COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 215 of 1,763

High Courts05 Dec 2014

The Bar Council of India Vs Savulgay Prabhakar and Others

Andhra Pradesh High Court · (2015) 1 ALT 502

Advocates Act, 1961 — Section 3, 48BAndhra Pradesh Reorganisation Act, 2014 — Section 105, 30, 31, 34, 40Constitution of India, 1950 — Article 214, 217, 219, 227, 229

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High Courts05 Dec 2014

Irfan Ali Vs State of Telangana

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 894 : (2015) 1 ALT 1

Constitution of India, 1950 — Article 136, 142, 226, 32

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High Courts05 Dec 2014

Tatikonda Somi Reddy Vs Banothu Venkanna and Others

Andhra Pradesh High Court · (2016) 1 AnWR 166

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High Courts05 Dec 2014

Parachuru Venkatakrishnama Naidu Vs The Government of Andhra Pradesh

Andhra Pradesh High Court · (2015) 2 ALD 735

Constitution of India, 1950 — Article 14, 226, 300A

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High Courts05 Dec 2014

Bristol-Myers Squibb Holdings Ireland Vs Mylan Laboratories Limited

Andhra Pradesh High Court · (2015) 1 ALT 4

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Patents Act, 1970 — Section 104A, 108, 2(ab), 2(m), 25(1)

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High Courts04 Dec 2014Dismissed

Kancharla Seetharamareddy Vs Kakatiya University and Others

Andhra Pradesh High Court · (2015) 4 ALD 142 : (2015) 5 ALT 314

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High Courts04 Dec 2014

Mishra Dhatu Nigam Ltd. and Others Vs P.V.B. Sharma

Andhra Pradesh High Court · (2014) 12 AP CK 0161

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High Courts04 Dec 2014

N.J.S. Traders Rice Mill Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 1 ALD 620 : (2015) 1 ALT 587

Essential Commodities Act, 1955 — Section 6-A, 6-A(2), 6B

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High Courts04 Dec 2014

P. Sreenivasulu Reddy Vs M.G. Gopal

Andhra Pradesh High Court · (2015) 4 ALD 111 : (2015) 3 ALT 248

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High Courts04 Dec 2014

Rajeshwar Tiwari Vs Hindu Aided Elementary School and Others

Andhra Pradesh High Court · (2015) 3 ALD 1 : (2015) 3 ALT 469

Contempt of Courts Act, 1971 — Section 2(b)

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High Courts04 Dec 2014

Reliance General Insurance Co. Ltd. Vs T. Laxman Goud and Others

Andhra Pradesh High Court · (2014) 12 AP CK 0094

Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 304-A

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High Courts04 Dec 2014

The Management of William Moon High School Vs Radhabai Shinde

Andhra Pradesh High Court · (2015) 4 ALD 138

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High Courts04 Dec 2014

Food Corporation of India Vs Ch. Rambabu

Andhra Pradesh High Court · (2015) 6 ALD 638 : (2015) LabIC 1140

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High Courts04 Dec 2014

G. Krishna Reddy Vs The Government of A.P.

Andhra Pradesh High Court · (2015) 2 ALD 474 : (2015) 1 ALT 579

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 23, 23, 24, 24, 25, 25

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High Courts03 Dec 2014Disposed Off

Commr. of Cus. & C. Ex. Vs Sifco Metal Industries

Andhra Pradesh High Court · (2017) 346 ELT 50

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High Courts03 Dec 2014

Krishnapatnam Port Company Limited Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (2014) 12 AP CK 0152

Andhra Pradesh Infrastructure Development Enabling Act, 2001 — Section 1(3), 2(h), 2(j), 2(rr), 2(s)Andhra Pradesh Value Added Tax Act, 2005 — Section 15, 15(1), 15(2), 15(3), 15(i)Income Tax Act, 1961 — Section 195, 195(1), 195(2)

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High Courts03 Dec 2014

The Government of Andhra Pradesh and Others Vs K. Hanmi Reddy and Others

Andhra Pradesh High Court · (2015) 3 ALD 150 : (2015) 4 ALT 318

Andhra Pradesh Education Act, 1982 — Section 2, 42, 43, 45Constitution of India, 1950 — Article 12, 14, 15, 15(3), 16Right of Children to Free and Compulsory Education Act, 2009 — Section 19, 2, 23(1), 23(2), 24

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High Courts03 Dec 2014

Chandra Venkata Narayana Vs The Executive Engineer (FAC) NSJC O&M and SIFT Division and Others

Andhra Pradesh High Court · (2015) 3 ALD 688 : (2015) 5 ALT 40

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High Courts03 Dec 2014

Nuziveedu Seeds Pvt. Ltd Vs The Registrar, Protection of Plant Variety & Farmers'' Rights Authority National Academy of Agricultural Sciences and Others

Andhra Pradesh High Court · (2015) 3 ALD 600 : (2015) 1 ALT 447

Constitution of India, 1950 — Article 226Protection of Plant Varieties and Farmers Rights Act, 2001 — Section 19, 20, 21

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High Courts03 Dec 2014

Melville Finvest Ltd. Vs Joint Commissioner of Income Tax (Assts.)

Andhra Pradesh High Court · (2014) 12 AP CK 0096

Income Tax Act, 1961 — Section 143, 143(1)(a), 260-A, 72, 73

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