High Courts24 Jun 2015Dismissed
Paneem Manasa Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 06 AP CK 0027
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 188 of 1,763
High Courts24 Jun 2015Disposed off
K. Subrahmanyam Vs The Border Roads Development Board and Others
Andhra Pradesh High Court · (2015) 3 LLN 419
Pensions Act, 1871 - Section 10
High Courts23 Jun 2015Dismissed
Reliance Capital Ltd. Vs Vijay Mining and Infra Corp. (P) Ltd.
Andhra Pradesh High Court · (2015) 5 ALD 492
High Courts23 Jun 2015Dismissed
Madala Jyothi and Others Vs Karanam Tirupalaiah and Others
Andhra Pradesh High Court · (2015) 5 ALD 587 : (2015) 5 ALT 472
Contract Act, 1872 - Section 25, 25(1)Registration Act, 1908 - Section 17, 17(1), 17(1)(b), 49, 49(c)Specific Relief Act, 1963 - Section 15(c)
High Courts23 Jun 2015Allowed
Sabbella Somi Reddy Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALD 688 : (2015) 6 ALT 256
Andhra Pradesh Municipalities Act, 1965 - Section 2(42-a), 326, 3-AAndhra Pradesh Panchayat Raj Act, 1994 - Section 3(2)(f)Constitution of India, 1950 - Article 226
High Courts23 Jun 2015
State of Andhra Pradesh Vs Siemens Limited
Andhra Pradesh High Court · (2015) 86 VST 353
Central Sales Tax Act, 1956 - Section 10, 10(A), 10-(A), 10(A)(1), 6(2)
High Courts23 Jun 2015Dismissed
Reliance Capital Ltd. Vs Vijay Mining and Infra Corp P. Ltd.
Andhra Pradesh High Court · (2015) 6 ALT 183 : (2015) 192 CompCas 326
High Courts23 Jun 2015Dismissed
Govindu Venkata Sivananda Murthy Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 91 : (2016) 1 ALT 140
Constitution of India, 1950 - Article 162, 243G, 243-G, 40
High Courts23 Jun 2015Allowed
Vykunta Veera Anjaneyulu Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 110 : (2015) 5 ALT 333
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 22, 6(c), 6(i), 80, 83
High Courts23 Jun 2015
State of AP Vs Durga Enterprises
Andhra Pradesh High Court · (2015) 06 AP CK 0025
High Courts23 Jun 2015Allowed
Sunil Saraogi Vs A. Sravanthi
Andhra Pradesh High Court · (2015) 5 ALD 49
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts22 Jun 2015Disposed off
Simhadri Ganga Raju and Others Vs Commissioner of Survey, Settlements and Land Records and Others
Andhra Pradesh High Court · (2015) 4 ALT 643
Andhra Pradesh Scheduled Areas Ryotwari Settlement Regulation, 1970 — Section 1(2), 3, 4, 6, 7, 7(1), 9Scheduled Districts Act, 1874 — Section 3, 4Agency Tracts Interest And Land Transfer Act, 1917 — Section 2, 2(g), 4(1), 8
High Courts22 Jun 2015Allowed
Koneru Anil Kumar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 670 : (2015) 3 ALT(Cri) 404 : (2016) 1 Crimes 138
Criminal Procedure Code, 1973 (CrPC) - Section 173, 190, 200Penal Code, 1860 (IPC) - Section 120-B, 34, 420, 423
High Courts22 Jun 2015Dismissed
Kukkala Venkateswarlu and Others Vs The Acharya Nagarjuna University and Others
Andhra Pradesh High Court · (2015) 5 ALD 493 : (2015) 6 ALT 355 : (2016) LabIC 953
Constitution of India, 1950 - Article 246University Grants Commission Act, 1956 - Section 12A, 26, 26(1)(f), 26(1)(g)
High Courts19 Jun 2015Dismissed
The New India Assurance Company Ltd. Vs Nallagatla Sarojini and Others
Andhra Pradesh High Court · (2015) 6 ALD 181
Employees Compensation Act, 1923 - Section 30
High Courts19 Jun 2015
M. Linga Murthy Vs R.M. Rama Devi and Others
Andhra Pradesh High Court · (2015) 4 ALD 754 : (2015) 5 ALT 466
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), 151Constitution of India, 1950 - Article 227Provincial Insolvency Act, 1920 - Section 28, 28(2)
High Courts19 Jun 2015Dismissed
Union of India Vs Nuka Ashok and Others
Andhra Pradesh High Court · (2015) 6 ALD 191 : (2015) 2 AnWR 852
Railway Claims Tribunal Act, 1987 - Section 2(29), 23
High Courts18 Jun 2015
General Manager, Central Organisation for Railway Electrification and Others Vs Y. Parthasarathy and Others
Andhra Pradesh High Court · (2016) 1 ALD 185 : (2015) 6 ALT 125 : (2016) 1 ARBLR 170
Arbitration Act, 1940 - Section 20, 20(4)Arbitration and Conciliation Act, 1996 - Section 11, 11(5), 16, 21, 31(7)Constitution of India, 1950 - Article 136, 226, 227, 300
High Courts18 Jun 2015Dismissed
The Deputy Director, ESI Corporation Regional Office Vs Vijayasai Furnitures
Andhra Pradesh High Court · (2015) 5 ALD 684 : (2015) 6 ALT 363 : (2015) 4 LLN 705 : (2015) LLR 1065
Employees State Insurance Act, 1948 - Section 75, 82
High Courts18 Jun 2015Dismissed
Dy. Director, E.S.I. Corporation Vs Vljayasai Furnitures
Andhra Pradesh High Court · (2015) 147 FLR 39
Employees State Insurance Act, 1948 - Section 75, 82