High Courts25 Sept 2014
M. Gopal Vs The Presiding Officer, Labour Court-I
Andhra Pradesh High Court · (2015) 2 ALD 713
Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 2A(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 233 of 1,763
High Courts24 Sept 2014
The Divisional Manager, New India Assurance Company Limited Vs Kalaagadda Bhoomaiah and Others
Andhra Pradesh High Court · (2015) 3 ALD 100
Motor Vehicles Act, 1988 — Section 147(1)
High Courts24 Sept 2014
The Divisional Manager, New India Assurance Company Limited and Others Vs Gaddamidi Papaiah and Others
Andhra Pradesh High Court · (2015) 4 ALD 164 : (2015) 6 ALLMR 104
Motor Vehicles Act, 1988 — Section 147(1)
High Courts24 Sept 2014
Raj Kumar Engineering Pvt. Ltd. Vs The State of A.P.
Andhra Pradesh High Court · (2015) 77 VST 340
Bombay Sales Tax Act, 1959 - Section 37(1)
High Courts24 Sept 2014
C. Anitha Vs Narne Constructions Pvt. Ltd.
Andhra Pradesh High Court · (2015) 1 ALD 731 : (2014) 6 ALT 628
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34(2), 35Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 43 Rule 1Hindu Succession (Amendment) Act, 2005 — Section 6, 6(1)
High Courts24 Sept 2014
Gullampudi Veera Nagamani Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 320 : (2015) 2 ALT(Cri) 20
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 200, 203Penal Code, 1860 (IPC) — Section 34, 420, 463, 464, 465
High Courts24 Sept 2014
Raj Kumar Engineering Pvt. Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2014) 09 AP CK 0082
Constitution of India, 1950 — Article 265
High Courts24 Sept 2014
Commr. of C. Ex. Vs Vijayanand Textiles Mills (P) Ltd.
Andhra Pradesh High Court · (2015) 321 ELT 231
Central Excises and Salt Act, 1944 - Section 35H(1)
High Courts24 Sept 2014
C. Rukmini Devi Vs The Government of India
Andhra Pradesh High Court · (2014) 09 AP CK 0053
High Courts24 Sept 2014
K. Sasi Kumar Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 272
Andhra Pradesh Excise Act, 1968 — Section 34(a), 46Andhra Pradesh Prohibition Act, 1995 — Section 12, 13, 13(e), 13B, 13CCriminal Procedure Code, 1973 (CrPC) — Section 451, 457
High Courts23 Sept 2014Partly Allowed
Cheedella Radhakrishna Sharma and Others Vs Radhakrishnamurthy and Others
Andhra Pradesh High Court · (2015) 5 ALT 634
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 - Section 8(1) — Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6, Order 41 Rule 22, Order 41 Rule 24, Order 41 Rule 27, Order 41 Rule 27(1)(a)(a) — Evidence Act, 1872 - Section 1, 101, 102, 103, 11 — Hindu Marriage Act, 1955 - Section 27 — Land Acquisition Act, 1894 - Section 9(3) — Registration Act, 1908 - Section 17, 18, 49 — Succession Act, 1925 - Section 2(h), 57, 58, 63, 63(1)(c) — Transfer of Property Act, 1882 - Section 123, 3, 53-A, 59
High Courts23 Sept 2014
Tata Project Limited Vs Offshore Infrastructure Limited
Andhra Pradesh High Court · (2015) 3 ALD 324 : (2015) 2 ALT 14 : (2015) 3 ARBLR 209
Arbitration and Conciliation Act, 1996 — Section 9Constitution of India, 1950 — Article 134AContract Act, 1872 — Section 126, 17
High Courts23 Sept 2014
The Management of LPG Filling Plant Vs The General Secretary, Coastal District Petroleum Workers Union
Andhra Pradesh High Court · (2015) 2 ALD 220
Industrial Disputes Act, 1947 — Section 10(1)(c), 2A(2)
High Courts23 Sept 2014
Ushodaya Enterprises Private Limited Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD 226 : (2015) 2 ALT 489 : (2015) 144 FLR 1043 : (2015) LabIC 2476 : (2015) 1 LLJ 270 : (2015) LLR 534
Industrial Disputes Act, 1947 — Section 10(1), 10(1)(d), 12(4), 2(k), 2(k)(a)
High Courts23 Sept 2014
A.P. State Minorities Commission Vs Union of India
Andhra Pradesh High Court · (2015) 1 ALD 1
Andhra Pradesh Reorganisation Act, 2014 — Section 101, 103, 3, 75, 75(2)Andhra Pradesh State Minorities Commission Act, 1998 — Section 15, 7
High Courts23 Sept 2014
B. Kavitha Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 3 ALD 391 : (2015) 6 ALT 72
Constitution of India, 1950 — Article 14, 16, 226, 371D
High Courts23 Sept 2014
Food Corporation of India Vs Sri Sikrupa Industries Sri Saikrupa Industries Vs Food Corporation of India
Andhra Pradesh High Court · (2015) 2 ALD 112
Companies Act, 1956 — Section 226Constitution of India, 1950 — Article 14, 148, 149, 19, 226Essential Commodities Act, 1955 — Section 3
High Courts23 Sept 2014
V. Kameswara Rao Vs The District Legal Services Authority
Andhra Pradesh High Court · (2015) 2 ALD 453 : (2015) 4 ALT 745
Andhra Pradesh Education Act, 1982 — Section 2(12), 24, 24(2)Andhra Pradesh Societies Registration Act, 2001 — Section 14, 18, 19, 3, 32Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 1, Order 1 Rule 3
High Courts23 Sept 2014
Commissioner of Income Tax (Central) Vs Nagarjuna Fertilizers and Chemicals Ltd.
Andhra Pradesh High Court · (2015) 373 ITR 252
Companies Act, 1956 — Section 205, 32, 72, 73, 74Income Tax Act, 1961 — Section 115J, 115JA, 143(3), 33AC, 80HHC