High Courts15 Apr 2015
V. Rajyalakshmi and Others Vs M. Babu Rao and Others
Andhra Pradesh High Court · (2015) 6 ALD 426
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 195 of 1,763
High Courts15 Apr 2015Dismissed
Kotipalli Satyanarayana Vs Mamidikuduru Tata Rao and Others
Andhra Pradesh High Court · (2015) 4 ALD 440
High Courts15 Apr 2015
Rastriya Ispat Nigam Limited Vs Asst. Commissioner of Income Tax and Others
Andhra Pradesh High Court · (2015) 377 ITR 420
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 115JB, 116, 12A, 139, 142
High Courts15 Apr 2015Partly Allowed
Renuka Datla and Others Vs Biological E Limited and Others
Andhra Pradesh High Court · (2015) 193 CompCas 356
Companies Act, 1956 - Section 108, 10F, 10-F, 169(1), 169(4)Hindu Succession Act, 1956 - Section 8, 9
High Courts15 Apr 2015Allowed
A.P. State Civil Supplies Corporation Limited Vs N. Srinivasulu and Co.
Andhra Pradesh High Court · (2015) 5 ALD 434 : (2015) 6 ALT 198
Arbitration and Conciliation Act, 1996 - Section 34(2), 37Contract Act, 1872 - Section 73, 74
High Courts15 Apr 2015
In Re: Bandaru Madhava Naidu
Andhra Pradesh High Court · (2015) 4 ALD 453
Contempt of Courts Act, 1971 - Section 15, 2(c), 2(c)(i)
High Courts13 Apr 2015Allowed
Myla Sunitha Priyadarshini Vs SHO Nandyal III Town P.S. and State of A.P. and Others
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 478 : (2016) 1 Crimes 369
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498-A
High Courts13 Apr 2015Dismissed
New India Assurance Company Limited Vs Darji Laxmi and Others
Andhra Pradesh High Court · (2016) 1 ACC 292 : (2015) 5 ALT 281
Motor Vehicles Act, 1988 - Section 149, 166, 2(21), 3
High Courts13 Apr 2015Dismissed
U. Venkata Ramana Vs Life Insurance Corporation of India and Others
Andhra Pradesh High Court · (2015) 5 ALD 374
High Courts10 Apr 2015Partly Allowed
Senapati Varahalamma Vs P. Johan Prakasa Rao and Others
Andhra Pradesh High Court · (2015) 5 ALD 609 : (2015) 6 ALT 379
Motor Vehicles Act, 1988 - Section 166
High Courts10 Apr 2015Dismissed
Koya Lalitha Kumari and Others Vs Polina Nageswara Rao and Others
Andhra Pradesh High Court · (2015) 4 ALD 512 : (2016) 1 ALT 42
Evidence Act, 1872 - Section 45
High Courts10 Apr 2015
V. Syamala and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALD 272 : (2015) 4 ALT 145
Andhra Pradesh Motor Vehicles Taxation Act, 1963 - Section 3Andhra Pradesh Reorganisation Act, 2014 - Section 3, 5, 72, 72(2)
High Courts10 Apr 2015Disposed off
Oruganti Suryanarayana Murthy Vs A.P. Grameena Vikas Bank
Andhra Pradesh High Court · (2015) 5 ALD 241
High Courts10 Apr 2015Allowed
Pelimelly Ramesh and Others Vs E. Sravan Kumar and Others
Andhra Pradesh High Court · (2015) 4 ALD 284 : (2016) 1 ALT 98
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), 115Specific Relief Act, 1963 - Section 15, 19, 43, 6
High Courts10 Apr 2015Allowed
Bommaku Narsinga Rao and Others Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALD 336 : (2015) 4 ALT 285
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 2(4), 2(d), 4, 5, 5(1)Registration Act, 1908 - Section 17Stamp Act, 1899 - Section 35
High Courts10 Apr 2015Disposed off
U. Rama Rao Vs The Commissioner/Co-operative Registrar of Societies and Others
Andhra Pradesh High Court · (2015) 5 ALD 584
Andhra Pradesh Co-operative Societies Act, 1964 - Section 2(n), 55-A
High Courts10 Apr 2015Dismissed
K. Lambodara Naidu Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALD 636 : (2015) 5 ALT 380
High Courts09 Apr 2015Dismissed
G. Venkateshwar Rao Vs V. Neelima and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 271
Criminal Procedure Code, 1973 (CrPC) - Section 391, 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Apr 2015
V.S.H. Babu Vs V. Savithri and Others
Andhra Pradesh High Court · (2015) 4 ALD 383 : (2015) 4 ALT 134
Hindu Succession Act, 1956 - Section 6, 8Limitation Act, 1963 - Section 5
High Courts09 Apr 2015
Allavarapu Veerabhadra Rao and Others Vs Paasi Tata and Others
Andhra Pradesh High Court · (2015) 5 ALD 444 : (2015) 4 ALT 368