

High Courts16 Oct 2014

N. Venkateshwara Rao Vs The State of A.P.

Andhra Pradesh High Court · (2014) 10 AP CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 300General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 409, 420, 465, 467, 468

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High Courts16 Oct 2014

P. Trivikrama Prasad Vs Enforcement Directorate

Andhra Pradesh High Court · (2015) 1 ALD 513 : (2015) 1 ALD(Cri) 287 : (2015) 2 ALT 602 : (2015) 3 ALT(Cri) 6 : (2016) 1 RCR(Criminal) 499

Andhra Pradesh Shops and Establishments Act, 1988 — Section 48(1)Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173

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High Courts16 Oct 2014

The Commissioner of Income Tax Vs Indo Aquatics Limited

Andhra Pradesh High Court · (2014) 369 ITR 589

Income Tax Act, 1961 — Section 10B, 56, 80HH

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High Courts15 Oct 2014

Commissioner of Income Tax Vs Surana Strips Ltd.

Andhra Pradesh High Court · (2015) 370 ITR 469

Income Tax Act, 1961 — Section 260A, 80HHSales of Goods Act, 1930 — Section 61

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High Courts15 Oct 2014

The Depot Manager, Pargi Depot Vs R. Balamani and Others

Andhra Pradesh High Court · (2015) 1 AnWR 393

Insurance Act, 1938 — Section 2(30), 64 (VB)Motor Vehicles Act, 1988 — Section 149(2), 2(30)Penal Code, 1860 (IPC) — Section 304-A

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High Courts15 Oct 2014

Syed Zainulla Abedin Vs K. Jayamma

Andhra Pradesh High Court · (2015) 1 ALD 552 : (2015) 3 ALT 39

Constitution of India, 1950 — Article 227

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High Courts15 Oct 2014

The Commissioner of Income Tax Vs Surana Strips Limited

Andhra Pradesh High Court · (2014) 10 AP CK 0112

Income Tax Act, 1961 — Section 260-A, 80HHSales of Goods Act, 1930 — Section 61

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High Courts15 Oct 2014

Commissioner of Income Tax-III Vs Singh Poultry Limited

Andhra Pradesh High Court · (2014) 10 AP CK 0064

Income Tax Act, 1961 — Section 260a, 80HH, 80JJ

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High Courts15 Oct 2014

Commissioner of Income Tax Vs Indian Fruits Ltd.

Andhra Pradesh High Court · (2014) 369 ITR 581

Companies Act, 1956 — Section 209Income Tax Act, 1961 — Section 2(22)(e), 260A

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High Courts15 Oct 2014

Sanikommu Venkateswara Reddy Vs The Singareni Collieries Co. Ltd.

Andhra Pradesh High Court · (2015) 5 ALD 233

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High Courts15 Oct 2014

Sahakar Global Ltd. Vs The Hyderabad Metropolitan Development Authority

Andhra Pradesh High Court · (2015) 4 ALD 345 : (2015) 5 ALT 193

Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21, 226

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High Courts15 Oct 2014

CIT Vs Indo Aquatics Ltd.

Andhra Pradesh High Court · (2014) 10 AP CK 0047

Income Tax Act, 1961 - Section 10B 56 80HH

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High Courts15 Oct 2014

The Commissioner of Income Tax-III Vs Singh Poultry Limited

Andhra Pradesh High Court · (2014) 10 AP CK 0039

Income Tax Act, 1961 — Section 260A, 80HH, 80JJ

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High Courts15 Oct 2014

M. Seetha Rama Rao Vs S. Venkata Ramudu

Andhra Pradesh High Court · (2015) 1 ALD 345 : (2015) 1 ALT 194 : (2015) 2 BC 570

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High Courts15 Oct 2014

Commissioner of Income Tax Vs The India Fruits Limited

Andhra Pradesh High Court · (2015) 274 CTR 67

Companies Act, 1956 — Section 209Income Tax Act, 1961 — Section 2(22)(e), 260A

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High Courts14 Oct 2014Allowed

Commissioner of Cus., C. Ex. and Service Tax Vs Andhra Sugars Ltd.

Andhra Pradesh High Court · (2015) 319 ELT 297

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High Courts14 Oct 2014

Doodala Suryanarayana Murthy Vs Osuri Devendra Phanikar and Others

Andhra Pradesh High Court · (2014) 3 ALT(Cri) 218

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 200, 468, 482Penal Code, 1860 (IPC) — Section 499, 500, 501, 52

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High Courts14 Oct 2014

Susheee Infra (P) Limited Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (2014) 59 APSTJ 239

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High Courts14 Oct 2014

Pentakota Radhakrishna Vs C.I.T.

Andhra Pradesh High Court · (2015) 373 ITR 261

Land Acquisition Act, 1894 — Section 18, 2(e)Transfer of Property Act, 1882 — Section 122, 123, 130, 3

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High Courts14 Oct 2014

Inland World Logistics Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 10 AP CK 0075

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