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Andhra Pradesh High Court judgments

35,249 judgments · page 183 of 1,763

High Courts27 Jul 2015Allowed

M. Malla Reddy Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 07 AP CK 0044

Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 9Constitution of India, 1950 - Article 14, 19, 21, 226, 300-ACriminal Procedure Code, 1973 (CrPC) - Section 106, 107, 108(1)(i), 110(e), 137
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High Courts24 Jul 2015Allowed

V. Siva Kumar Vs State of Telangana

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 330 : (2016) 1 Crimes 361

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 173, 173(2), 173(8)Penal Code, 1860 (IPC) - Section 324, 34, 354, 354A, 354-A
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High Courts22 Jul 2015Allowed

K. Chandrasekhar Vs Government of India and Others

Andhra Pradesh High Court · (2015) 6 ALD 185 : (2016) 1 ALT 167 : (2016) 2 BC 130

Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), 17
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