High Courts03 Dec 2014
Niziveedu Seeds Pvt. Ltd. Vs The Registrar
Andhra Pradesh High Court · (2014) 12 AP CK 0091
Constitution of India, 1950 — Article 226Protection of Plant Varieties and Farmers Rights Act, 2001 — Section 19, 20, 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 216 of 1,763
High Courts03 Dec 2014
Krishnapatnam Port Company Ltd. Vs The Govt. of A.P.
Andhra Pradesh High Court · (2014) 59 APSTJ 241 : (2015) 80 VST 26
Andhra Pradesh Infrastructure Development Enabling Act, 2001 — Section 1(3), 2(h), 2(j), 2(rr), 2(s)Andhra Pradesh Value Added Tax Act, 2005 — Section 15, 15(1), 15(2), 15(3), 15(i)Income Tax Act, 1961 — Section 195, 195(1), 195(2)
High Courts03 Dec 2014
Chinnareddigari Sambasiva Reddy Vs The State of A.P.
Andhra Pradesh High Court · (2015) 1 ALD 645 : (2015) 1 ALT 472
General Clauses Act, 1897 — Section 16
High Courts03 Dec 2014
Commr. of Cus. and C. Ex. Vs Kinnera Steels Ltd.
Andhra Pradesh High Court · (2015) 321 ELT 196
Central Excises and Salt Act, 1944 - Section 35G 3A
High Courts03 Dec 2014
The Commissioner, Customs and Central Excise Vs Kinners Steels Ltd.
Andhra Pradesh High Court · (2014) 12 AP CK 0025
Central Excises and Salt Act, 1944 — Section 35(G), 3A
High Courts03 Dec 2014
The Commissioner, Customs and Central Excise Vs Sifco Metal Industries
Andhra Pradesh High Court · (2015) 34 GSTR 201
Central Excises and Salt Act, 1944 — Section 35(G), 3A
High Courts02 Dec 2014
Merugu Mojes and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD 640 : (2015) 4 ALT 660
High Courts02 Dec 2014
Sri Venkateswara Warehousing Private Limited Vs A.P. Industrial Infrastructure Corporation Limited
Andhra Pradesh High Court · (2015) 2 ALT 6
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
Starchik Specialities Ltd. Vs Dy. Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 12 AP CK 0124
Income Tax Act, 1961 — Section 115JA, 260A, 80HHC
High Courts02 Dec 2014Partly Allowed
Sadanapati Malleswari and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 519 : (2015) 2 ALT(Cri) 363
Constitution of India, 1950 - Article 20 — Criminal Procedure Code, 1973 (CrPC) - Section 107, 107(2), 193, 208, 209 — Evidence Act, 1872 - Section 24, 30 — Penal Code, 1860 (IPC) - Section 107, 109, 120A, 120-A, 120B
High Courts02 Dec 2014
Amfahh Weighing Services and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 3 ALD 19 : (2015) 1 ALT 562
High Courts02 Dec 2014
The Union of India and Others Vs S. Mohan Reddy
Andhra Pradesh High Court · (2014) 12 AP CK 0089
High Courts02 Dec 2014
APSRTC National Mazdoor Union Vs A.P. State Road Transport Corporation
Andhra Pradesh High Court · (2015) 6 ALD 650 : (2015) 1 ALT 385
Constitution of India, 1950 — Article 226
High Courts02 Dec 2014
The Commissioner of Income Tax Vs Godavari Drugs Ltd.
Andhra Pradesh High Court · (2015) 371 ITR 379
Income Tax Act, 1961 — Section 260A, 28, 80HH, 80HHC, 80I
High Courts02 Dec 2014
Tadikalapudi Sesha Rama Sankhar Kumar Vs The State of A.P.
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 81
Criminal Procedure Code, 1973 (CrPC) - Section 161 164Evidence Act, 1872 - Section 154Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(2) 20 7
High Courts01 Dec 2014
M. Bharani Vs Potti Sreeramulu Telugu University and Others
Andhra Pradesh High Court · (2015) 1 ALT 481
High Courts01 Dec 2014
Government of Andhra Pradesh Vs V. Soma Sundaram
Andhra Pradesh High Court · (2015) 4 ALD 28
High Courts01 Dec 2014
Acharya N.G. Ranga Agricultural University Vs E.D. Livingston
Andhra Pradesh High Court · (2015) 4 ALD 135
Andhra Pradesh Agricultural University Act, 1963 — Section 2(n)
High Courts01 Dec 2014
Giddi Shophyamma Vs The District Level Scrutiny Committee
Andhra Pradesh High Court · (2014) 12 AP CK 0013
Constitution of India, 1950 — Article 14, 15, 16, 21
High Courts01 Dec 2014
United India Insurance Company Limited Vs Thammineni Ramachandraiah
Andhra Pradesh High Court · (2015) 2 ACC 396