High Courts12 Nov 2014
L. Madandal Steels Limited Vs The Chief Commissioner of Income-Tax-2
Andhra Pradesh High Court · (2014) 11 AP CK 0060
Income Tax Act, 1961 — Section 115WE, 115WJ, 143, 151, 156
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 222 of 1,763
High Courts12 Nov 2014
Chillagundla Venkatanarayana Vs The Government of India
Andhra Pradesh High Court · AIR 2015 AP 1 : (2015) 2 ALD 346 : (2015) 1 ALT 355 : (2015) 2 RCR(Civil) 739
Advocates Act, 1961 — Section 14, 17, 18, 2(1)(g), 2(1)(m)Andhra Pradesh Reorganisation Act, 2014 — Section 10, 106, 2(a), 3, 30Constitution of India, 1950 — Article 214
High Courts12 Nov 2014
Parsan Brothers Vs Jt. Commr. of Customs
Andhra Pradesh High Court · (2015) 322 ELT 46
Customs Act, 1962 - Section 85
High Courts12 Nov 2014
T. Madan Mohan Reddy Vs B.R. Meena
Andhra Pradesh High Court · (2015) 2 ALD 554 : (2015) 1 ALT 418
Andhra Pradesh Reorganisation Act, 2014 — Section 100, 105, 108, 2(a), 30Constitution of India, 1950 — Article 124, 214, 217, 219, 224Contempt of Courts Act, 1971 — Section 2(b)
High Courts12 Nov 2014
The Commissioner of Income Tax-I Vs Globe Organics Limited
Andhra Pradesh High Court · (2014) 11 AP CK 0039
Income Tax Act, 1961 — Section 260A, 80HH
High Courts12 Nov 2014
L. Madanlal Steels Limited Vs The Chief Commissioner of Income Tax-2
Andhra Pradesh High Court · (2015) 370 ITR 205
Income Tax Act, 1961 — Section 115WE, 115WJ, 143, 151, 156
High Courts12 Nov 2014
Gururaj Mini Roller Flour Mills Vs The Additional Commissioner of Income Tax
Andhra Pradesh High Court · (2015) 277 CTR 53 : (2015) 370 ITR 50
Income Tax Act, 1961 — Section 143, 143(3), 260A, 269SS, 269SS
High Courts12 Nov 2014
K. Jayalalitha Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 12 : (2015) 4 RCR(Civil) 522
Criminal Procedure Code, 1973 (CrPC) — Section 482General Clauses Act, 1897 — Section 27, 9Negotiable Instruments Act, 1881 (NI) — Section 138, 138(c), 142, 142(b)
High Courts12 Nov 2014
Ananda Nilayam Vs Income Tax Officer
Andhra Pradesh High Court · (2015) 370 ITR 370
Income Tax Act, 1961 — Section 24(1)(x)
High Courts11 Nov 2014
The Commissioner of Income Tax Vs Lotus Constructions
Andhra Pradesh High Court · (2015) 273 CTR 538
Income Tax Act, 1961 — Section 115WD, 115WE, 142, 143, 260-A
High Courts11 Nov 2014
The National Insurance Co. Ltd. and Others Vs Golla Dasari Nagaiah and Others
Andhra Pradesh High Court · (2014) 11 AP CK 0138
Motor Vehicles Act, 1988 — Section 146, 173, 2, 2(28)
High Courts11 Nov 2014
Commissioner of Income Tax-3 Vs Sunny Liquors Pvt. Ltd.
Andhra Pradesh High Court · (2015) 371 ITR 45
Income Tax Act, 1961 — Section 139, 142, 143, 144, 147
High Courts11 Nov 2014
Karreddula Aruna Devi Vs Branch Manager
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 886 : (2015) 3 CCR 55 : (2015) CriLJ 630 : (2015) 2 RCR(Criminal) 96
Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1)Prevention of Corruption Act, 1988 — Section 13, 16
High Courts11 Nov 2014
Mahajan (Taka) Latchaiah Vs The Govt. of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD 101 : (2015) 4 ALT 467
Andhra Pradesh Panchayat Raj Act, 1994 — Section 128, 128(1)(a), 128(2), 264, 62Constitution of India, 1950 — Article 226
High Courts11 Nov 2014
Dr. Reddy''s Formulations Techops-II, Employees Trade Union Vs The Govt. of Telangana
Andhra Pradesh High Court · (2015) 2 ALD 690 : (2015) 1 ALT 485
Constitution of India, 1950 — Article 14, 21, 226Evidence Act, 1872 — Section 114, 74Industrial Disputes Act, 1947 — Section 2(g), 2(s)
High Courts11 Nov 2014
N. Jagga Reddy Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 4 ALD 140
High Courts11 Nov 2014
Sree Ramanjaneya Rice Mill Vs The Govt. of Andhra Pradesh
Andhra Pradesh High Court · AIR 2015 AP 13 : (2015) 2 ALD 705 : (2015) 2 ALT 456
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 12(1), 2
High Courts11 Nov 2014Dismissed
Paul Sellers and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 80
Criminal Procedure Code, 1973 (CrPC) - Section 156(3) 202 202(1) 482Penal Code, 1860 (IPC) - Section 120-B 406 409 420 465
High Courts11 Nov 2014
State of Andhra Pradesh Vs Boda Suresh Babu
Andhra Pradesh High Court · (2014) 11 AP CK 0042
High Courts11 Nov 2014
Reddy''s Formulations Techops-II Vs The Govt. of Telangana
Andhra Pradesh High Court · (2014) 11 AP CK 0021
Constitution of India, 1950 — Article 14, 21, 226Evidence Act, 1872 — Section 114, 74Industrial Disputes Act, 1947 — Section 2(s)