COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 196 of 1,763

High Courts09 Apr 2015Dismissed

SVPCL Limited Vs The State Bank of India and Others

Andhra Pradesh High Court · (2015) 4 ALD 663 : (2015) 128 CLA 328 : (2015) 191 CompCas 214

Civil Procedure Code, 1908 (CPC) - Section 11Companies Act, 1956 - Section 2(v), 2(z), 2(za), 2(zc), 2(zd)Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 34, 34(1), 34(2)

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High Courts08 Apr 2015

Vamshi Rubber Ltd. Vs Commissioner of Central Excise

Andhra Pradesh High Court · (2015) 322 ELT 249

Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 35G, 4, 4(1)

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High Courts08 Apr 2015

Peddi Phani Kumar and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 91 : (2015) 4 Crimes 343

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 65-BIndecent Representation of Women (Prohibition) Act, 1986 - Section 6

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High Courts08 Apr 2015

Ahmed Mohiuddin Vs Shabana Yasmeen

Andhra Pradesh High Court · (2015) 4 ALD 526 : (2015) 4 ALT 202 : (2015) 3 DMC 576

Family Courts Act, 1984 - Section 7Guardians and Wards Act, 1890 - Section 25

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High Courts08 Apr 2015Allowed

Velivela Sivanand and Others Vs Deputy Registrar of Coop. Societies and Others

Andhra Pradesh High Court · (2015) 5 ALD 263

Andhra Pradesh Co-operative Societies Act, 1964 - Section 34, 34(1), 51Constitution of India, 1950 - Article 14, 19, 21

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High Courts07 Apr 2015Allowed

Chekuri Lavanya Vs Kalidindi Ravi Kumar Varma and Others

Andhra Pradesh High Court · (2015) 4 ALD 464 : (2015) 5 ALT 329

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9

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High Courts07 Apr 2015

Karri Raghavulu Vs Prl. Secretary, Registration and Stamps Dept. and Others

Andhra Pradesh High Court · (2015) 3 ALT 215 : (2015) ALT(Rev) 206

Andhra Pradesh Land Encroachment Act, 1905 - Section 2Andhra Pradesh Survey And Boundaries Act, 1923 - Section 3(i), 3(ii)

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High Courts07 Apr 2015Dismissed

The Depot Manager A.P.S.R.T.C. Vs Basheeruddin and Others

Andhra Pradesh High Court · (2015) 5 ALD 55 : (2016) 1 ALT 39 : (2016) 148 FLR 815

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High Courts07 Apr 2015

Samaj Seva Nidhi Vs A.C.I.T. (Inv)

Andhra Pradesh High Court · (2015) 376 ITR 507

Income Tax Act, 1961 - Section 11, 11(2), 12A, 139, 142(1)

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High Courts07 Apr 2015Disposed off

Sk. Kalesha Vali and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2015) 5 ALD 72 : (2016) 1 ALT 24

Constitution of India, 1950 - Article 226

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High Courts07 Apr 2015Partly Allowed

Reyya Mahesh and Others Vs Pedabilli Vijaya and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 517 : (2015) 2 ALT(Cri) 353

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 107, 109, 376, 417

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High Courts06 Apr 2015Dismissed

The Rajahmundry Diagnostic Laboratories (Pvt.) Ltd. and Others Vs Chandra Shekhar Sompally and Others

Andhra Pradesh High Court · (2015) 04 AP CK 0092

Registration Act, 1908 - Section 17Specific Relief Act, 1963 - Section 20Transfer of Property Act, 1882 - Section 106, 107, 108(g), 109, 111

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High Courts06 Apr 2015Dismissed

Jarpula Devender Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 948

Criminal Procedure Code, 1973 (CrPC) - Section 482

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High Courts06 Apr 2015Disposed off

Chella Venkata Ramana Reddy and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 1 ALD(Cri) 927 : (2015) 2 ALT(Cri) 164

Criminal Procedure Code, 1973 (CrPC) - Section 145, 482

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High Courts02 Apr 2015Partly Allowed

Oriental Insurance Co. Ltd. Vs Biyyala Srinivasarao and Others

Andhra Pradesh High Court · (2015) 6 ALD 287 : (2015) 6 ALT 715

Motor Vehicles Act, 1988 - Section 147, 163-A, 166, 167

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High Courts02 Apr 2015Disposed off

Karibandi Suryakantham Vs Pilla Venkatakrishna

Andhra Pradesh High Court · (2015) 4 ALD 397

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

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High Courts02 Apr 2015

Kanaparaju Narsimharaju Vs Adluri Bhasker and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 477

Constitution of India, 1950 - Article 21, 226Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 401, 468, 468(2)(c)Limitation Act, 1963 - Section 5

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High Courts02 Apr 2015

Sagadapu Vijaya Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 4 ALD 88 : (2015) 4 ALT 296

Andhra Pradesh Land Encroachment Act, 1905 - Section 2

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High Courts02 Apr 2015Allowed

Maganti Krishna Durga Vs Maganti Anil Kumar

Andhra Pradesh High Court · (2015) 5 ALD 375 : (2015) 5 ALT 346

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 1, Order 20 Rule 20, Order 20 Rule 4, Order 20 Rule 4(2), Order 20 Rule 5Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 40, 41, 42, 44, 56

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High Courts02 Apr 2015Disposed off

Sukeshini Kalohe Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 5 ALD 300 : (2015) 3 ALT 641 : (2015) 147 FLR 42 : (2015) 2 LLN 679

Industrial Disputes Act, 1947 - Section 10, 10(1), 12(5), 2(k), 2(s)

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