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Andhra Pradesh High Court judgments

35,249 judgments · page 223 of 1,763

High Courts11 Nov 2014

K. Dayanand Vs P. Sampath Kumar

Andhra Pradesh High Court · (2015) 2 ALD 319 : (2015) 4 ALT 560

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7Constitution of India, 1950 — Article 227
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High Courts11 Nov 2014

Indian Bank Vs The Sub Registrar

Andhra Pradesh High Court · AIR 2015 AP 38 : (2015) 3 ALD 427 : (2015) 1 ALT 512 : (2015) 3 BC 261 : (2015) 125 CLA 136 : (2015) 188 CompCas 518 : (2015) 131 SCL 485

Banking Regulation Act, 1949 — Section 9Civil Procedure Code, 1908 (CPC) — Section 9Companies Act, 1956 — Section 441, 442, 446, 446(d), 529
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High Courts07 Nov 2014

Bijiga Papa Rao Vs Jonnalagadda Srinivasa Rao

Andhra Pradesh High Court · (2015) 2 ALD 171 : (2015) 2 ALT 63

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 2AConstitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 34, 504, 506
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High Courts07 Nov 2014

M. Thirupathi Rao Vs The State of Telangana

Andhra Pradesh High Court · (2015) 2 ALD 373 : (2015) 1 ALT 589

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(2), 13, 5, 5(3)(5)(7)Constitution of India, 1950 — Article 123, 13, 14, 21, 213
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High Courts07 Nov 2014

Raman Sri kanth Vs State of Telangana

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 558 : (2015) 3 ALT(Cri) 189 : (2015) CriLJ 1607

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 41, 41A, 468, 482Penal Code, 1860 (IPC) — Section 34, 406, 420, 506(1)
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High Courts07 Nov 2014

Edara Haribabu Vs The District Collector cum Presiding Officer

Andhra Pradesh High Court · (2015) 1 ALD 595 : (2015) 1 ALT 20

Andhra Pradesh (Telangana Area) Public Societies Registration Act, 1350 — Section 11Andhra Pradesh Panchayat Raj Act, 1994 — Section 181A, 22(5), 7Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 104, 151
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High Courts07 Nov 2014

Bhumpaka Praveen Kumar Vs The State of Telangana

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 681 : (2015) 2 ALT(Cri) 239

Criminal Procedure Code, 1973 (CrPC) — Section 173, 209, 323, 397(2), 401Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 114A
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