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Andhra Pradesh High Court judgments

35,249 judgments · page 197 of 1,763

High Courts01 Apr 2015Allowed

Yousuf Bin Awad Vs State

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 171

Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 - Section 13(1), 3, 4, 4(1), 5Criminal Procedure Code, 1973 (CrPC) - Section 207, 238, 313Penal Code, 1860 (IPC) - Section 341, 402, 406, 420
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High Courts01 Apr 2015Allowed

Bikani Savitha and Others Vs All Concerned

Andhra Pradesh High Court · (2015) 3 ALT 140 : (2015) 3 DMC 442

Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1Family Courts Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(B), 13-B
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High Courts01 Apr 2015Allowed

M. Sujatha Vs M. Surender Reddy and Others

Andhra Pradesh High Court · (2016) 1 ALD 1 : (2015) 4 ALT 273

Constitution of India, 1950 - Article 254(1)Hindu Succession (Amendment) Act, 2005 - Section 3Hindu Succession Act, 1956 - Section 6, 6(1)(b)
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