High Courts28 Nov 2014
N. Premaiah and Others Vs Narmala Deva Raj and Others
Andhra Pradesh High Court · (2015) 2 ALD 159 : (2015) 4 ALT 729
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3), Order 8 Rule 8
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 217 of 1,763
High Courts28 Nov 2014
Satyamma and Others Vs Bhoodevi
Andhra Pradesh High Court · (2015) 5 ALD 137 : (2015) 3 ALT 540
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 120Hindu Adoptions and Maintenance Act, 1956 — Section 12, 12(c), 13, 8
High Courts28 Nov 2014
Inland Road Transport (P) Limited Vs Bharat Heavy Electrical Limited
Andhra Pradesh High Court · (2014) 11 AP CK 0122
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 4
High Courts28 Nov 2014
Nalla Thirupathi Reddy Vs The State of Telangana
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 316 : (2015) 2 ALT(Cri) 110 : (2015) CriLJ 2479
Penal Code, 1860 (IPC) — Section 304B, 306, 498A, 498A, 506
High Courts27 Nov 2014
M. Sundareswaran Vs The Deputy General Manager (Per.) Oriental Bank of Commerce and Others
Andhra Pradesh High Court · (2015) 4 ALD 170 : (2015) LabIC 1303
High Courts27 Nov 2014
The Hyderabad Metro Rail Limited and Others Vs Greenlands Ameerpet Madhunagar Yosufguda and Others
Andhra Pradesh High Court · (2015) 4 ALD 311 : (2015) 3 ALT 188
Constitution of India, 1950 — Article 12, 14, 366, 366 (20)Hyderabad Metropolitan Development Authority Act, 2008 — Section 11, 13, 14, 18, 19Land Acquisition Act, 1894 — Section 4, 5-A, 6
High Courts27 Nov 2014
The Commissioner of Income Tax Vs Meera & Ceiko Pumps Pvt. Ltd.
Andhra Pradesh High Court · (2014) 11 AP CK 0136
Income Tax Act, 1961 — Section 10B, 260-A, 28, 28, 28
High Courts27 Nov 2014
Rites Limited Vs The Commissioner of Central Excise and Customs Service Tax Cell and Others
Andhra Pradesh High Court · (2015) 37 STR 967
High Courts27 Nov 2014
Secretary, Union Public Service Commission, New Delhi Vs Anand Devulapally
Andhra Pradesh High Court · (2015) 1 ALT 74
Constitution of India, 1950 — Article 14, 16
High Courts27 Nov 2014
The Commissioner of Income Tax Vs Live Well Home Finance (P) Ltd.
Andhra Pradesh High Court · (2015) 373 ITR 188
Income Tax Act, 1961 — Section 260A, 32, 32(1), 32(1)(ii), 34
High Courts27 Nov 2014
K. Lakshmana Kumar Vs The State
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 335
Penal Code, 1860 (IPC) — Section 120-B, 420Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts27 Nov 2014
S. Usha Rani Vs Government of A.P.
Andhra Pradesh High Court · (2015) 1 ALT 196 : (2015) ALT(Rev) 89
High Courts27 Nov 2014Allowed
Dasari Lingaiah Vs Thatikonda Venugopal Reddy
Andhra Pradesh High Court · (2015) 4 ALD 486 : (2015) 5 ALT 492
Civil Procedure Code, 1908 (CPC) - Section 115Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45 73
High Courts26 Nov 2014
S. Kaleem Basha Vs The Hindustan Petroleum Corporation Limited and Others
Andhra Pradesh High Court · (2015) 4 ALD 333 : (2015) 5 ALT 516
Andhra Pradesh Shops and Establishments Act, 1988 — Section 2(1), 2(8), 68, 71(1)Constitution of India, 1950 — Article 226
High Courts26 Nov 2014
Sandraboyina Guravaiah Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALD 102 : (2015) 2 ALT 465
High Courts26 Nov 2014
Commissioner of Income Tax-III Vs Shettys Pharmaceuticals & Biologicals Limited
Andhra Pradesh High Court · (2014) 11 AP CK 0137
Income Tax Act, 1961 — Section 132, 139, 147, 148, 149
High Courts26 Nov 2014
Hyderabad Chemical Supplies Limited Vs The Commissioner of Central Excise & Customs
Andhra Pradesh High Court · (2014) 11 AP CK 0134
Central Excises and Salt Act, 1944 — Section 11B, 35G, 4
High Courts26 Nov 2014
Sree Venkateswara Picture Palace Vs The Joint Commissioner, Commercial Taxes, Legal
Andhra Pradesh High Court · (2014) 11 AP CK 0120
High Courts26 Nov 2014
B. Manjula Vs District Collector, Civil Supplies and Others
Andhra Pradesh High Court · (2015) 3 ALD 617 : (2015) 4 ALT 572
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 — Section 8
High Courts26 Nov 2014
Shaik Sanaulla Vs D. Suresh Kumar
Andhra Pradesh High Court · (2015) 1 ALD 624 : (2015) 4 ALT 813
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1