Criminal Procedure Code, 1973 (CrPC) - Section 482Immoral Traffic (Prevention) Act, 1956 - Section 3, 4, 5, 6Penal Code, 1860 (IPC) - Section 370, 370A

Read judgment

High Courts28 Apr 2015Allowed

K. Somasekhar Reddy and Others Vs The State

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 692 : (2015) 3 ALT(Cri) 32

Civil Procedure Code, 1908 (CPC) - Order 27 Rule 27, 4Constitution of India, 1950 - Article 20, 226, 227, 372Criminal Procedure Code, 1973 (CrPC) - Section 156, 482

Read judgment

High Courts28 Apr 2015

D.B. Power Limited and Others Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 712 : (2015) 3 ALT(Cri) 346

Criminal Procedure Code, 1973 (CrPC) - Section 177, 482Penal Code, 1860 (IPC) - Section 406, 420, 464, 477A, 506

Read judgment

High Courts27 Apr 2015

New Tech Infrastructure Vs Appellate Deputy Commissioner (CT) and Others

Andhra Pradesh High Court · (2015) 84 VST 159

Andhra Pradesh Value Added Tax Act, 2005 - Section 31(1)

Read judgment

High Courts27 Apr 2015Allowed

Veerabhadram Vislavath Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 162 : (2015) 2 ALT(Cri) 274

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 162, 482Penal Code, 1860 (IPC) - Section 120(B), 323, 34, 354, 354(A)

Read judgment

High Courts27 Apr 2015Allowed

Guguloth Jagan Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 165 : (2015) 2 ALT(Cri) 294 : (2015) 4 Crimes 338

Criminal Procedure Code, 1973 (CrPC) - Section 154, 155, 155(2), 155(4), 2Penal Code, 1860 (IPC) - Section 290, 323, 324, 34

Read judgment

High Courts24 Apr 2015Disposed Off

Boddu Nageswaramma Vs Mandal Revenue Officer

Andhra Pradesh High Court · (2017) 1 ALT 117

Read judgment

High Courts24 Apr 2015Allowed

Thumbeti Venkateswarlu Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 652

Criminal Procedure Code, 1973 (CrPC) - Section 207, 482Penal Code, 1860 (IPC) - Section 302

Read judgment

High Courts24 Apr 2015

In Re: Bandaru Madhava Naidu

Andhra Pradesh High Court · (2015) 5 ALT 31

Contempt of Courts Act, 1971 - Section 15, 2(c), 2(c)(i)

Read judgment

High Courts24 Apr 2015Dismissed

Lingala Bhagya Laxmi and Others Vs Lingala Prabhu Lingam and Others

Andhra Pradesh High Court · (2015) 6 ALD 407 : (2015) 4 ALT 652

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 22, Order 22 Rule 3(1), Order 22 Rule 4, Order 22 Rule 9(2)

Read judgment

High Courts24 Apr 2015Dismissed

Inder Raj Agarwal Vs Union of India and Others

Andhra Pradesh High Court · (2015) 6 ALD 376 : (2015) 4 ALT 596 : (2016) 1 BC 361

Andhra Pradesh Co-operative Societies Act, 1964 - Section 61, 62(4)Banking Regulation Act, 1949 - Section 56Constitution of India, 1950 - Article 226, 227

Read judgment

High Courts24 Apr 2015

Omega Shelters (P) Limited Vs The Asst. Commissioner (CT)(LTU)

Andhra Pradesh High Court · (2015) 83 VST 51

Andhra Pradesh Municipal Corporations Act, 1994 - Section 18Andhra Pradesh Urban Areas (Development) Act, 1975 - Section 58Andhra Pradesh Value Added Tax Act, 2005 - Section 13(5)(a), 17, 17(6), 2(10), 2(16)

Read judgment

High Courts24 Apr 2015Allowed