High Courts29 Oct 2014
Commissioner of Income Tax Vs Godavari Electrical Conductors
Andhra Pradesh High Court · (2014) 10 AP CK 0115
Income Tax Act, 1961 — Section 148, 260-A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 226 of 1,763
High Courts29 Oct 2014
Commissioner of Income Tax (Central) Vs Balaji Steel Profiles
Andhra Pradesh High Court · (2015) 371 ITR 265 : (2015) 232 TAXMAN 806
Income Tax Act, 1961 — Section 132(4), 158BC, 260A
High Courts29 Oct 2014
Commissioner of Income Tax Vs Girija Smelters (P) Ltd.
Andhra Pradesh High Court · (2015) 378 ITR 487 : (2015) 230 TAXMAN 28
Income Tax Act, 1961 — Section 132, 132(4), 158BD
High Courts29 Oct 2014
Sakku Granites Vs Govt. of A.P.
Andhra Pradesh High Court · (2015) 3 ALD 707
Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts29 Oct 2014
The New India Assurance Co. Ltd. Vs N. Ramulu
Andhra Pradesh High Court · (2015) 2 ACC 619
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Motor Vehicles Act, 1988 — Section 140, 163A, 166, 173
High Courts29 Oct 2014
The APSRTC Vs Kotra Allaji
Andhra Pradesh High Court · (2015) 1 ACC 903
Motor Vehicles Act, 1988 — Section 146, 146, 147, 148, 149
High Courts29 Oct 2014
Goutham Enterprises Vs ICATCH Communications India Ltd.
Andhra Pradesh High Court · (2015) 126 CLA 297 : (2015) 189 CompCas 488
Companies Act, 1956 — Section 290, 433, 439, 528, 529
High Courts29 Oct 2014
Futuristic off-shore Services and Chemicals Limited Vs Bakelite Hylam Limited
Andhra Pradesh High Court · (2015) 1 ALD 137 : (2015) 3 ALT 291 : (2015) 2 BC 511
Companies Act, 1956 — Section 433(a), 434(1)(a)Constitution of India, 1950 — Article 300ASick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 18(3)
High Courts29 Oct 2014
Inox Air Products Ltd. Vs The Assistant Commissioner
Andhra Pradesh High Court · (2015) 2 ALD 307 : (2015) 60 APSTJ 1 : (2015) 78 VST 1
Drugs and Cosmetics Act, 1940 — Section 16, 21(4), 3(b), 3(b)(i)Essential Commodities Act, 1955 — Section 3
High Courts28 Oct 2014
Vaddari Jhatipat Ramloo Vs T. Sri Hari
Andhra Pradesh High Court · (2015) 4 ALD 546 : (2015) 3 ALT 304
Evidence Act, 1872 — Section 77
High Courts28 Oct 2014
Gunja Yesu Vs The State of Telangana
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 678
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482Penal Code, 1860 (IPC) — Section 302, 307, 34, 341, 392
High Courts28 Oct 2014
Patancheru Steels Pvt. Ltd. Vs APCPDCL Ltd.
Andhra Pradesh High Court · (2015) 2 ALD 110
High Courts28 Oct 2014
Friegerio Conserva Allan Ltd. Vs Commissioner and Director of Agricultural Marketing
Andhra Pradesh High Court · (2015) 2 ALD 450
High Courts28 Oct 2014
Kurugondla Rama Krishna Vs Sakineni Krishna Rao
Andhra Pradesh High Court · (2014) 10 AP CK 0077
High Courts28 Oct 2014
Y. Ramachandra Reddy Vs Addl. CIT (Assts) SR-V.
Andhra Pradesh High Court · (2014) 10 AP CK 0040
Income Tax Act, 1961 — Section 132, 132(4), 158BC, 260A
High Courts28 Oct 2014
Y. Ramachandra Reddy Vs Addl. CIT (Assts) SR-V
Andhra Pradesh High Court · (2015) 370 ITR 557
Income Tax Act, 1961 — Section 132, 132(4), 158BC, 260A
High Courts28 Oct 2014
Commissioner of Income Tax Vs Grandhi Venkata Ramana
Andhra Pradesh High Court · (2014) 10 AP CK 0037
Income Tax Act, 1961 — Section 143(3), 40A, 40A(3)
High Courts28 Oct 2014
S. Md. Ghouse and Others Vs The Chairman cum Presiding Officer, Industrial Tribunal Cum Labour Court and Others
Andhra Pradesh High Court · (2015) 5 ALD 164
Constitution of India, 1950 — Article 226
High Courts28 Oct 2014
Syed Sayeeduddin Tanveer Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALD 471
Andhra Pradesh Education Act, 1982 — Section 79, 79(1)Constitution of India, 1950 — Article 226, 30(1)