High Courts07 Oct 2014
P. Pandaiah Vs APSRTC
Andhra Pradesh High Court · (2014) 10 AP CK 0068
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 232 of 1,763
High Courts07 Oct 2014
National Mineral Development Corporation Limited Vs K.V. Subba Rao
Andhra Pradesh High Court · (2015) 1 ALD 322 : (2015) 2 ALT 707 : (2015) LabIC 1049
High Courts07 Oct 2014
Seemala Babu Bhuvana Mohana Rao Vs Datti Kameswari
Andhra Pradesh High Court · (2015) 1 ALD 78 : (2014) 6 ALT 806 : (2015) 144 FLR 256 : (2014) 4 LLN 341
Andhra Pradesh Panchayat Raj Act, 1994 — Section 153, 153A, 153A
High Courts07 Oct 2014
M.H. Jagannadha Rao Vs Indian Oil Corporation Limited
Andhra Pradesh High Court · (2015) 1 ALD 574 : (2014) 6 ALT 311 : (2015) 2 ARBLR 456
Constitution of India, 1950 — Article 12, 14, 226Contract Act, 1872 — Section 15, 16, 19A, 23Specific Relief Act, 1963 — Section 31(1)
High Courts07 Oct 2014
B.V. Nageswara Rao Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 82
High Courts07 Oct 2014
D. Anki Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 720 : (2015) 5 ALT 136
Constitution of India, 1950 — Article 14, 21, 300A
High Courts26 Sept 2014
G. Nagaiah Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALT 129
High Courts26 Sept 2014
Mani Enclave Residents Welfare Association Vs Union of India
Andhra Pradesh High Court · (2015) 1 ALD 628 : (2015) 1 ALT 91
Cantonments Act, 1924 — Section 108, 3(1)(2)Cantonments Act, 2006 — Section 120(g), 181, 256, 258, 280Constitution of India, 1950 — Article 295(2)
High Courts26 Sept 2014
Santhammatalli Mahilasakthi Sangam (DWCRA) Vs The Government of A.P.
Andhra Pradesh High Court · (2015) 1 ALD 508 : (2014) 6 ALT 785
Electricity Act, 2003 — Section 125Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts26 Sept 2014
V. Janardhana Babu Vs Station House Officer
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 873
Andhra Pradesh Co-operative Societies Act, 1964 — Section 34(1), 51, 79, 79(1)(f), 79(1)(h)Constitution of India, 1950 — Article 226Copyright Act, 1957 — Section 44, 45, 52A, 53A, 63
High Courts26 Sept 2014
M. Mohammed Rafi Vs The Andhra Pradesh
Andhra Pradesh High Court · (2014) 09 AP CK 0139
Andhra Pradesh Revenue Recovery Act, 1864 — Section 52, 59, 8Companies Act, 1956 — Section 617State Financial Corporations Act, 1951 — Section 29, 32G, 46B, 9
High Courts26 Sept 2014
Techtrans Construction India Pvt. Ltd. Vs Reliance Utility Engineers Limited
Andhra Pradesh High Court · (2015) 1 ALT 275 : (2015) 3 ARBLR 57 : (2015) 3 BC 459
Arbitration and Conciliation Act, 1996 — Section 37Contract Act, 1872 — Section 126, 17
High Courts26 Sept 2014Disposed off
APSRTC and Others Vs K. Nageswara Rao
Andhra Pradesh High Court · (2015) 4 ALT 733
High Courts26 Sept 2014
Kalvakolanu Tarakamma Vs Pulichintala Narsimha Reddy
Andhra Pradesh High Court · (2015) 2 ALD 274 : (2015) 4 ALT 633
Specific Relief Act, 1963 — Section 20
High Courts26 Sept 2014
Ameda Nityanandam Vs Gattu Babu
Andhra Pradesh High Court · (2015) 3 ALD 645 : (2015) 2 ALT 414
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 11, 11(1), 11(4), 15Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Sept 2014
M. Gopal Vs The Presiding Officer
Andhra Pradesh High Court · (2015) 5 ALT 809 : (2016) 148 FLR 338
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 2A(2)
High Courts25 Sept 2014
S.P. Shivani Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD 385 : (2015) 2 ALT 712
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 — Section 15, 3, 3(1)Constitution of India, 1950 — Article 14, 16, 162, 226, 246Indian Medical Council Act, 1956 — Section 20, 33
High Courts25 Sept 2014
Vijaya Venkata Durga Oil Traders Vs The Commercial Tax Officer
Andhra Pradesh High Court · (2014) 59 APSTJ 191 : (2014) 76 VST 109
Andhra Pradesh Value Added Tax Act, 2005 — Section 13, 13(1), 13(3), 13(3)(a), 14Central Excises and Salt Act, 1944 — Section 11(A), 11A, 11A(1)Constitution of India, 1950 — Article 226
High Courts25 Sept 2014
Kottu Satyanarayana Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 572
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195, 196, 197, 198Penal Code, 1860 (IPC) — Section 172, 173, 174, 174, 175