High Courts14 Nov 2014
Oriental Insurance Co. Ltd. Vs Akula Ramanjaneya and Others
Andhra Pradesh High Court · (2015) 3 ALD 408
Motor Vehicles Act, 1988 — Section 147, 166Penal Code, 1860 (IPC) — Section 337, 338
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 221 of 1,763
High Courts14 Nov 2014
Adusumilli Venkata Subba Rao Vs The District Collector (LA)
Andhra Pradesh High Court · (2015) 4 ALD 650 : (2015) 2 ALT 212 : (2015) ALT(Rev) 173
Constitution of India, 1950 — Article 14, 21, 226, 300A
High Courts14 Nov 2014
Secunderabad Cantonment Board Vs Narinder Kumar Dhingra
Andhra Pradesh High Court · (2015) 6 ALD 78 : (2015) 1 ALT 762
Cantonments Act, 2006 — Section 144, 178, 182, 183, 238
High Courts14 Nov 2014
Arvind Kumar Agarwal Vs Legend Estates (P) Limited
Andhra Pradesh High Court · (2015) 2 ALD 206 : (2015) 2 ALT 484
High Courts13 Nov 2014
Hindustan Unilever Limited Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 52 GST 134 : (2015) 80 VST 370
Andhra Pradesh Value Added Tax Act, 2005 - Section 13(5), 13(6), 16, 67 — Constitution of India, 1950 - Article 226, 265
High Courts13 Nov 2014
Parisa Hemanth Vs Jawaharlal Nehru Technological University and Others
Andhra Pradesh High Court · (2015) 3 ALD 696
High Courts13 Nov 2014
Kodi Satish Naidu Vs The State of A.P.
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 87 : (2015) 3 ALT(Cri) 254 : (2016) 1 CCR 161 : (2015) CriLJ 3028 : (2016) 1 Crimes 57 : (2015) 4 RCR(Criminal) 346
Constitution of India, 1950 — Article 20, 20(3), 21Criminal Procedure Code, 1973 (CrPC) — Section 161(2), 173(8), 397, 397(3), 399Indian Medical Council Act, 1956 — Section 2
High Courts13 Nov 2014
The Member-Secretary, APSEB and Others Vs Y. Sivaiah
Andhra Pradesh High Court · (2015) 5 ALD 47
High Courts13 Nov 2014
State of Andhra Pradesh Vs Dantu Kuramgeswara Venkata Kumara Ratnakar
Andhra Pradesh High Court · (2015) 6 ALD 216
High Courts13 Nov 2014
B. Anusha Vs The Government of Telangana
Andhra Pradesh High Court · (2016) 1 ALD 530 : (2015) 1 ALT 659
High Courts13 Nov 2014
Maa Mahamaya Industries Ltd. Vs Commissioner of Central Excise, Customs and Service Tax
Andhra Pradesh High Court · (2014) 310 ELT 244
High Courts12 Nov 2014Dismissed
Jyothi Trading Company and Others Vs Potnuru Rameswara Rao and Others
Andhra Pradesh High Court · (2015) 2 ALT 669
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10 — Constitution of India, 1950 - Article 227 — Contract Act, 1872 - Section 45 — Partnership Act, 1932 - Section 69
High Courts12 Nov 2014Dismissed
Kesar Bai Vs D. Kamal Kumar
Andhra Pradesh High Court · (2015) 3 ALT 300
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 22, 4
High Courts12 Nov 2014
Commissioner of Income Tax Vs Nagarjuna Fertilizers & Chemicals Ltd.
Andhra Pradesh High Court · (2015) 371 ITR 318
Income Tax Act, 1961 — Section 143, 143(1)(a), 143(2), 143(3)
High Courts12 Nov 2014
Yeleboina Mariya Vs State of A.P.
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 199 : (2015) 3 ALT(Cri) 302
Criminal Procedure Code, 1973 (CrPC) — Section 162, 397, 401Evidence Act, 1872 — Section 145, 27, 32Penal Code, 1860 (IPC) — Section 295, 295-A, 427, 447
High Courts12 Nov 2014
Kesar Bai and Others Vs D. Kamal Kumar
Andhra Pradesh High Court · (2015) 4 ALD 69 : (2015) 3 ALT 203 : (2015) 2 RCR(Rent) 291
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 10(3)(a)(i)(a), 10(3)(a)(iii)(b), 10(3)(b)(iii)Karnataka Rent Control Act, 2001 — Section 21(1)(h), 21(1)(j)
High Courts12 Nov 2014
Commissioner of Income Tax-II Vs U.B. Electronic Instruments Ltd.
Andhra Pradesh High Court · (2015) 371 ITR 314
Income Tax Act, 1961 — Section 148, 149, 201, 201(1A), 263
High Courts12 Nov 2014
Commissioner of Income Tax Vs Rameshwarlal Gehlot
Andhra Pradesh High Court · (2014) 11 AP CK 0076
Income Tax Act, 1961 — Section 132, 132(4), 143(2), 260A
High Courts12 Nov 2014
The United India Insurance Company Limited Vs Beebavva
Andhra Pradesh High Court · (2014) 11 AP CK 0064
Motor Vehicles Act, 1988 — Section 140, 147(1)(a), 166, 171