High Courts15 Jul 2015
Commissioner of Customs and Central Excise Vs Grip Engineers (P) Ltd.
Andhra Pradesh High Court · (2015) 07 AP CK 0054
Central Excises and Salt Act, 1944 - Section 11A, 11A(1), 35G
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 185 of 1,763
High Courts15 Jul 2015Dismissed
New Hyderabad Medak Transport Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALT 457 : (2016) 1 BC 663
Constitution of India, 1950 - Article 136, 226
High Courts15 Jul 2015Allowed
Kantipamu Krishnaveni Vs The District Collector, Visakhapatnam and Others
Andhra Pradesh High Court · (2016) 1 ALD 359
Essential Commodities Act, 1955 - Section 3, 6CLimitation Act, 1963 - Section 5
High Courts14 Jul 2015Dismissed
Koduri Bhagya Vs District Collector, Warangal District and Others
Andhra Pradesh High Court · (2015) 6 ALD 625
High Courts14 Jul 2015Dismissed
Mugi Kanthamma Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 299 : (2015) 6 ALT 814
High Courts14 Jul 2015Dismissed
Belur S. Nagabhushana Vs State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 183 : (2015) 3 ALT(Cri) 458 : (2016) 1 Crimes 131
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 406, 420
High Courts13 Jul 2015
Devireddy Suryanarayana Reddy Vs Kusum Kasturamma and Others
Andhra Pradesh High Court · (2015) 5 ALT 802
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 6, 8
High Courts13 Jul 2015
Tulasi Surgicals Vs Commercial Tax Officer, Kothapet Circle and Others
Andhra Pradesh High Court · (2015) 86 VST 363
High Courts10 Jul 2015Allowed
Bajaz Allianz Insurance Co. Ltd. Vs K. Bharatamma and Others
Andhra Pradesh High Court · (2015) 2 AnWR 635
Motor Vehicles Act, 1988 - Section 140, 166, 167
High Courts10 Jul 2015Allowed
Sri Balusulamma Thalli Temple Committee and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALT 762
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 15, 43, 43(5), 44, 6 (c)
High Courts10 Jul 2015Allowed
K. Venkata Rami Reddy and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALT 693
High Courts10 Jul 2015Disposed off
Saidharani Shakambari Pvt. Ltd. Vs The Commissioner and Director of Agriculture
Andhra Pradesh High Court · (2015) 07 AP CK 0018
Constitution of India, 1950 - Article 19 (1)(g)Criminal Procedure Code, 1973 (CrPC) - Section 133Essential Commodities Act, 1955 - Section 3
High Courts09 Jul 2015Disposed Off
Subhangi T.H. Vs NTR University of Health Sciences and Others
Andhra Pradesh High Court · (2015) 6 ALD 224 : (2016) 1 ALT 73
High Courts09 Jul 2015
Commissioner of Customs, Central Excise & Service Tax, Hyderabad Vs TPSC India (P.) Ltd.
Andhra Pradesh High Court · (2015) 52 GST 814
High Courts09 Jul 2015Dismissed
Nalla Sai Prasad and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 142 : (2016) 1 ALT 83
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 80(1)(C), 83, 84
High Courts09 Jul 2015Partly Allowed
General Manager, Singareni Collieries Co. Ltd. Vs Regional Labour Commissioner (Central), Hyderabad and Others
Andhra Pradesh High Court · (2015) 5 ALD 469 : (2015) 6 ALT 118
Industrial Disputes Act, 1947 - Section 12(3)
High Courts09 Jul 2015
Commissioner of Central Excise and Customs Vs Rasmi Wax Coated Paper and Printing Industry
Andhra Pradesh High Court · (2015) 325 ELT 292 : (2015) 51 GST 778
Central Excises and Salt Act, 1944 - Section 35G
High Courts09 Jul 2015
Phoenix Logistics Private Limited Vs The Commissioner of Customs, Hyderabad
Andhra Pradesh High Court · (2015) 40 STR 459 : (2015) 86 VST 250
High Courts09 Jul 2015
Commissioner of Customs, Central Excise and Service Tax, Hyderabad Vs TPSC (India) Pvt. Ltd.
Andhra Pradesh High Court · (2015) 40 STR 8
High Courts08 Jul 2015Allowed
Peddina Padmavathi Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 277 : (2015) 6 ALT 808
Andhra Pradesh Panchayat Raj Act, 1994 - Section 53(1), 98