High Courts18 Nov 2014

V. Gopal Reddy Vs The State of Telangana

Andhra Pradesh High Court · (2015) 2 ALT(Cri) 118 : (2015) CriLJ 1571 : (2015) 2 RCR(Criminal) 955

Criminal Procedure Code, 1973 (CrPC) — Section 389, 389(1)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts17 Nov 2014

Yalla Babu Rao Vs The Commissioner of Endowments

Andhra Pradesh High Court · (2015) 2 ALD 721 : (2015) 4 ALT 777

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 153, 82, 83(4), 84, 85Constitution of India, 1950 — Article 14, 21, 226
High Courts17 Nov 2014

HCL Technologies Limited Vs The Appellate Authority

Andhra Pradesh High Court · (2015) 2 ALD 651 : (2015) 4 ALT 705

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47, 47(1), 47(1), 48, 48(1)Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts14 Nov 2014

Kesavlal Vs Land Acquisition Officer and Others

Andhra Pradesh High Court · (2015) 3 ALD 241 : (2015) 3 ALT 230 : (2015) ALT(Rev) 211

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 15, 3, 4, 7Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 75, 83Land Acquisition Act, 1894 — Section 30, 4(1), 54