High Courts06 Nov 2014
Commissioner of Income Tax Vs The Andhra Petrochemicals Ltd.
Andhra Pradesh High Court · (2015) 275 CTR 58 : (2015) 373 ITR 207
Income Tax Act, 1961 — Section 139(8), 143(3), 163, 163 (2), 163(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 224 of 1,763
High Courts06 Nov 2014
Sardar Harvinder Singh Vs Chobrolu Hutasana Rao and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 826 : (2015) 4 BC 518 : (2015) CriLJ 3568
Criminal Procedure Code, 1973 (CrPC) — Section 255(2), 272, 357, 357(3), 372Negotiable Instruments Act, 1881 (NI) — Section 138, 142Penal Code, 1860 (IPC) — Section 323, 34, 427, 509, 53
High Courts06 Nov 2014
Mohammad Hanif Ahmed Vs Union of India and Others
Andhra Pradesh High Court · (2015) 3 ALD 741 : (2015) 3 LLN 700
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts06 Nov 2014
V. Balachandra Naidu Vs V. Gurubhushana Naidu
Andhra Pradesh High Court · (2015) 2 ALD 742
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 37, Order 21 Rule 38, 115, 51Evidence Act, 1872 — Section 106
High Courts06 Nov 2014
G. China Yellappa Vs Income Tax Officer
Andhra Pradesh High Court · (2014) 11 AP CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 164Income Tax Act, 1961 — Section 132, 148, 260-A
High Courts06 Nov 2014
Hanif Ahmed Vs Union of India and Others
Andhra Pradesh High Court · (2014) 11 AP CK 0104
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts06 Nov 2014
Gajjam Chinna Yellappa and Others Vs Income Tax Officer
Andhra Pradesh High Court · (2015) 370 ITR 671
Criminal Procedure Code, 1973 (CrPC) — Section 164Income Tax Act, 1961 — Section 132, 148, 260A
High Courts06 Nov 2014
Andhra Pradesh State Road Transport Corporation Vs Pilli
Andhra Pradesh High Court · (2014) 11 AP CK 0081
High Courts06 Nov 2014
A.P. Genco Vs K. Satyanarayana
Andhra Pradesh High Court · (2015) 3 ALD 288 : (2015) 1 ALT 634
High Courts06 Nov 2014
National Insurance Company Limited Vs Sadulla and Others
Andhra Pradesh High Court · (2015) 1 AnWR 1005
High Courts06 Nov 2014
The Union of India Vs JC - 753711N NB Sub Clk Gd Jagdish Singh Jadaun
Andhra Pradesh High Court · (2014) 11 AP CK 0024
High Courts06 Nov 2014
Siginam Uma Vs Siginam Rajeswaramma
Andhra Pradesh High Court · (2014) 6 ALT 810
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts06 Nov 2014
T. Aswani Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 282 : (2015) 1 ALT 760
High Courts06 Nov 2014
Sivaraju Lakshmi Vs The Greater Hyderabad Municipal Corporation
Andhra Pradesh High Court · (2015) 2 ALD 266 : (2015) 4 ALT 787
Andhra Pradesh Fire Services Act, 1999 — Section 13Companies Act, 1956 — Section 25Constitution of India, 1950 — Article 14, 21, 300A
High Courts06 Nov 2014
The New India Assurance Company Limited Vs Vuyyuru Veera Venkateswaramma
Andhra Pradesh High Court · (2014) 11 AP CK 0010
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1988 — Section 140, 140(1), 140(2), 140(3), 140(4)
High Courts06 Nov 2014
T. Srinivasu Vs Acharya N.G. Ranga Agricultural University
Andhra Pradesh High Court · (2014) 11 AP CK 0002
High Courts06 Nov 2014
The Union of India Vs Jagdish Singh Jadaun
Andhra Pradesh High Court · (2014) 11 AP CK 0001
High Courts05 Nov 2014
B. Mohan Rao Vs The APSRTC and Others
Andhra Pradesh High Court · (2015) 2 ALD 97 : (2015) LabIC 2061 : (2015) 1 LLN 683
Constitution of India, 1950 — Article 14, 21Payment of Gratuity Act, 1972 — Section 4, 4(6)(b)(ii)
High Courts05 Nov 2014
Chit Fund Pvt. Ltd. Vs Nafeesunnhis Begum and Others
Andhra Pradesh High Court · (2015) 3 ALD 182
High Courts05 Nov 2014
Syed Meeran and Others Vs Syed Ismail and Others
Andhra Pradesh High Court · (2015) 1 AnWR 861
Motor Vehicles Act, 1988 — Section 140, 166, 170(b), 173Penal Code, 1860 (IPC) — Section 304-A