High Courts08 Jul 2015Disposed off
Vallabaneni Shanti Sree and Others Vs The Deputy Director of Fisheries and Others
Andhra Pradesh High Court · (2016) 1 ALD 123
Constitution of India, 1950 - Article 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 186 of 1,763
High Courts08 Jul 2015Dismissed
K.S. Fazil Vs The Govt. of A.P. and Others
Andhra Pradesh High Court · (2015) 6 ALD 279
High Courts08 Jul 2015
The Commissioner of Customs and Central Excise, Visakhapatnam Vs Andhra Pradesh Paper Mills Ltd.
Andhra Pradesh High Court · (2015) 324 ELT 60
Central Excises and Salt Act, 1944 - Section 11A, 11AC
High Courts07 Jul 2015
Durga Rice & Decordicators Vs The State of A.P.
Andhra Pradesh High Court · (2015) 07 AP CK 0085
High Courts07 Jul 2015Disposed off
SLC College of Pharmacy and Others Vs Jawaharlal Nehru Technological University and Others
Andhra Pradesh High Court · (2015) 07 AP CK 0014
All India Council for Technical Education Act, 1987 - Section 10, 10(k), 11, 14, 14(3)(a)Constitution of India, 1950 - Article 245, 254Jawaharlal Nehru Technological Universities Act, 2008 - Section 29, 4, 4(2)(XIX-b), 4(2)(XXI)
High Courts07 Jul 2015Dismissed
Anwar-ul-Uloom Educational Association and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALD 578 : (2016) 1 ALT 77
Andhra Pradesh Reorganisation Act, 2014 - Section 103, 5, 75Hyderabad Public Servants (Tribunal of Enquiry) Act, 1950 - Section 4States Reorganisation Act, 1956 - Section 122, 127
High Courts07 Jul 2015Disposed off
V. Siddaiah Vs The APSRTC and Others
Andhra Pradesh High Court · (2015) 6 ALD 271 : (2016) 1 ALT 61
High Courts06 Jul 2015Dismissed
Perla Sambamurthy Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 325
Andhra Pradesh Municipalities Act, 1965 - Section 194Constitution of India, 1950 - Article 226Hyderabad Municipal Corporation Act, 1955 - Section 124, 148, 148(3)
High Courts06 Jul 2015Dismissed
Abji Patel and Others Vs The Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2015) 5 ALD 734
Andhra Pradesh Municipalities Act, 1965 - Section 194Andhra Pradesh Public Premises (Eviction of Un-Authorised Occupants) Act, 1968 - Section 4(1), 9Constitution of India, 1950 - Article 226
High Courts05 Jul 2015
Sri Ram Wines (A4 Wine Shop) and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALT 678
Andhra Pradesh Excise Act, 1968 - Section 19, 31, 31(1), 31(1)(b), 34Constitution of India, 1950 - Article 14, 19(1)(g)
High Courts03 Jul 2015Disposed Off
M/s. S.K. Helath Care Formulations Pvt. Ltd. Vs M/s. Globe Glass Containers
Andhra Pradesh High Court · (2016) 3 ALTCrl 397
Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 47, Section 67
High Courts03 Jul 2015
Orient Cement Vs The Commissioner of Commercial Taxes, A.P.
Andhra Pradesh High Court · (2015) 85 VST 232
High Courts03 Jul 2015
R.C.C. (Sales) Private Limited and Others Vs E.S.I. Corporation and Others
Andhra Pradesh High Court · AIR 2015 AP 134 : (2015) 5 ALD 209 : (2015) 5 ALT 431 : (2016) 148 FLR 9 : (2015) 4 SCT 509
Arbitration and Conciliation Act, 1996 - Section 34, 36Contract Act, 1872 - Section 23Contract Labour (Regulation and Abolition) Act, 1970 - Section 30
High Courts03 Jul 2015Disposed off
Moortha Appikondamma Vs Kuppili Govinda Rao
Andhra Pradesh High Court · (2015) 5 ALD 313
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 10, 11, 11(1), 11(4), 20Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9
High Courts02 Jul 2015Allowed
V. Komaraiah Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALT 654
High Courts02 Jul 2015Allowed
Darnasi Peraiah Vs The District Collector (CS), Pakistan District and Others
Andhra Pradesh High Court · (2015) 6 ALD 409 : (2016) 1 ALT 126
Andhra Pradesh Civil Services (Disciplinary Proceedings Tribunal) Act, 1960 - Section 8
High Courts01 Jul 2015Allowed
J. Balagangadhara Reddy Vs APSRTC and Others
Andhra Pradesh High Court · (2016) 1 ALD 118
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47, 47(1)
High Courts01 Jul 2015Allowed
V.O. Venugopal Reddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALT 276
High Courts01 Jul 2015Dismissed
Ananthati Vishnu Vs T. Anjaiah and Others
Andhra Pradesh High Court · (2015) 4 ACC 678 : (2015) 5 ALD 352 : (2015) 4 ALT 784
Motor Vehicles Act, 1988 - Section 163-A, 173Penal Code, 1860 (IPC) - Section 337
High Courts01 Jul 2015
Share Microfin Limited Vs The Commissioner of Customs, Central Excise and Service Tax
Andhra Pradesh High Court · (2015) 07 AP CK 0013