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Andhra Pradesh High Court judgments

35,312 judgments · page 182 of 1,766

High Courts25 Aug 2015Dismissed

Viom Networks Ltd. Vs M. Veeramani

Andhra Pradesh High Court · (2015) 6 ALD 218 : (2015) 6 ALT 433

Arbitration and Conciliation Act, 1996 - Section 16, 8Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 106
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High Courts21 Aug 2015Dismissed

Union of India Vs Koyya Malli Naidu and Others

Andhra Pradesh High Court · (2016) 1 ACC 637 : (2015) 6 ALD 472 : (2015) 6 ALT 561

Criminal Procedure Code, 1973 (CrPC) - Section 174Evidence Act, 1872 - Section 114(g)Railways Act, 1989 - Section 123, 123(c), 124, 124-A, 125
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High Courts21 Aug 2015

G. Koteswara Rao Vs E. Murali and Others

Andhra Pradesh High Court · (2015) 6 ALD 730 : (2015) 6 ALT 397

Criminal Procedure Code, 1973 (CrPC) - Section 340General Clauses Act, 1897 - Section 2(b), 27Penal Code, 1860 (IPC) - Section 120-B, 167, 191, 193
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High Courts21 Aug 2015

Mahender Vs D. Venkat Reddy and Others

Andhra Pradesh High Court · (2016) 1 ALD 227 : (2015) 6 ALT 650

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 5, Order 21 Rule 6, Order 21 Rule 64, Order 21 Rule 65, Order 21 Rule 66General Clauses Act, 1897 - Section 10Limitation Act, 1963 - Section 4
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High Courts19 Aug 2015Dismissed

Boddapalli Anjaiah and Others Vs Shaik Sayeed and Others

Andhra Pradesh High Court · (2015) 08 AP CK 0027

Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 60Andhra Pradesh Escheats and Bona Vacantia Act, 1974 - Section 10, 10(1), 11, 11(1), 11(2)Civil Procedure Code, 1908 (CPC) - Section 80
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