High Courts08 Jun 2015Dismissed
Naresh Kumar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 261
Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 190 of 1,763
High Courts05 Jun 2015
Sardar Balwanth Singh Vs Sardar Bhagath Singh
Andhra Pradesh High Court · (2016) 1 ALD 67
High Courts05 Jun 2015Dismissed
Kasa Muthanna and Others Vs Sunke Rajanna and Others
Andhra Pradesh High Court · (2015) 6 ALD 713 : (2016) 1 ALT 319
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 Jun 2015Dismissed
Jammi Venkata Krishna Rao and Others Vs Jammi Venkata Hanuma Ravindranath
Andhra Pradesh High Court · (2015) 5 ALD 429
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9
High Courts05 Jun 2015Dismissed
S. Davender Reddy Vs S. Ravinder Reddy
Andhra Pradesh High Court · (2015) 4 ALD 392
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts05 Jun 2015Allowed
Balwanth Singh Vs Bhagath Singh
Andhra Pradesh High Court · (2015) 06 AP CK 0021
High Courts05 Jun 2015
Commissioner of Income Tax Vs S. Vijaya Kumar
Andhra Pradesh High Court · (2015) 278 CTR 265 : (2015) 376 ITR 226 : (2015) 233 TAXMAN 132
Income Tax Act, 1922 - Section 10(2), 10(2)(vi), 10(2)(via), 10(2)(vib), 10(2)(vi-b)Income Tax Act, 1961 - Section 10, 10(2), 10(2)(vi), 10(2)(via), 10(5)
High Courts05 Jun 2015
Adam Indur Muttemma and Others Vs Rathod Reddia and Others
Andhra Pradesh High Court · (2016) 1 ACC 805 : (2015) ACJ 2414 : AIR 2015 AP 117 : (2015) 4 ALD 585 : (2015) 4 ALT 775 : (2015) 4 RCR(Civil) 840
Motor Vehicles Act, 1988 - Section 158(6), 166(1), 168
High Courts04 Jun 2015Dismissed
Narla Syam Kishore Mouli Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 342 : (2015) 3 ALT(Cri) 128 : (2015) 4 Crimes 141
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 190, 239, 240, 415Penal Code, 1860 (IPC) - Section 406, 420, 506
High Courts04 Jun 2015Allowed
V. Bhasker Vs The A.P. State Road Transport Corporation and Others
Andhra Pradesh High Court · (2015) 5 ALD 480 : (2015) 6 ALT 326
High Courts04 Jun 2015Dismissed
Andhra Association of Telangana Vs The Union of India and Others
Andhra Pradesh High Court · AIR 2015 AP 204 : (2015) 4 ALD 643 : (2015) 5 ALT 542
Cinematograph Act, 1952 - Section 3, 5B, 5B(2)Constitution of India, 1950 - Article 19Indecent Representation of Women (Prohibition) Act, 1986 - Section 2
High Courts03 Jun 2015
Gadu Narayanarao and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 668 : (2015) 3 ALT(Cri) 440 : (2016) 1 Crimes 545
Criminal Procedure Code, 1973 (CrPC) - Section 190, 193, 226, 227, 228
High Courts03 Jun 2015Allowed
K. Bharathi Vs Joint Collector and Addl. District Magistrate, Anantapur District and Others
Andhra Pradesh High Court · (2015) 5 ALD 514
High Courts03 Jun 2015Dismissed
M.M.A. Biag and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 446
Constitution of India, 1950 - Article 341, 342, 366Criminal Procedure Code, 1973 (CrPC) - Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2(c), 3, 3(1)(x)
High Courts03 Jun 2015Allowed
K. Pavan Kumar Vs Director of Civil Supplies and Others
Andhra Pradesh High Court · (2015) 6 ALD 301 : (2015) 4 ALT 591
High Courts03 Jun 2015Dismissed
M.M.A. Baig and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 230
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 2(c), 3, 3(1)(x)Constitution of India, 1950 - Article 341, 342, 366Criminal Procedure Code, 1973 (CrPC) - Section 161, 482
High Courts03 Jun 2015Dismissed
Lakshmi Agencies and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALT(Cri) 217
Criminal Procedure Code, 1973 (CrPC) - Section 251, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)
High Courts03 Jun 2015Dismissed
Mukesh Kumar Mittal Vs The State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 274 : (2015) CriLJ 3201 : (2015) 4 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) - Section 482Seeds Act, 1966 - Section 15, 16, 16(2), 19, 7(b)
High Courts03 Jun 2015Allowed
Valaboju Padmavathi Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 225 : (2015) 3 ALT(Cri) 196 : (2015) CriLJ 4076
Andhra Pradesh Public Examinations (Prevention of Malpractices and Unfair Means) Act, 1997 - Section 3, 4, 5, 6, 8
High Courts03 Jun 2015Dismissed
Puli Dinesh Babu Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 277 : (2015) 3 ALT(Cri) 366 : (2015) CriLJ 3272
Andhra Pradesh Prohibition (Amendment) Act, 1997 - Section 3, 4(1)Andhra Pradesh Prohibition of Ragging Act, 1997 - Section 2(e), 2(f), 4, 4(ii)Arms Act, 1959 - Section 27(3)