COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 214 of 1,763

High Courts09 Dec 2014

Madapuram Maddileti Naidu Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2014) 12 AP CK 0058

Arms Act, 1959 — Section 25(1)(b), 25(i)(b)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 219, 219[2), 223, 319, 407

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High Courts09 Dec 2014

Ana Labs Vs The Deputy Commissioner of Income Tax

Andhra Pradesh High Court · (2015) 371 ITR 295 : (2015) 229 TAXMAN 210

Depositories Act, 1996 — Section 10Income Tax Act, 1961 — Section 158BD, 2, 45, 45(1), 45(4)

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High Courts09 Dec 2014

Madapuram Maddileti Naidu and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 718

Arms Act, 1959 — Section 25(1)(b), 25(i)(b)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 219, 219[2], 223, 319, 407

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High Courts08 Dec 2014

National Insurance Company Limited and Others Vs Manne Laxmi and Others

Andhra Pradesh High Court · (2014) 12 AP CK 0159

Motor Vehicles Act, 1988 - Section 146, 146, 146, 147, 147

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High Courts08 Dec 2014

V.N. Rao and Others Vs The Presiding Officer, Industrial Tribunal cum Labour Court and Others

Andhra Pradesh High Court · (2015) 3 ALD 41 : (2015) 4 ALT 649

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High Courts08 Dec 2014

Anakapally Rural Electric Cooperative Society Limited Vs OKS Reddy and Others

Andhra Pradesh High Court · (2014) 12 AP CK 0092

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High Courts08 Dec 2014

Channavajala Vijaya Lakshmi Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 5 ALD 157 : (2015) 5 ALT 620

Constitution of India, 1950 — Article 14, 300-ADelhi Municipal Corporation Act, 1957 — Section 313Hyderabad Metropolitan Development Authority Act, 2008 — Section 14, 18(2), 2(14), 32

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High Courts08 Dec 2014

K. Hima Bindu and Others Vs Kudikala Ashok Kumar

Andhra Pradesh High Court · (2015) 2 ALD 202 : (2015) 2 DMC 321

Contempt of Courts Act, 1971 — Section 10, 11, 12

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High Courts08 Dec 2014

B. Mercy Madhura Vani Vs The Correspondent, AL College of Education

Andhra Pradesh High Court · (2015) 6 ALD 275

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High Courts08 Dec 2014

Nakka Rambabu Vs O. Akka Rao

Andhra Pradesh High Court · (2015) 4 ACC 131 : (2015) 4 ALD 50 : (2015) 1 AnWR 786

Workmens Compensation Act, 1923 — Section 4(1)(c)(i), 4(1)(c)(ii)

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High Courts08 Dec 2014

National Insurance Company Limited Vs M. Madhavilatha

Andhra Pradesh High Court · (2014) 12 AP CK 0009

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High Courts06 Dec 2014

V.S. Ravinder Raj and Others Vs Siddala Narasimha and Others

Andhra Pradesh High Court · (2015) 3 ALD 277 : (2015) 3 ALT 221

Registration Act, 1908 — Section 17, 17(1), 49

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High Courts06 Dec 2014

E. Kasturamma Vs Vijayawada Guntur Tenali Mangalagiri Urban Development Authority

Andhra Pradesh High Court · (2015) 4 ALD 143

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High Courts06 Dec 2014

State of Andhra Pradesh Vs ITC Bhadrachalam Paper Boards Limited

Andhra Pradesh High Court · (2015) 60 APSTJ 248

Central Sales Tax Act, 1956 - Section 3 3(a) 4 5 5(1)Constitution of India, 1950 - Article 286(1)(a)(b) 286(1)(b)Sales of Goods Act, 1930 - Section 23 23(2) 39

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High Courts06 Dec 2014