COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 212 of 1,763

High Courts13 Dec 2014

Jupiter Automobiles Vs Greater Visakhapatnam Municipal Corporation and Others

Andhra Pradesh High Court · (2016) 1 ALD 616

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 226Hyderabad Municipal Corporation Act, 1955 — Section 463-A

High Courts12 Dec 2014

Anil Re-Rolling Mills Vs Commissioner of Central Excise

Andhra Pradesh High Court · (2015) 320 ELT 397

Central Excises and Salt Act, 1944 - Section 32E, 32L

High Courts12 Dec 2014

B.R. Ramesh and Others Vs The General Manager, Andhra Pradesh Essential Commodities Corporation Ltd. and Others

Andhra Pradesh High Court · (2015) 2 ALD 670

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 144

High Courts12 Dec 2014

A. Naga Prasad Rao Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 3 ALD 91 : (2015) 4 ALT 716

Waqf Act, 1995 — Section 54

High Courts12 Dec 2014

G. Dorasanamma Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 3 ALD 79 : (2015) 2 ALT 678

High Courts12 Dec 2014

Shahabhanu Vs Saval Sakharam and Others

Andhra Pradesh High Court · (2015) 4 ALD 30 : (2015) 5 ALT 265

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r), 115, 151Constitution of India, 1950 — Article 226, 227

High Courts11 Dec 2014Dismissed

G. Sreeramachandrudu Vs P. Srinivas and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 282 : (2015) 2 ALT(Cri) 183

Evidence Act, 1872 - Section 4 — Negotiable Instruments Act, 1881 - Section 118, 138, 138, 138, 138(b)

High Courts11 Dec 2014

V. Venkateswara Rao and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 3 ALD 461 : (2015) 3 ALT 479

High Courts11 Dec 2014Allowed

Thota Venkateswara Rao Vs State Election Commission and Others

Andhra Pradesh High Court · (2015) 3 ALD 484

High Courts11 Dec 2014

Sandeep Pipe Trad Vs The Assistant Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 12 AP CK 0098

Income Tax Act, 1961 — Section 260A

High Courts11 Dec 2014

The Elegant Chemicals Enterprises Private Limited Vs The Assistant Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 12 AP CK 0095

Income Tax Act, 1961 — Section 143(1), 143(3), 148, 234B

High Courts11 Dec 2014

Arati Jadhav Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 4 ALD 25 : (2015) 5 ALT 320

Andhra Pradesh University Act, 1991 — Section 19(1)Constitution of India, 1950 — Article 14, 19

High Courts11 Dec 2014

Axis Bank Vs Kothapeta Settibalija Ramamandiram Committee and Others

Andhra Pradesh High Court · (2015) 1 ALT 371 : (2015) 3 BC 501

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 17, 17(1)

High Courts11 Dec 2014

Commissioner of Income Tax Vs Inter Continental Constructions

Andhra Pradesh High Court · (2015) 372 ITR 141

Income Tax Act, 1961 — Section 144, 145, 260A, 30, 31

High Courts11 Dec 2014

The Oriental Insurance Company Limited Vs V. Jayanarayana Reddy

Andhra Pradesh High Court · (2016) 1 ACC 944 : (2015) ACJ 2594 : (2015) 2 AnWR 472

Employees Compensation Act, 1923 — Section 4AMotor Vehicles Act, 1988 — Section 166, 171

High Courts11 Dec 2014

Thota Venkiateswara Rao Vs The State Election Commission

Andhra Pradesh High Court · (2015) 2 ALT 591

High Courts11 Dec 2014

J. Devender Ready Vs Kakatiya University and Others

Andhra Pradesh High Court · (2015) 3 ALD 97 : (2015) 4 ALT 702 : (2015) 3 BC 376

Constitution of India, 1950 — Article 12

High Courts10 Dec 2014

Linga Ranjith Kumar Vs Ajay Mishra and Others

Andhra Pradesh High Court · (2015) 3 ALD 699 : (2015) 6 ALT 19

High Courts10 Dec 2014

Tulluri Venkata Narasimha Vs Edara Haribabu

Andhra Pradesh High Court · (2015) 5 ALD 487 : (2015) 1 ALT 539

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151

High Courts10 Dec 2014

Fenoplast Limited Vs Deputy Commissioner of Income Tax

Andhra Pradesh High Court · (2014) 12 AP CK 0162

Income Tax Act, 1961 — Section 115JA, 115JB, 143(1), 154, 234B