High Courts10 Dec 2014
The Commissioner of Income Tax-6 Vs Jaehangir M. Jahangir
Andhra Pradesh High Court · (2014) 12 AP CK 0145
Income Tax Act, 1961 — Section 263, 48
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 213 of 1,763
High Courts10 Dec 2014
M.V. Sagar Vs APSRTC and Others
Andhra Pradesh High Court · (2015) 4 ALD 214 : (2015) 5 ALT 504
Constitution of India, 1950 — Article 14, 16, 21, 226
High Courts10 Dec 2014Allowed
Karri Venkata Rama Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 833
Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts10 Dec 2014
M. Sreeram Reddy Vs The Additional Commissioner of Income Tax, (Inv.)
Andhra Pradesh High Court · (2014) 12 AP CK 0108
Income Tax Act, 1961 — Section 132(4), 158BC, 260A
High Courts10 Dec 2014
Venkata Balaji Jute Mills (P) Ltd Vs The Commissioner of Income Tax-II
Andhra Pradesh High Court · (2014) 12 AP CK 0084
Income Tax Act, 1961 — Section 260A, 43B
High Courts10 Dec 2014
Commissioner of Income Tax-6 Vs Jeehangir M. Jehangir
Andhra Pradesh High Court · (2014) 12 AP CK 0069
Income Tax Act, 1961 — Section 263, 48
High Courts10 Dec 2014
Annapurna Rice Traders Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 2 ALD 213 : (2015) 4 ALT 691
Essential Commodities Act, 1955 — Section 6A, 6A(2), 6B
High Courts10 Dec 2014Dismissed
Satyanarayana Vs Varamma and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0046
Registration Act, 1908 - Section 17
High Courts10 Dec 2014
Rani-Satya Sai Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2015 AP 26 : (2015) 3 ALD 516 : (2015) 4 ALT 623 : (2015) 3 BC 55
High Courts10 Dec 2014
G. Nageswara Rao Vs The Commissioner of Income Tax
Andhra Pradesh High Court · (2014) 12 AP CK 0028
Income Tax Act, 1961 — Section 158BB, 158BB(1)(c)(B), 158BB(c)(B), 158BC, 260A
High Courts10 Dec 2014
Chandan Singh and Others Vs Gurala Ramulu and Others
Andhra Pradesh High Court · (2015) 3 ALD 512 : (2015) 6 ALT 720
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Dec 2014
Arun Chemical & Pharmaceutical Works Vs The Commissioner of Income Tax-V
Andhra Pradesh High Court · (2014) 12 AP CK 0164
High Courts09 Dec 2014
Amulya Minerals Vs Kandimalla Haranadha Babu and Others
Andhra Pradesh High Court · (2015) 3 ALD 751 : (2015) 2 ALT 662
Constitution of India, 1950 — Article 300
High Courts09 Dec 2014
Somu Venkata Siva Prasad and Others Vs Chaitanya Grameena Bank
Andhra Pradesh High Court · (2015) 5 ALD 40
Constitution of India, 1950 — Article 14, 16, 226
High Courts09 Dec 2014
The Mandal Parishad Development Officer and Others Vs Kothapalli Yesayya and Others
Andhra Pradesh High Court · (2015) 4 ALD 154
Industrial Disputes Act, 1947 — Section 2(A)(2), 25-F
High Courts09 Dec 2014
Machepalli Hanumantha Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2014) 12 AP CK 0109
High Courts09 Dec 2014
The Commissioner of Income Tax Vs N.C.L. Industries Limited
Andhra Pradesh High Court · (2014) 12 AP CK 0097
Income Tax Act, 1961 — Section 115J, 115JA, 115JA(6), 143(1)(a), 154
High Courts09 Dec 2014
Commissioner of Income Tax-2 Vs N.C.L. Industries Limited
Andhra Pradesh High Court · (2014) 12 AP CK 0073
Income Tax Act, 1961 — Section 115J, 115JA, 115JA(6), 143(1)(a), 154
High Courts09 Dec 2014
Machepalli Hanumantha Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 2015 AP 20 : (2015) 3 ALD 413 : (2015) 4 ALT 684
High Courts09 Dec 2014
Empiai Pharmaceuticals Pvt. Ltd. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (2015) 5 ALD 287 : (2015) LabIC 3161
Andhra Pradesh Shops and Establishments Act, 1988 — Section 38(3), 47(2), 48