High Courts01 May 2015Dismissed
Branch Manager, Oriental Insurance Co. Ltd. Vs G. Narasimhulu and Others
Andhra Pradesh High Court · (2015) 4 ALD 686 : (2015) 5 ALT 340 : (2015) 147 FLR 816 : (2016) 1 LLN 407 : (2016) LLR 268
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 192 of 1,763
High Courts01 May 2015Allowed
Sri Lakshmi Transport, Warangal District and Others Vs Sri Sai Mani Lorry Suppliers, Warangal District and Others
Andhra Pradesh High Court · (2015) 5 ALD 84
Constitution of India, 1950 - Article 14
High Courts01 May 2015
Gutha Sukender Reddy and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALT 181
Constitution of India, 1950 - Article 164(1A)
High Courts01 May 2015Dismissed
M. Khalellulla Baig Vs Mulla Khaja Mohiuddin and Others
Andhra Pradesh High Court · (2015) 4 ALT 40
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2, Order 14 Rule 2(2), Order 14 Rule 2(a), Order 39 Rule 1, 151Constitution of India, 1950 - Article 227
High Courts01 May 2015Disposed off
Mohammed Burahanuddin and Others Vs The state of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALD 468 : (2015) 4 ALT 212 : (2015) 4 BC 599
Constitution of India, 1950 - Article 14
High Courts01 May 2015Allowed
Telangana State Beverage Corporation Limited Vs Union of India and Others
Andhra Pradesh High Court · (2015) 377 ITR 622 : (2015) 233 TAXMAN 276
Andhra Pradesh Reorganisation Act, 2014 - Section 53, 68, 68(2)Constitution of India, 1950 - Article 289 (1)Income Tax Act, 1961 - Section 143, 156, 170 (3), 200A, 220
High Courts01 May 2015Disposed off
T. Dhangopal Rao Vs Union of India and Others
Andhra Pradesh High Court · (2015) 4 ALD 558 : (2015) 4 ALT 82
Andhra Pradesh Reorganisation Act, 2014 - Section 10, 28, 3, 30, 31Constitution of India, 1950 - Article 214, 230, 231, 366(14)States Reorganisation Act, 1956 - Section 51, 65
High Courts01 May 2015Dismissed
Anumolu Srinivasa Rao Vs The District Collector and Chairman and Others
Andhra Pradesh High Court · AIR 2015 AP 199 : (2015) 4 ALD 629 : (2015) 4 ALT 231
Hindu Minority and Guardianship Act, 1956 - Section 4National Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 - Section 14, 14(1), 14(2), 14(3), 15
High Courts01 May 2015Disposed off
The A.P. State Council of Higher Education and Others Vs The Union of India and Others
Andhra Pradesh High Court · (2016) 1 ALD 12 : (2015) 4 ALT 44 : (2015) 2 ESC 1141
Andhra Pradesh Reorganisation Act, 2014 - Section 100, 101, 3, 4, 5Andhra Pradesh State Council of Higher Education Act, 1988 - Section 18, 19, 2, 21, 3Constitution of India, 1950 - Article 12, 131, 226, 246(2), 300
High Courts01 May 2015Allowed
Sri Sai Mani Lorry Suppliers Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALT 263 : (2015) 4 BC 224
Constitution of India, 1950 - Article 14
High Courts01 May 2015Dismissed
Badde Ganiraju Vs Polisetti Andala Tayaru and Others
Andhra Pradesh High Court · (2015) 5 ALD 168 : (2015) 4 ALT 186
Civil Procedure Code, 1908 (CPC) - Section 35(A), 9Transfer of Property Act, 1882 - Section 10, 11, 12, 13, 13(e)
High Courts01 May 2015Dismissed
Abdul Latheef and Others Vs Coromandel Fertilizers Limited and Others
Andhra Pradesh High Court · (2015) 4 ALD 705 : (2015) 5 ALT 90
General Clauses Act, 1897 - Section 13(2)Industrial Disputes Act, 1947 - Section 10, 12, 12(2), 12(5), 2(k)
High Courts01 May 2015Dismissed
D. Umarani Vs The District Collector and Others
Andhra Pradesh High Court · (2015) 4 ALD 572 : (2015) 6 ALT 342
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 - Section 7 (2)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 - Section 93Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 10, 3, 3(2), 4, 4 (B)
High Courts30 Apr 2015
Handum Iron & Steel Enterprises (P) Ltd. Vs Commissioner of Commercial Taxes, Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · (2015) 85 VST 218
Central Sales Tax Act, 1956 - Section 6A, 9(2)
High Courts30 Apr 2015Dismissed
Taddi Chinnayya and Others Vs Tekumalla Purushottam Rao and Others
Andhra Pradesh High Court · (2015) 4 ALD 501 : (2015) 4 ALT 476
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 - Section 6Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 1 Rule 9, 115Specific Relief Act, 1963 - Section 34, 35
High Courts30 Apr 2015
The Commissioner, Customs and Central Excise Vs Surana Telecom Limited
Andhra Pradesh High Court · (2015) 325 ELT 281 : (2015) 52 GST 796
Central Excises and Salt Act, 1944 - Section 11B, 11-B, 12A, 35(G), 5A
High Courts30 Apr 2015Dismissed
Killi Venkata Suri Apparao Vs The Anakapalli Rural Electrical Coop. Society and Others
Andhra Pradesh High Court · (2015) 4 ALD 599 : (2015) 4 ALT 546 : (2015) LabIC 4240
Constitution of India, 1950 - Article 12, 226, 36, 47
High Courts30 Apr 2015Allowed
Kallap Dinesh Kumar Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALD 106 : (2015) 4 ALT 179
Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226Limitation Act, 1963 - Section 10, 11, 12, 13, 14
High Courts30 Apr 2015Dismissed
V. Venkat Kanna Vs Kakatiya University and Others
Andhra Pradesh High Court · (2015) 5 ALT 240
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2(3), 11
High Courts30 Apr 2015
Aruna Constructions Vs Commissioner of Central Excise and Service Tax
Andhra Pradesh High Court · (2015) 39 STR 608